Thokchom Ongbi Nungshi Devi & Anr. Vs Thokchom Ningol Ibempishak Devi & 16 Ors.
.... Mr. L. Okendro, learned counsel appearing for the applicants. Issue notice, returnable within three weeks. Applicants are to take steps for service of notice upon the respondents by way of speed post service. Steps should be taken within one week. Applicants are to file affidavit sho ...
Manipur High Court (Imphal)
Md. Kheiruddin; & Ors. Vs State Of Manipur & Ors.
.... TAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Th. Vashum, learned Government Advocate appearing for the respondents seeks 2 (two) weeks’ time for filing counter affidavit. Mr. L. Shyam Singh, learned counsel appearing for the petitioners has no objection. As prayed for, list this ...
Manipur High Court (Imphal)
Shailesh Kumar Singh & Ors. Vs Union Of India & Anr.
.... Ahanthem Bimol Singh, J Mrs. S. Gitanjali, learned counsel appeared for the petitioners and Mr. B.R. Sharma, learned CGSC appeared for the respondents. On the joint prayer made by the counsel appearing for the parties, list this case again on 28-05 ...
Manipur High Court (Imphal)
Sagolsem Sanajaoba Singh Vs State Of Manipur & Ors.
.... spondent No. 3 and seek 2 (two) weeks’ time for filing counter affidavit. On the other hand, Mr. Niranjan Sanasam, learned Government Advocate appearing for the official respondents also seeks 2 (two) weeks’ time for producing the relevant Government file in terms of the earlier order passed ...
Manipur High Court (Imphal)
Naorem Imobi Singh Vs State Of Manipur & Ors.
.... spondent No. 3 and seek 2 (two) weeks’ time for filing counter affidavit. On the other hand, Mr. Niranjan Sanasam, learned Government Advocate appearing for the official respondents also seeks 2 (two) weeks’ time for producing the relevant Government file in terms of the earlier order passed ...
Manipur High Court (Imphal)
Y. Mangi Singh Vs State Of Manipur & Ors.
.... -JUDGMENT Ahanthem Bimol Singh, J Ms. Jyotsana, learned counsel appearing for the respondents seeks 3 (three) weeks’ further time to get instructions form the authorities. Ms. Rinika Maibam, learned counsel appearing for the petitioner has no objection. As prayed for, list t ...
Manipur High Court (Imphal)
Collector (LA), Imphal West & Anr. Vs Abujam Bira Singh
.... Ahanthem Bimol Singh, J Mr. N. Mehendra, learned counsel appearing for the respondent seeks two weeks’ time for filing objection. Ms. Jyotsana, learned counsel appearing for the applicants has no objection. As prayed for, list these cases again on ...
Manipur High Court (Imphal)
Samjetsabam Bimola Devi Vs Khoirom (O) Ibemcha Devi
.... Ahanthem Bimol Singh, J Mr. T. Momo, learned counsel appearing for the respondent seeks two weeks’ time for filing counter affidavit. Prayer is allowed. List these cases again on 18-06-2024. ...
Manipur High Court (Imphal)
Kadirei Kamei Vs State Of Manipur & Anr.
.... G-JUDGMENT Ahanthem Bimol Singh, J Mr. Niranjan Sanasam, learned Government Advocate appearing for the respondents seeks 3 (three) weeks’ time for filing counter affidavit. Mr. Serto T Kom, learned counsel appearing for the petitioner has no objection. As prayed for, list th ...
Manipur High Court (Imphal)
Ningthoujam Ibomcha Singh Vs State Of Manipur & Ors.
.... TTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Th. Vashum, learned Government Advocate appearing for the respondents seeks 3 (three) weeks’ time for filing counter affidavit. Mr. Ajoy Pebam, learned counsel appearing for the petitioner has no objection. As prayed for, list this c ...
Manipur High Court (Imphal)
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