Saarc Convention (Suppression Of Terrorism) Act, 1993

Safdarjang Hospital, New Delhi (Senior P. A.) Recruitment Rules, 1990

Safdarjang Hospital, New Delhi (Senior Security Officer) Recruitment Rules, 1995

Safdarjang Hospital, New Delhi (Warden) Recruitment Rules, 1996

Safflower Seeds (Grading And Marking) Rules, 1982

Saffron (Grading And Marking) Rules, 1973

Sagar Sampada Cell, Cochin (Fishing Gear Technician), Recruitment Rules, 1993

Sailing Vessels (Assignment Of Free Board) Rules, 1960

Sailing Vessels (Inspection) Rules, 1962

Sailing Vessels (Statement Of Crew)Rules, 1960

Sal Seed (Grading And Marking) Rules, 1982

Salar Jung Museum Act, 1961

Salaries And Allowances Of Ministers (Amendment) Act, 2001

Salaries And Allowances Of Ministers (Amendment) Act, 2009

Salaries And Allowances Of Ministers Act, 1952

Salaries And Allowances Of Officers Of Parliament (Amendment) Act, 2008

Salaries And Allowances Of Officers Of Parliament (Second Amendment) Act, 2002

Salaries And Allowances Of Officers Of Parliament Act, 1953

Salaries And Allowances Of Officers Of Parliament And Leaders Of Opposition In Parliament (Amendment) Act, 2002

Salaries And Allowances Of Officers Of Parliament And Leaders Of Opposition In Parliament (Second Amendment) Act, 2002

Salary And Allowances Of Leaders Of Opposition In Parliament Act, 1977

Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2001

Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2002

Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2003

Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2006

Salary, Allowances And Pension Of Members Of Parliament (Amendment) Act, 2010

Salary, Allowances And Pension Of Members Of Parliament Act, 1954

Sale Of Goods Act, 1930

Sales Promotion Employees (Conditions Of Service) Act, 1976

Sales Promotion Employees (Conditions Of Service) Rules, 1976

Sales Tax Laws Validation Act, 1956

Salt (Assam Reserve Stock) Order, 1973

Salt (Price Control) Order, 1977

Salt (Reserve Stocks) Order, 1955

Salt Cess Act, 1953

Salt Organisation, Junior MechanicalElectrical Engineer (Group B) Non-Gazetted Non-Ministerial Post Recruitment Rules, 1989

Sann Hemp (Grading And Marking) Rules, 1942

Sarais Act, 1867

Sashastra Seema Bal Act, 2007

Sashastra Seema Bal Rules, 2009

Sashastra Seema Bal Secretarial Service Group A Cadre Recruitment Rules, 2007

Sashastra Seema Bal, Combatised Ministerial And Stenographers (Non-Gazetted) Group B And C Posts Recruitment Rules, 2007

Scheduled Areas (Assimilation Of Laws) Act, 1951

Scheduled Areas (Assimilation Of Laws) Act, 1953

Scheduled Areas (States Of Chhattisgarh, Jharkhand And Madhya Pradesh) Order, 2003

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

Scheduled Districts Act, 1874

Scheduled Industries (Submission Of Production Returns) Rules, 1979

Scheme For Appointment Of Arbitrators, 1996

Scheme For Excise Relief For Weak Industrial Units

Scheme Of Hospitalisation And Domiciliary Benefit Policy

Scheme To Develop, Operate And Maintain Special Economic Zones

Science And Engineering Research Board Act, 2008

Sea Customs Act, 1878

Seaman (Supply Of Articles For Personal Use) Rules, 1966

Seamens Provident Fund Act, 1966

Seamens Provident Fund Act, 1966

Seaward Artillery Practice Act, 1949

Securities And Exchange Board Of India (Merchant Bankers) Rules, 1992

Securities And Exchange Board Of India (Amendment) Act, 2002

Securities And Exchange Board Of India (Amendment) Act, 2013

Securities And Exchange Board Of India (Annual Report) Rules, 1994

Securities And Exchange Board Of India (Appeal To The Central Government) Rules, 1993

Securities And Exchange Board Of India (Bankers To An Issue) Regulations, 1994

Securities And Exchange Board Of India (Bankers To An Issue) Rules, 1994

Securities And Exchange Board Of India (Buy-Back Of Securities) Regulations, 1998

Securities And Exchange Board Of India (Central Database Of Market Participants) Regulations, 2003

