• Experience
    6 Years

  • Practicing
    Delhi High Court District Court Gurgaon District Court Tis Hazari National Consumer Disputes Redressal Commission State Commission Delhi
  • Apar

  • User Ratings (0)

  • Expertise
    Civil Law Consumer Protection Criminal Law Divorce & Alimony Family Law Recovery & Debt

Advocate
Apar Sirohi

Personal Meeting

  • Duration: 30 Minutes
  • 2000.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 1000.00 /-


Appointment Details


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