Telecom Factories Organisation Department Of Telecommunications (Senior Personal Assistant), General Central Service Group B (Gazetted) Recruitment Rules, 1989
Telecom Regulatory Authority Of India (Access To Information) Regulation, 2005
Telecom Regulatory Authority Of India (Amendment) Act, 2014
Telecom Regulatory Authority Of India (Amendment) Bill, 2008
Telecom Regulatory Authority Of India (Annual Report And Returns) Rules, 1999
Telecom Regulatory Authority Of India (Annual Report And Returns) Rules, 1999
Telecom Regulatory Authority Of India (Form Of Annual Statement Of Accounts And Records) Rules, 1999
Telecom Regulatory Authority Of India (Levy Of Fees And Other Charges For Tariff Plans) Regulation, 2002
Telecom Regulatory Authority Of India (Miscellaneous) Rules, 1999
Telecom Regulatory Authority Of India (Procedure For Conducting Inquiry Against A Member) Rules, 1999
Telecom Regulatory Authority Of India Act, 1997
Telecom Regulatory Authority Of India, Service Providers (Maintenance Of Books Of Accounts And Other Documents) Rules, 2002
Textile Undertakings (Nationalisation) Laws (Amendment And Validation) Act, 2014
Textile Undertakings (Taking Over Of Management) Act, 1983
Textiles (Control) Order, 1986
Textiles (Development And Regulation) Order, 1992
Textiles (Development And Regulation) Order, 1993
Textiles (Furnishing Of Information And Statistics) Order, 1987
Textiles (Production By Handlooms) Control Order, 1956
Textiles (Production By Knitting, Embroidery, Lace-Making And Printing Machines) Control Order, 1963
Textiles (Production By Powerloom) Control Order, 1956
Textiles Committee Act, 1963
Tezpur University Act, 1993
The Central Civil Services (Classification,Control And Appeal) Rules, 1965
The Central Civil Services (Joining Time) Rules, 1979
The Central Civil Services (Revised Pay) Rules, 1986
The Central Civil Services And Civil Posts (Civil Age-Limit For Direct Recruitment) Rules, 1998
The Currency Note Press, Canteen Manager, Recruitment Rules, 1996
The Department Of Revenue Narcotics Control Bureau (Intelligence Officer) Recruitment Rules, 1996
The Government Of India (Authorisation Of Officers For Verification Of Pleadings And Other Documents To Be Filed In The Central Administrative Tribunal) Rules, 1993
The Indian Revenue Service Rules, 1988
The Law Officers (Conditions Of Service) Rules, 1987
The Members Of Lok Sabha (Disqualification On Ground Of Defection) Rules, 1985
The Merchant Shipping (Registration Of Indian Ships) Rules, 1960
The Parel Investments And Trading Private Limited And Domestic Gas Private Limited (Taking Over Of Management) Repeal Act, 2005
The Punjab General Sales Tax (As In Force In The Union Territory Of Chandigarh) Repeal Act, 2005
The Residents Of Assam (Relaxation Of Upper Age Limit) Rules, 1985
The State-Associated Banks (Miscellaneous Provisions ) Act, 1962
The Workmens Contributory Provident Fund Rules, 1980
Theft Act, 1968
Tobacco (Grading And Marking) Rules, 1937
Tobacco Board Act, 1975
Tobacco Cess Act, 1975
Tokyo Convention Act, 1975
Tolls (Army And Air Force) Act, 1901
Tolls Act, 1851
Tolls Act, 1864
Tolls Act, 1888
Tourist Vehicles (Additional Conditions Of Permit) Rules, 1986
Town And Country Planning Act, 1971
Tractor Cess Rules, 1992
Tractors (Distribution And Sale) Control Order, 1971
Tractors (Price Control) Order, 1967
Trade And Merchandise Marks Act, 1958
Trade And Merchandise Marks Rules, 1959
Trade Marks (Amendment) Act, 2010
Trade Marks (Applications And Appeals To The Intellectual Property Appellate Board) Rules, 2003
Trade Marks (Removal Of Difficulties) Order, 2004
Trade Marks Act, 1940
Trade Marks Act, 1999
Trade Marks Rules, 2002
Trade Unions (Amendment) Act, 2001
Trade Unions Act, 1926
