RK Gourashyam & 5 Ors. Vs RK Ibopishak Singh & 15 Ors.
.... el appearing for the respondents that copies of the three Misc. Applications which have been recently filed, have not been given to him by the counsel for the applicants. Mr. N. Bipin, learned counsel appearing for the applicants submitted that he will furnish the copies of the said three a ...
Manipur High Court (Imphal)
Ahanthem Kunjo Singh Vs State Of Manipur & Ors.
.... JUDGMENT Ahanthem Bimol Singh, J Mr. Sh. Athoi Singh, learned counsel appeared for the petitioner; Mr. Th. Vashum, learned GA appeared for the State respondents and Mr. I. Somorjit, learned counsel appeared for the Accountant General. On the request made by the learned GA, list t ...
Manipur High Court (Imphal)
Wahengbam Pramod Singh & Anr. Vs State Of Manipur & Ors.
.... shum, learned GA appearing for the respondents seeks three weeks’ further time for filing counter affidavit in connection with WP(C) No. 722 of 2023 and WP(C) No. 747 of 2023. Mr. Ajoy Pebam, learned counsel appearing for the petitioners has no objection. As prayed for, list these case ...
Manipur High Court (Imphal)
Huyel Langlon Thang-TA Association Manipur & Anr. Vs Union Of India & Ors.
.... ngh, J Mr. S. Vijayanand Sharma, learned senior panel counsel appearing for the Union of India seeks two weeks’ further time to get instruction in connection with the additional affidavit filed by the petitioner. Mr. L. Shyam, learned counsel appearing for the petitioners has no object ...
Manipur High Court (Imphal)
M. Edith Vs State of Manipur & Anr.
.... AG-JUDGMENT Ahanthem Bimol Singh, J Ms. Kh. Nirmala, learned counsel appeared for the petitioner and seeks adjournment of this case. Mr. Niranjan Sanasam, learned GA and Mr. S. Suresh, learned counsel appearing for the respondents have no objection. As prayed for, list this ...
Manipur High Court (Imphal)
Commissioner (Power), Government Of Manipur Vs Vareiyo Vasha & Ors.
.... itioners and Mr. I. Somorjit, learned counsel appearing for the respondent No. 4. Mr. Tungrei Ngakang, learned counsel appearing for the contesting respondents fairly submitted that he has no objection in allowing the present application. In view of the submission made above, the prese ...
Manipur High Court (Imphal)
Wungnaoyo Robert A. Shimray Vs State Of Manipur & Anr.
.... UDGMENT Ahanthem Bimol Singh, J Mrs. L. Ayangleima, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised. Leave granted. The present writ petition is hereby dismissed as being withdraw ...
Manipur High Court (Imphal)
Chandrakant Rajkumar Vs State Of Manipur & Ors.
.... m Bimol Singh, J Mrs. Donnapriya Asem, learned counsel appearing for the petitioner seeks one week’s time for filing rejoinder affidavit. Mr. S. Kaminikumar, learned CGSC and Mr. Niranjan Sanasam, learned GA appearing for the respondents submitted that they have no objection. As ...
Manipur High Court (Imphal)
Deputy Commissioner/Collector(LA) Vs Chandam (N) Thoudam (O) Kiranmala Devi & 2 Ors.
.... tion application. [3] Mr. RK Umakanta, learned GA also submitted that the applicant is also ready and willing to pay cost and to hear the appeal on merit. [4] In view of the submission made above, it is hereby ordered that the delay of 437 days in filing the connected appeal is hereb ...
Manipur High Court (Imphal)
Deputy Commissioner/Collector(LA) Vs Ngairangbam Ibochou Singh Represented by His 8 LRs.
.... tion application. [3] Mr. RK Umakanta, learned GA also submitted that the applicant is also ready and willing to pay cost and to hear the appeal on merit. [4] In view of the submission made above, it is hereby ordered that the delay of 437 days in filing the connected appeal is hereb ...
Manipur High Court (Imphal)
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