Lungaisin Riamei Vs State Of Manipur & Ors.
.... members as well as the Government Advocates are unable to be present before this court today. In view of the above, a prayer has been made on behalf of all the members of the bar for adjournment of the hearing of the cases listed today. The learned counsel further prays for extending inter ...
Manipur High Court (Imphal)
Sadananda Angom Vs Manipur Public Service Commission & Anr.
.... aring of the cases listed today on another date and also for extending interim order passed earlier till the next date of hearing. The learned senior counsel further submitted that this prayer has been made because many of the members of the bar are unable to attend Court today due to the flood ...
Manipur High Court (Imphal)
Union Of India Vs S. Yarnot
.... aring of the cases listed today on another date and also for extending interim order passed earlier till the next date of hearing. The learned senior counsel further submitted that this prayer has been made because many of the members of the bar are unable to attend Court today due to the flood ...
Manipur High Court (Imphal)
Officer-In-Charge Singjamei PS Vs Sarungbam Ibomcha Singh And Ors.
.... Golmei Gaiphulshillu, J On joint request made by the learned counsel appearing for both parties, list the matter on 28.06.2024. Interim order, if any, shall continue till then. ...
Manipur High Court (Imphal)
Haobam Bhushon Vs State Of Manipur
.... T Golmei Gaiphulshillu, J Md. Syed Murtaza Ahmed, learned counsel appearing for the petitioner and Mr. R.K. Deepak, learned counsel appearing for the respondents submits that the matter has become infructuous and requested to dispose of the case. Accordingly, the present writ pet ...
Manipur High Court (Imphal)
Laishram Yaima Khuman Vs State Of Manipur And 2 Ors.
.... Golmei Gaiphulshillu, J On joint request made by the learned counsel appearing for both parties, list the matter on 03.07.2024. Interim order, if any, shall continue till then. ...
Manipur High Court (Imphal)
Badri Singh Yadav & 2 Ors. Vs Union Of India & 3 Ors.
.... Golmei Gaiphulshillu, J Md. Syed Murtaza Ahmed, learned counsel appearing for the petitioner requested to allow him to withdraw the case with liberty to file a fresh which is not objected by Mr. Y. Ashang, learned GA appearing for the State respondent. Accordingly, the present wri ...
Manipur High Court (Imphal)
Maisnam Dorendro Singh Vs Hon�ble Speaker, Manipur Legislative Assembly & 6 Ors.
.... Ahanthem Bimol Singh, J Mr. Ajoy Pebam, learned counsel appearing for the petitioner prays for taking up this case in the next week. Mr. I. Amri, learned counsel appearing for the respondents has no objection. As payed for, list this case again on ...
Manipur High Court (Imphal)
Aimson Abonmai Vs State Of Manipur And 5 Ors.
.... Golmei Gaiphulshillu, J On joint request made by the learned counsel appearing for both parties, list the matter on 04.07.2024. Interim order, if any, shall continue till then. ...
Manipur High Court (Imphal)
M. Surjit Singh Vs State Of Manipur
.... Golmei Gaiphulshillu, J Mr. Viveka singh, learned counsel appears for the petitioner. Mr. Y. Ashang, GA appears for the State respondent. List the matter on 25.06.2024. Interim order is extended till then. ...
Manipur High Court (Imphal)
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