• Experience
    14 Years

  • Practicing
    Delhi High Court District Consumer Forums, Delhi District Court Patiala House District Court Saket District Court Tis Hazari National Consumer Disputes Redressal Commission State Commission Delhi
  • Bijoy

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Civil Law Consumer Protection Criminal Law

Advocate
Bijoy Pradhan

Personal Meeting

  • Duration: 30 Minutes
  • 5100.00 /-

Telephonic Consultation

  • Duration: 30 Minutes
  • 5000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 7000.00 /-


Appointment Details


Lawyer
Schedule Type
Start Time
End Time