• Experience
    14 Years

  • Practicing
    Debt Recovery Tribunal (DRT), Chandigarh Punjab and Haryana High Court
  • aman

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Advocate
aman sharma

Personal Meeting
  • Duration: 30 Minutes
  • 2500.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 5000.00 /-


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