Experience
14 Years-
Practicing
Delhi High Court District Consumer Forums, Delhi District Court Patiala House District Court Saket District Court Tis Hazari National Consumer Disputes Redressal Commission State Commission Delhi -
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Expertise
Arbitration & Conciliation Civil Law Consumer Protection Criminal Law
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Advocate
Bijoy Pradhan
Personal Meeting
- Duration: 30 Minutes
- 5100.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 5000.00 /-
Video Conference
- Duration: 30 Minutes
- 7000.00 /-
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