Securities And Exchange Board Of India (Central Listing Authority) Regulations, 2003

Securities And Exchange Board Of India (Certification Of Associated Persons In The Securities Markets), Regulations, 2007

Securities And Exchange Board Of India (Collective Investment Schemes) Regulations, 1999

Securities And Exchange Board Of India (Credit Rating Agencies) Regulations, 1999

Securities And Exchange Board Of India (Criteria For Fit And Proper Person)Regulations, 2004

Securities And Exchange Board Of India (Custodian Of Securities) Regulations, 1996

Securities And Exchange Board Of India (Debenture Trustees) Rules, 1993

Securities And Exchange Board Of India (Debenture Trustees)Regulations, 1993

Securities And Exchange Board Of India (Delisting Of Securities) Guidelines, 2003

Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

Securities And Exchange Board Of India (Disclosure And Investor Protection) Guidelines, 2000

Securities And Exchange Board Of India (Employee Stock Option Scheme And Employee Stock Purchase Scheme) Guidelines, 1999

Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

Securities And Exchange Board Of India (Foreign Venture Capital Investor) Regulations, 2000

Securities And Exchange Board Of India (Form Of Annual Statement Of Accounts And Records) Rules, 1994

Securities And Exchange Board Of India (Informal Guidance) Scheme, 2003

Securities And Exchange Board Of India (Issue Of Sweat Equity) Regulations, 2002

Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

Securities And Exchange Board Of India (Mutual Funds) Regulations, 1996

Securities And Exchange Board Of India (Ombudsman) Regulations, 2003

Securities And Exchange Board Of India (Portfolio Managers) Regulations, 1993

Securities And Exchange Board Of India (Portfolio Managers) Rules, 1993

Securities And Exchange Board Of India (Procedure For Board Meetings) Regulations, 2001

Securities And Exchange Board Of India (Procedure For Holding Enquiry By Enquiry Officer And Imposing Penalty) Regulations, 2002

Securities And Exchange Board Of India (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 1995

Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Markets) Regulations, 1995

Securities And Exchange Board Of India (Prohibition Of Fraudulent And Unfair Trade Practices Relating To Securities Markets) Regulations, 2003

Securities And Exchange Board Of India (Prohibition Of Insider Trading) Regulations, 1992

Securities And Exchange Board Of India (Registrars To An Issue And Share Transfer Agents) Regulations, 1993

Securities And Exchange Board Of India (Registrars To An Issue And Share Transfer Agents) Rules, 1993

Securities And Exchange Board Of India (Regulatory Fee On Stock Exchanges) Regulations, 2006

Securities And Exchange Board Of India (Self Regulatory Organizations) Regulations, 2004

Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Regulations, 1992

Securities And Exchange Board Of India (Stock Brokers And Sub-Brokers) Rules, 1992

Securities And Exchange Board Of India (Stockbrokers And Sub-Brokers) Regulations, 1992

Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997

Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1994

Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997

Securities And Exchange Board Of India (Underwriters) Regulations, 1993

Securities And Exchange Board Of India (Underwriters) Rules, 1993

Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

Securities And Exchange Board Of India Act, 1992

Securities And Exchange Board Of India Appellate Tribunal (Procedure) Rules, 1995

Securities And Insurance Laws (Amendment And Validation) Act, 2010

Securities Appellate Tribunal (Procedure) Rules, 2000

Securities Appellate Tribunal (Salaries And Allowances And Other Conditions Of Service Of The Officers And Employers) Rules, 1997

Securities Appellate Tribunal (Salaries And Allowances And Other Conditions Of Service Of The Presiding Officer) Rules, 1997

Securities Contracts (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 2005

Securities Contracts (Reference To The Company Law Board) Rules, 1986

Securities Contracts (Regulation) (Appeal To Securities Appellate Tribunal) Rules, 2000

Securities Contracts (Regulation) (Procedure For Holding Inquiry And Imposing Penalities By Adjudicating Officer) Rules, 2005

Securities Contracts (Regulation) Act, 1956

Securities Contracts (Regulation) Amendment Act, 2007

Securities Contracts (Regulation) Rules, 1957

Securities Contracts (Regulation)(Manner Of Increasing And Maintaining Public Shareholding In Recognised Stock Exchanges) Regulations, 2006

