Laishram Ningol Mangileima Devi Vs State Of Manipur & Ors.
.... ed GA appearing for the official respondents and Ms. Nandita, learned counsel appearing for the respondent No. 4 seeks three weeks’ further time for filing their respective counter affidavit. Mr. K. Modhusudon, learned counsel appearing for the petitioner has no objection. As prayed fo ...
Manipur High Court (Imphal)
Sorokhaibam Gourakishwor Singh Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J Mr. M. Nabakumar, learned counsel appearing for the petitioner seeks two weeks’ further time for filing rejoinder affidavit. Mrs. L. Monomala, learned GA and Mr. I. Somorjit, learned counsel appearing for the respondents have no objection. As prayed f ...
Manipur High Court (Imphal)
Alliance For Development Alternatives Manipur (ADAM) Vs State Of Manipur & Ors.
.... gh, J Mr. Niranjan Sanasam, learned GA appearing for the respondents seeks two weeks’ time for filing counter affidavit on behalf of respondent No. 2. Mr. Ajoy Pebam, learned counsel appearing for the petitioner has no objection. As prayed for, list this case again on 15-04-2024. ...
Manipur High Court (Imphal)
Sara Khatun & Ors. Vs State Of Manipur & Ors.
.... ngh, J Mr. Niranjan Sanasam, learned GA appearing for the State respondents and Mr. Tolpishak, learned counsel appearing for the respondent No. 4 seeks three weeks’ further time for filing their respective counter affidavit. Prayer is allowed. List this case again on 29-04-2024. ...
Manipur High Court (Imphal)
V. Thangkhopao & Anr. Vs Union Of India & Ors.
.... h, J Mr. Niranjan Sanasam, learned GA and Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the respondents seeks three weeks’ further time for filing their respective counter affidavit. Mr. D. Julius Riamei, learned counsel appearing for the petitioners has no obje ...
Manipur High Court (Imphal)
Tenshubam Nimmi Vs State Of Manipur & Ors.
.... Ahanthem Bimol Singh, J None appeared for the petitioner. Mrs. L. Monomala, learned GA appearing for the official respondents seeks three weeks’ time for filing counter affidavit. Prayer is allowed. As prayed for, list this case again on 26 ...
Manipur High Court (Imphal)
Pebam Brajamohan Vs Union Of India & Ors.
.... rtisement 20-02-2024 inviting application for direct recruitment to the post of Assistant Professor (Health Education & Family Welfare) against which the petitioner is claiming for promotion. According to the learned senior counsel, such advertisement is illegal and not sustainable. The learn ...
Manipur High Court (Imphal)
Manipur Softball Association Vs Softball Association Of India & Ors.
.... earing for the respondent No. 2 in WP(C) No. 79 of 2023 and Ms. I. Bimola, learned counsel appearing for the respondent No. 3 seeks two weeks’ further time for filing their respective counter affidavit. Mr. Jemon, learned counsel appearing for the petitioner has no objection. As prayed ...
Manipur High Court (Imphal)
Lairellakpam Ibopishak Singh Vs Wahengbam Ningol Manikhombi Devi & Ors.
.... MENTTAG-JUDGMENT Ahanthem Bimol Singh, J Mr. Y. Arunkumar, learned counsel appearing for the petitioner prays for taking up these matters after Holi vacation. Mr. Nabakishwor, learned counsel appearing some of the respondents has no objection. As prayed for, list these case ...
Manipur High Court (Imphal)
All Manipur Government Non Formal Education Supervisor Welfare Association, A Registered Association Having Regd. No. 350 Of 1992 Under The Trade Union Act, 1996 Represented By The General Secretary Shri Aribam Birjit Sharma Vs State Of Manipur Represented By The Commissioner/Secretary (Edn(S), Government Of Manipur, At Babupara. P.O. Imphal & P.S. Imphal West, District Imphal West, Manipur-795001 & Ors.
.... rd, the State Project Director, Samagra Shiksha, Manipur had issued order No. 3/11/2021-SS/SIS dated the 23rd February, 2022 in compliance of the Hon’ble High Court’s order stated above thereby rejecting the claim of the petitioner for consideration of appointment as contract teachers under the ...
Manipur High Court (Imphal)
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