
Experience
11 Years-
Practicing
Debt Recovery Tribunal (DRT), Delhi Delhi High Court District Consumer Forums, Delhi District Court Srinagar Family Court, Delhi Jammu and Kashmir High Court -
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Cheque Bounce Child Custody Civil Law Criminal Law Divorce & Alimony Family Law Insurance Law Litigation Muslim Law Recovery & Debt
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M Abubakr Pandit
Personal Meeting
- Duration: 30 Minutes
- 1000.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 1000.00 /-
Video Conference
- Duration: 30 Minutes
- 1500.00 /-
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