Uniform Protocol On Water Quality Monitoring Order, 2005
Union Duties Of Excise (Distribution) Act, 1979
Union Duties Of Excise (Electricity) Distribution Act, 1980
Union Duties Of Excise (Electricity) Distribution Repeal Act, 2006
Union Public Service Commission (Finance And Budget Officer) Recruitment Rules, 1989
Union Public Service Commission (Junior Accounts Officer) Recruitment Rules, 1990
Union Public Service Commission (Protocol Assistant) Recruitment Rules, 1999
Union Public Service Commission (Protocol Officer) Recruitment Rules, 1999
Union Public Service Commission (Vigilance Assistant) Recruitment Rules, 1999
Union Public Service Commission Assistant Director (Vigilance) Recruitment Rules, 1999
Union Public Service Commission Junior Accounts Officer, Group B Post Recruitment Rules, 2000
Union Public Service Commission Library And Information Assistant Recruitment Rules, 1993
Union Public Service Commission Staff Car Drivers Group C Posts Recruitment Rules, 1991
Union Public Service Commission Technical Assistant (Accounts) Group C Post Recruitment Rules, 2000
Union Public Service Commission, (Administrative Officer (Group A) Post Recruitment Rules, 1999
Union Public Service Commission, Assistatnt Director (Ais), Group A Post Recruitment Rules, 1999
Union Public Service Commission, Supervisor (Confidential) Recruitment Rules, 1989
Union Territories (Direct Election To The House Of The People) Act, 1965
Union Territories (Laws) Act, 1950
Union Territories (Separation Of Judicial And Executive Functions) Act, 1969
Union Territories (Stamp And Court-Fees Laws) Act, 1961
Unit Trust Of India Act, 1963
United Khasi-Jaintia Hills Autonomous District Council (Appointment And Succession Of Chiefs And Headmen) Act, 1959
United Nations (Privileges And Immunities) Act, 1947
United Nations (Security Council) Act, 1947
Universities (Repeal) Act, 2001
University Grants Commission (Fitness Of Agricultural Universities For Grant) Rules, 1975
University Grants Commission (Fitness Of Certain Universities For Grants) Rules, 1974
University Grants Commission (Fitness Of Health Sciences And Medical Universities For Receiving Grants) Rules, 1996
University Grants Commission (Fitness Of Institutions For Grants) Rules, 1975
University Grants Commission (Fitness Of Open Universities For Grants) Rules, 1988
University Grants Commission (Fitness Of Technological Universities For Grants) Rules, 1978
University Grants Commission (Inspection Of Universities) Rules, 1960
University Grants Commission (Inspection Of Universities) Rules, 2004
University Grants Commission (Qualifications Required Of A Person To Be Appointed To The Teaching Staff Of The University And Institutions Affiliated To It) Regulations, 1991
University Grants Commission (Returns Of Information By Universities) Rules, 1979
University Grants Commission (Returns Of Information By University Grants Commission) Rules, 2004
University Grants Commission Act, 1956
University Grants Commission(Establishment And Maintenance Of Institutions) Regulations, 1985
Unlisted Companies (Issue Of Sweat Equity Shares) Rules, 2003
Unlisted Public Companies (Preferential Allotment) Rules, 2003
Unorganised Workers Social Security Act, 2008
Untouchability (Offences) Act, 1955
Untouchability (Offences) Amendment And Miscellaneous Provision Act, 1976
Urban Land (Ceiling And Regulation) Act, 1976
Urban Land (Ceiling And Regulation) Repeal Act, 1999
Urban Land (Ceiling And Regulation) Rules, 1976
Use Of Fenitrothion Order, 2007
Use Of Low Power Equipment In Citizen Band 26.957-27.283 Mhz (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The 335 Mhz Band For Remote Control Of Cranes (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The 335 Mhz Band For Remote Control Of Cranes (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Citizen Band 26.957 - 27.283 Mhz (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Frequency Band 2.4 Ghz To 2.4835 Ghz (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Frequency Band 865--867 Mhz For (Rfid) Radio Frequency Identification Devices (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Frequency Band 865-867 Mhz For (Rfid) Radio Frequency Identification Devices (Exemption From Licensing Requirement) Rules, 2005
Usurious Loans Act, 1918
Usury Laws Repeal Act, 1855
Uttar Pradesh Cantonments (Control Of Rent And Eviction) (Repeal) Act, 1971
Uttar Pradesh High Court (Abolition Of Letters Patent Appeals) Act, 1962
