• Experience
    1 Years

  • Practicing
    Delhi High Court District Court Dwarka District Court Karkardooma District Court Patiala District Court Rohini District Court Saket District Court Tis Hazari
  • Diksha

  • User Ratings (0)

  • Expertise
    Accident & Injuries Administrative Law Cheque Bounce Child Custody Civil Law Constitutional Law Criminal Law Divorce & Alimony Family Law Human Rights Landlord And Tenancy Law Litigation Muslim Law
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Advocate
Diksha Bhaskar

Personal Meeting
  • Duration: 30 Minutes
  • 99.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 99.00 /-

Video Conference

  • Duration: 30 Minutes
  • 99.00 /-


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