Dasan P.A, S/o. Late Achuthan Vs Union Of India Represented By The Secretary Department Of Revenue Ministry Of Finance North Block, New Delhi � 110001 And Ors
.... have controverted the contentions of the applicant. According to them, the applicant continued in Thrissur for more than six and half years from 28.12.2010 to 30.6.2017. The minimum station tenure in Aluva is two years and he was transferred to Thrissur before completion of two years owing to C ...
Central Administrative Tribunal Ernakulam Bench, Ernakulam
Raju Batham Vs Union Of India And Ors
.... leeper upto Sihora road. To this, the applicant agreed to allot two berths on payment of Rs. 250/- by clearly demanding Rs. 250/- and prepared a receipt for sleeper class for 170/- and allotted the berths. The applicant accepted Rs. 250/- and kept the full amount in the EFT book. The respondents ...
Central Administrative Tribunal - Jabalpur Bench, Jabalpur
Tula Ram Vs Union Of India And Ors
.... the applicant even in the revised call. Shri K,K. Ojha, learned counsel for the respondents is present. 2. Today, none is present for the applicant to press this original application. It is quite apparent that the applicant has lost interest in pursuing the matter. 3. Accordingly, O.A. ...
Central Administrative Tribunal - Allahabad Bench, Allahabad
Jagdeesh Chourey Vs Union Of India & Ors
.... ng consideration before the respondent department. Therefore, he submitted that the applicant will be satisfied if the respondents are directed to consider and decide the applicant’s representation (Annexure A-10) in a time-bound manner. 3. Learned counsel for the respondents has no object ...
Central Administrative Tribunal - Jabalpur Bench, Jabalpur
Prashant Giri & Ors Vs Union Of India & Ors
.... ecessary parties. Subsequently Lakhan Singh and 15 others have filed an application bearing M.A. No. 1355 of 2022 with a prayer to implead them as respondents in the O.A. Both these M.As were allowed vide order dated 10.2.2023. 5. Against the applications as made by the Interveners, the res ...
Central Administrative Tribunal - Jabalpur Bench, Jabalpur
Vinod Dialani Vs Union Of India & Ors
.... egional Office like Regional Office, Bhopal where no specific Deputy Secretary (IT) post is sanctioned. As per the requirement the Board can post any IT Officer to perform IT related activity in Regional Office from cadre starting from Analyst (IT) to Joint Secretary (IT). Lastly, the respondents ...
Central Administrative Tribunal - Jabalpur Bench, Jabalpur
Dr. Ashim Kumar Dutta Vs UOI & Ors
.... ice from his initial appointment on 29.06.2004 and on that date he had already been granted two financial upgradations prior to 01.01.2006, when the recommendations of the 6th Central Pay Commission were implemented. Hence, his claim for benefit under the ACP scheme is highly misplaced. Learned ...
Central Administrative Tribunal Principal Bench, New Delhi
Rameshwar Prasad Vs Union Of India & Ors
.... ompetent Authority on 17.10.2017, on which the competent authority has been directed to take action as per rules considering the non-deduction under RELHS scheme at the time of retirement as an administrative error”. Hence according to the admission of respondents that due to departmental error, ...
Central Administrative Tribunal - Allahabad Bench, Allahabad
Kapil Nagi Vs Union Of India & Ors
.... ed that the applicant qualified the Written Examination and cleared the first stage of the recruitment. The outcome of the examination was dependent on the APARs of the relevant period, to be forwarded by the MEA to the UPSC for assessment by the Assessment Board. The MEA informed the UPSC that ...
Central Administrative Tribunal Principal Bench, New Delhi
Sarman Kishor Vs Union Of India & Ors
.... Dr. Sanjiv Kumar, Member (A) 1. None for the applicant. Shri Vidyapati Tripathi, counsel for the respondents is present. 2. None present for the applicant even in the revised call. It appears from the record that applicant is not interested in pursuing the case. Accordingly, the ...
Central Administrative Tribunal - Allahabad Bench, Allahabad
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