Securities Laws (Amendment) Act, 1999

Securities Laws (Amendment) Act, 2004

Securities Laws (Amendment) Act, 2014

Securities Laws (Second Amendment)Act, 1999

Securities Lending Scheme, 1997

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Central Registry) (Amendment) Rules, 2013

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Central Registry) Rules, 2011

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Removal Of Difficulties) Order, 2002

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest (Removel Of Difficulties) Order, 2004

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

Security Interest (Enforcement) Rules, 2002

Security Printing Press, Hyderabad Hindi Trans- Lator (Group C) Recruitment Rules, 1989

Seed Potatoes (Grading And Marking) Rules, 1963

Seedless Tamarind (Grading And Marking) Rules, 1971

Seeds (Control) Order, 1983

Seeds Act, 1966

Seeds Rules, 1968

Semiconductor Integrated Circuits Layout-Design Act, 2000

Semiconductor Integrated Circuits Layout-Design Rules, 2001

Senior Assistant, Class-Iii, Recruitment Rules, 2005

Senior Citizens Savings Scheme Rules, 2004

Senior Hindi Translartor (Field, Operations Division, National Sample Survey Organisation) Recruitment On Rules, 1999

Senior Personal Assistant (Cadre Of Subordinate Offices Of Central Electricity Authority) Recruitment Rules, 1997

Senior Welder, Delhi Milk Scheme, Recruitment Rules, 1999

Senna Leaves And Pods (Grading And Marking) Rules, 1964

Service Tax (Advance Rulings) Rules, 2003

Service Tax (Determination Of Value) Rules, 2006

Service Tax (Registration Of Special Category Of Persons) Rules, 2005

Service Tax (Removal Of Difficulty) Order, 2002

Service Tax (Third Amendment) Rules, 2015

Service Tax Credit Rules, 2002

Service Tax Rules, 1994

Sesame Seeds (Grading And Marking) Rules, 1982

Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013

Sheekakai Powder (Grading And Marking) Rules, 1973

Sheriffs Fees Act, 1852

Shillong (Rifle Range And Umlong) Cantonments Assimilation Of Laws Act, 1954

Shipping Bill And Bill Of Export (Form) Regulations, 1991

Shipping Bill For Aircraft Spares Ex-Bond Regulations, 1975

Shipping Development Fund (Loans And Other Financial Assistance)Rules, 1975

Shipping Development Fund (Loans)Rules, 1961

Shipping Development Fund Committee (Abolition) Act, 1986

Shipping Development Fund Committee (General) Rules, 1960

Shore Nuisances (Bombay And Kolaba) Act, 1853

Short Titles Act, 1897

Sick Industrial Companies (Special Provisions) Act, 1985

Sick Industrial Companies (Special Provisions) Repeal Act, 2003

Sick Textile Undertakings (Nationalisation) Act, 1974

Sick Textile Undertakings (Taking Over Of Management) Act, 1972

Sikh Gurdwaras (Supplementary) Act, 1925

Sikh Gurdwaras Act, 1925

Site Restoration Fund Scheme, 1999

Sixth Schedule To The Constitution (Amendment) Act, 2003

Skins (Grading And Marking) Rules, 1937

Slum Area(Improvement An Clearance) Amendment Act, 1964

Slum Areas (Improvement And Clearance) Act, 1956

Small Coins (Offences) Act, 1971

Small Industries Development Bank Of India (Appeal To The Central Government) Rules, 2003

Small Industries Development Bank Of India Act, 1989

Smith, Stanistreet And Company Limited (Acquisition And Transfer Of Undertakings) Act, 1977

Smugglers And Foreign Exchange Manipulators (Appellate Tribunal For Forfeited Property) Rules, 1977

Smugglers And Foreign Exchange Manipulators (Forfeiture Of Property) Act, 1976

Smugglers And Foreign Exchange Manipulators (Receipt, Management And Disposal Of Forfeited Property) Rules, 2006

Social Security Certificate Rules, 1982

Societies Registration Act, 1860

Solatium Scheme, 1989

Soldiers (Litigation) Act, 1925

Solvent, Raffinate And Slop (Acquisition, Sale, Storage And Prevention Of Use In Automobiles) Order, 2000

Solvent-Extracted Oil, De-Oiled Meal And Edible Flour (Control) Order, 1967

Solvent-Extracted Oil, De-Oiled Meal And Edible Flour (Delegation Of Powers) Order, 1968

