Khwairakpam Aruna Devi Vs State Of Manipur Represented By The Commissioner/ Secretary, Land Resources & Anr
.... NTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Ng. Jotindra Luwang, learned counsel appearing for the respondent No. 3 seeks three weeks’ time for filing counter affidavit. Mr. M. Prasanta, learned counsel appearing for the petitioner has no objection. As prayed for, list this c ...
Manipur High Court (Imphal)
Collector (LA), Imphal West Vs Okram Ibotombi Singh
.... UDGMENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. A. Bheigya Meitei, learned counsel appearing for the applicant seeks one week’s time for filing rejoinder affidavit. Mr. LN Ngamba, learned counsel appearing for the respondent has no objection. As prayed for, list this case ag ...
Manipur High Court (Imphal)
Khwairakpam Romio Singh Vs State Of Manipur Represented By The Commissioner/Addl. Chief Secretary (Home), Government Of Manipur, Having Its Office At Manipur Secretariat South Block, P.O. & P.S. Imphal, Imphal West, Manipur, Pin Code : 795001
.... ppellant’s right to be searched before the Magistrate or a Gazetted officer was not communicated to him by the complainant before conducting the search of the former’s person thereby violating the provision of Section 50 of the ND & PS Act and that therefore, the appellant’s conviction was m ...
Manipur High Court (Imphal)
K. (O) Apanbi Devi & 3 Ors. Vs Ahongsangbam Surendrakumar & 4 Ors.
.... MENT Golmei Gaiphulshillu, J Heard Mr. M. Hemchandra, learned senior counsel assisted by Mr. M. Rendy, learned counsel appearing for the petitioners. Issue notice. Petitioners are to take steps for service of notice upon the respondents by Registered Post within a week. ...
Manipur High Court (Imphal)
Yumlembam Abungcha Singh & 5 Ors. Vs State Of Manipur & Anr.
.... respondents submitted that he has received instruction for filing counter affidavit in connection with WP(C) No. 21 of 2022. The learned GA, accordingly, seeks three weeks’ time for filing counter affidavit. Md. Abdul Baqee Khan, learned counsel appearing for the petitioners has no objecti ...
Manipur High Court (Imphal)
United Youth Club, Kanglatongbi Vs R.K. Tombi Devi & Ors.
.... Bimol Singh, J Mr. Kh. Lupenjit, learned counsel appearing for the respondent No. 1 seeks two weeks’ time for filing counter affidavit. Ms. S. Gangarani, learned counsel appearing for the petitioner has no objection. As prayed for, list these cases again on 22-07-2024. Earli ...
Manipur High Court (Imphal)
B. Ibotombi Sharma Vs S O Sanahanbi Devi & Ors.
.... Bimol Singh, J Mr. Th. Tolpishak, learned counsel appeared for the petitioner and Mr. Ksh. Dinesh, learned counsel appeared for the respondents. It has been submitted at the bar that exchange of pleadings are complete and the matter can be posted for final hearing. As prayed fo ...
Manipur High Court (Imphal)
Nongmaithem Birendra Singh By His LRs H(N)N(O) Joymati Devi, N. Bijoy Singh And N. Bikram Singh Vs Sukham Bihari Singh & 2 Ors.
.... overnment Advocates are unable to be present before this Court today. In view of the above, a prayer has been made on behalf of all the members of the bar for adjournment of the hearing of the cases listed today, except for the motion items and extremely urgent matters. The learned counsel f ...
Manipur High Court (Imphal)
Abujam Kumar Singh & Anr. Vs State Of Manipur & 6 Ors.
.... Members as well as the Government Advocates are unable to be present before this Court today. In view of the above, a prayer has been made on behalf of all the members of the bar for adjournment of the hearing of the cases listed today. The learned counsel further prays for extending inter ...
Manipur High Court (Imphal)
Moirangthem Rajen Singh Vs State Of Manipur & Anr.
.... Members as well as the Government Advocates are unable to be present before this Court today. In view of the above, a prayer has been made on behalf of all the members of the bar for adjournment of the hearing of the cases listed today. The learned counsel further prays for extending inter ...
Manipur High Court (Imphal)
Get In Touch With Us
We are here to help. Want to learn more about our services? Please get in touch, we'd love to hear from you!