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  2. Bare Acts

Search Acts (Central Acts)

      • Vaccination (Repeal) Act, 2001
      • Vaccination Act, 1880
      • Vanaspati (Grading And Marking) Rules, 1939
      • Vayudoot Non International Carriage (Passenger And Baggage) Conditions, 1982
      • Vayudoot Non-International Carriage Of Cargo (Other Than Baggage And Mail) Conditions, 1982
      • Vegetable Oil Cakes (Expressed Or Solvent Extracted) (Grading And Marking) Rules, 1979
      • Vegetable Oil Product Producers (Regulation Of Refined Oil Manufacture) Order, 1973
      • Vegetable Oil Products (Control) Order, 1947
      • Vegetable Oil Products (Regulation) Order, 1998
      • Vegetable Oil Products (Standards Of Quality) Order, 1972
      • Vegetable Oil Products (Standards Of Quality) Order, 1975
      • Vegetable Oils (Grading And Marking) Rules, 1955
      • Vegetable Oils Cess Act, 1983
      • Vermicelli, Macaroni And Spaghetti (Grading And Marking) Rules, 2003
      • Veterinary Council Act, 1984
      • Vice Chairman (Selection And Appointment) Rules, 2007
      • Vice Presidents Pension Act, 1997
      • Vice-Presidents Pension (Amendment) Act, 2002
      • Vice-Presidents Pension (Amendment) Act, 2008
      • Vice-Presidents Pension, Housing And Other Facilities Rules, 1999
      • Victoria Memorial Act, 1903
      • Visva Bharati Act, 1951
      • Voluntary Deposits (Immunities And Exemptions) Act, 1991
      • Voluntary Disclosure Of Income And Wealth Act, 1976
      • Voluntary Disclosure Of Income Rules, 1997
      • Voluntary Surrender Of Salaries (Exemption From Taxation) Act, 1961
      • Voluntary Surrender Of Salaries (Exemption From Taxation) Rules, 1962