Wakf (Amendment) Act, 2013

Wakf Act, 1954

Walnuts (Grading And Marking) Rules, 1966

Waqf Act, 1995

War Injuries (Compensation Insurance) Act, 1943

Warehoused Goods (Removal) Regulations, 1963

Warehousing (Development And Regulation) Act, 2007

Warehousing Corporations (Amendment) Act, 2005

Warehousing Corporations (Amendment) Act, 2015

Warehousing Corporations (Supplementary) Act, 1965

Warehousing Corporations Act, 1962

Warehousing Corportions (Supplementary) Act, 1965

Waste Lands (Claims) Act, 1863

Water (Prevention And Control Of Pollution) (Consent) Madhya Pradesh Rules, 1975

Water (Prevention And Control Of Pollution) Act, 1974

Water (Prevention And Control Of Pollution) Cess Act, 1977

Water (Prevention And Control Of Pollution) Cess Rules, 1978

Water (Prevention And Control Of Pollution) Rules, 1975

Water Chestnuts (Grading And Marking) Rules, 1964

Wealth Tax Act, 1957

Wealth Tax Rules, 1957

Wealth-Tax Settlement Commission (Procedure) Rules, 1976

Wealth-Tax Settlement Commission (Procedure) Rules, 1987

Wealth-Tax Settlement Commission (Procedure) Rules, 1997

Weapons Of Mass Destruction And Their Delivery Systems (Prohibition Of Unlawful Activities) Act, 2005

Weapons Of Mass Destruction And Their Delivery Systems, Appointment Of Advisory Committees And Their Powers And Duties Rules, 2006

Weekly Holidays Act, 1942

Welfare Inspectors Recruitment Rules, 1996

West Bengal Court-Fees Act, 1970

West Bengal Electricity Regulatory Commission (Manner Of Application Of Fund) Rules, 2006

West Bengal Husking Machines (Control Of Operation) Order, 1966

West Bengal Legislative Council (Abolition) Act, 1969

West Godavari District (Assimilation Of Laws On Federal Subjects) Act, 1949

Wheat (Price Control) Order, 1974

Wheat (Regulation Of Use In Roller Mills) Order,1958

Wheat (Removal Of Movement Control) Order, 1955

Wheat (Stock Declaration By Companies Or Firms Or Individuals) Order, 2007

Wheat (Stock Declaration By Companies Or Firms Or Order), 2007

Wheat Atta (Grading And Marking) Rules, 1961

Wheat Porridge (Dallia) Grading And Marking Rules, 1998

Wheat Porridge (Dallia) Grading And Marking Rules, 2000

Wheat Roller Flour Mills (Licensing And Control) Order, 1957

Whistle Blowers Protection Act, 2011

White Phosphorus Matches Prohibition Act, 1913

Wild Birds And Animals Protection Act, 1912

Wild Life (Protection) Act, 1972

Wild Life (Protection) Amendment Act, 1991

Wild Life (Protection) Amendment Act, 2002

Wild Life (Protection) Amendment Act, 2006

Wild Life (Protection) Licensing (Additional Matters For Consideration) Rules, 1983

Wild Life (Protection) Rules, 1995

Wild Life (Specified Plants - Conditions For Possession By Licensee) Rules, 1995

Wild Life (Stock Declaration) Central Rules, 1973

Wild Life (Transactions And Taxidermy) Rules,1973

Willliam Pears (Grading And Marking) Rules, 1953

Wireless Planning And Coordination And Monitoring Organisation(Wireless Adviser) Recruitment Rules, 1996

Wireless Telegraphy (Commercial Radio Perators Certificate Proficiency And Licence To Coperate Global Maritime Distress And Safety System) Rules, 1994

Wireless Telegraphy Act, 1933

Womens And Childrens Institutions (Licensing) Act, 1956

Wool (Grading And Marking) Rules, 1975

Woollen Textiles (Production And Distribution Control) Order, 1962

Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957

Working Journalists (Fixation Of Rates Of Wages) Act, 1958

Working Journalists (Fixation Of Rates Of Wages) Act, 1958

Working Journalists (Fixation Of Rates Of Wages) Rules, 1958

Working Journalists (Industrial Disputes) Act, 1995

Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955

Working Journalists And Other Newspaper Employees Tribunal Rules. 1979

Working Journalists Wage Board Rules, 1956

Workmens Compensation (Amendment) Act, 2009

Workmens Compensation (Transfer Of Money) Rules, 1935

Workmens Compensation (Venue Of Proceedings) Rules, 1996

Workmens Compensation Act, 1923

Workmens Compensation Rules, 1924

Works Contract (Composition Scheme For Payment Of Service Tax) Rules, 2007

Works Of Defence Act, 1903

Works Of Licensees Rules, 2006

Writ Proceedings Rules, 1977