• Experience
    4 Years

  • Practicing
    Allahabad High Court Armed Forced Tribunal (AFT) Lucknow Central Administrative Tribunal (CAT) Allahabad
  • Dr. Abhay Kant

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  • Expertise
    Administrative Law Armed Forced Tribunal Child Custody Commercial Law Constitutional Law Corporate Law Criminal Law Cyber Law Divorce & Alimony Education Environmental & Forest Law Family Law Food & Drug Law General Practice Human Rights Landlord And Tenancy Law Media & Entertainment Motor Vehicle Acts & Rules Muslim Law Pharma & Health Care R.T.I (Right To Information) Railways Act & Claim Recovery & Debt Securities Law
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Advocate
Dr. Abhay Kant Upadhyay

Personal Meeting
  • Duration: 30 Minutes
  • 5500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 5500.00 /-

Video Conference

  • Duration: 30 Minutes
  • 7500.00 /-


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