Trading With The Enemy (Continuance Of Emergency Provisions) Act, 1947
Trai (Levy Of Fees And Other Charges For Tariff Plans) Regulation, 2002
Trai Meetings For Transaction Of Business Regulation, 1999
Training Ship Chanakya (Assistant) (Group-C) Recruitment Rules, 1999
Tramways Act, 1886
Tramways Act, 1902
Transaction Of Business Of The Government Of National Capital Territory Of Delhi Rules, 1993
Transfer Of Evacuee Deposits Act, 1954
Transfer Of Prisoners Act, 1950
Transfer Of Property (Amendment) Act, 2002
Transfer Of Property Act, 1882
Transfer Of Property In Cantonments (Form Of Notice And Manner Of Giving Such Notice) Rules, 1985
Transformer And Switchgear Limited (Acquisition And Transfer Of Undertakings) Act, 1983
Transformer Oil (Additional Duty) Rules, 1978
Transplantation Of Human Organs (Amendment) Act, 2011
Transplantation Of Human Organs Act, 1994
Transplantation Of Human Organs Rules, 1995
Transport Of Animals Rules, 1978
Transportation Of Goods (Through Foreign Territory) Regulations, 1965
Travancore Cochin Hindu Religious Institutions (Amendment) Act, 2007
Travancore Cochin Medical Practitioners Act, 1953
Travancore-Cochin High Court Act, 1125
Travancore-Cochin Literary, Scientific And Charitable Societies Registration Act, 1955
Treasure Trove Act, 1878
Tripura (Administration) Order, 1949
Tripura (Courts) Order, 1950
Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002
Trustees (Declaration Of Holdings Of Shares And Debentures) Rules, 1964
Trusts Act, 1882
Turmeric (Grading And Marking) Rules, 1964
Two Member Constituencies (Abolition) And Other Laws Repeal Act, 2001
Two Wheeler Vehicles (Restrication On Resale), Order, 1981
Two-Member Constituencies (Abolition) Act, 1961
Types Of Motor Vehicles At A Glance
Tyre Corporation Of India Limited (Disinvestment Of Ownership) Act, 2007
Tyres And Tubes (Movement Control) Order. 1974
THE AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2016
The Muslim Women (Protection of Rights on Marriage) Bill, 2017
THE AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2016 (1)
THE ADMIRALTY (JURISDICTION AND SETTLEMENT OF MARITIME CLAIMS) ACT, 2017
THE ANTI-HIJACKING ACT, 2016
THE BUREAU OF INDIAN STANDARDS ACT, 2016
THE COMPENSATORY AFFORESTATION FUND ACT, 2016
THE DR. RAJENDRA PRASAD CENTRAL AGRICULTURAL UNIVERSITY ACT, 2016
THE FOOTWEAR DESIGN AND DEVELOPMENT INSTITUTE ACT, 2017
THE FUGITIVE ECONOMIC OFFENDERS ACT, 2018
THE GOODS AND SERVICES TAX (COMPENSATION TO STATES) ACT, 2017
THE HUMAN IMMUNODEFICIENCY VIRUS AND ACQUIRED IMMUNE DEFICIENCY SYNDROME (PREVENTION AND CONTROL) ACT, 2017
THE INDIAN INSTITUTE OF PETROLEUM AND ENERGY ACT, 2017
THE INDIAN INSTITUTES OF INFORMATION TECHNOLOGY (PUBLIC-PRIVATE PARTNERSHIP) ACT, 2017
THE CENTRAL GOODS AND SERVICES TAX (EXTENSION TO JAMMU AND KASHMIR) ACT, 2017 (1)
THE CENTRAL GOODS AND SERVICES TAX ACT, 2017
THE INTEGRATED GOODS AND SERVICES TAX (EXTENSION TO JAMMU AND KASHMIR)
THE INTEGRATED GOODS AND SERVICES TAX ACT, 2017
The Mental Healthcare Act 2017
THE NATIONAL COMMISSION FOR BACKWARD CLASSES (REPEAL) ACT, 2018
THE NATIONAL SPORTS UNIVERSITY ACT, 2018
THE NATIONAL WATERWAYS ACT, 2016
THE REGIONAL CENTRE FOR BIOTECHNOLOGY ACT, 2016
THE REPEALING AND AMENDING (SECOND) ACT, 2017
THE REPEALING AND AMENDING ACT, 2017
THE RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
THE SCHOOL OF PLANNING AND ARCHITECTURE ACT, 2014
THE SPECIFIED BANK NOTES (CESSATION OF LIABILITIES) ACT, 2017
THE UNION TERRITORY GOODS AND SERVICES TAX ACT, 2017
THE WHISTLE BLOWERS PROTECTION ACT, 2014
THE ANDHRA PRADESH REORGANISATION ACT, 2014
THE PERSONAL LAWS (AMENDMENT) ACT, 2019
THE ARBITRATION AND CONCILIATION (AMENDMENT) ACT, 2019
THE BANKING REGULATION ACT, 2017
THE AIRPORTS ECONOMIC REGULATORYAUTHORITYOF INDIA ACT, 2019