Song And Drama Division (Gestetner Operator) Recruitment Rules, 1999

Sonthal Parganas Act, 1855

Southern Region Farm Machinery Training And Testing Institute , Garladinne, Anantapur (Andhra Pradesh), Hindi Typist And Hindi Translator Group C Recruitment Rules, 1999

Southern Region Farm Machinery Training And Testing Institute, Garladinne, Anantapur (Andhra Pradesh) Instructor (Group B) Recruitment Rules, 1996

Southern State (Regulation Of Export Of Rice) Order, 1964

Special Bearer Bonds (Immunities And Exemptions) Act, 1981

Special Court (Trial Of Offences Relating To Transactions In Securities) Act, 1992

Special Court (Trial Of Offences Relating To Transactions In Securities) Rules, 1992

Special Courts (Repeal) Act, 1982

Special Courts Act, 1979

Special Criminal Courts (Jurisdiction) Act, 1950

Special Economic Zones (Customs Procedures) Regulations, 2003

Special Economic Zones Act, 2005

Special Economic Zones Rules, 2003

Special Economic Zones Rules, 2006

Special Marriage Act, 1872

Special Marriage Act, 1954

Special Protection Group (Amendment) Act, 2003

Special Protection Group Act, 1988

Special Tribunals (Supplementary Provisions) Act, 1946

Specific Relief Act, 1877

Specific Relief Act, 1963

Specific Reliief Act, 1877

Specified Goods (Prevention Of Illegal Export) Rules, 1969

Spices Board (Quality Marking) Regulations, 1992

Spices Board Act, 1986

Spices Board Rules, 1987

Spices Cess Act, 1986

Spices Cess Rules, 1988

Spices Grading And Marking Rules, 2005

Spirituous Preparations (Inter State Trade And Commerce) Control Act, 1955

Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006

Sports Broadcast Signals (Mandatory Sharing With Prasar Bharati) Rules, 2007

Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007

Sports Broadcasting Signals (Mandatory Sharing With Prasarbharati) Act, 2007

Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum (Amendment) Act, 2005

Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum Act, 1980

St. John Ambulance Association (India) Transfer Of Funds Act, 1956

St.John Ambulance Association (India) Transfer Of Funds (Repeal) Act, 2002

Staff Selection Commission (Senior Gestetner Operator And Senior Peon) Recruitment Rules, 1996

Stage-Carriages Act, 1861

Stamp Act, 1899

Stamp Rules, 1925

Stamping Of Piece-Goods And Testing Of Yarn Rules, 1949

Standards Of Weights And Measures (Application To The State Of Pondicherry) Order, 1958

Standards Of Weights And Measures (Approval Of Models) Rules, 1987

Standards Of Weights And Measures (Enforcement) Act, 1985

Standards Of Weights And Measures (General) Rules, 1987

Standards Of Weights And Measures (Interstate Verification And Stamping) Rules, 1987

Standards Of Weights And Measures (National Standards) Rules, 1988

Standards Of Weights And Measures (Numeration) Rules, 1987

Standards Of Weights And Measures (Packaged Commodities) Rules, 1977

Standards Of Weights And Measures Act, 1976

Standards Of Welghts And Measures (Extension To Kohima And Mokokchung Districts) Act, 1967

Staple Fibre Distribution Order, 1972

State Acquisition Of Lands For Union Purposes (Validation) Act, 1954

State Agricultural Credit Corporations Act, 1968

State Armed Police Forces (Extension Of Laws) Act, 1952

State Bank Of Hyderabad Act, 1956

State Bank Of India (Amendment) Act, 2007

State Bank Of India (Amendment) Act, 2010

State Bank Of India (Appointment Of Employee Directors) Rules, 1974

State Bank Of India (Subsidiary Banks Laws) Amendment Act, 2007

State Bank Of India (Subsidiary Banks Laws) Amendment Act, 2011

State Bank Of India (Subsidiary Banks) Act, 1959

State Bank Of India (Subsidiary Banks) Amendment Act, 2011

State Bank Of India Act, 1955

State Bank Of India General Rfegulation, 1955

State Bank Of Saurashtra (Repeal) And The State Bank Of India (Subsidiary Banks) Amendment Act, 2009

State Bank Of Sikkim (Acquisition Of Shares) And Miscellaneous Provisions Act, 1982

State Emblem Of India (Prohibition Of Improper Use) Act, 2005

State Emblem Of India (Regulation Of Use) Rules, 2007

State Financial Corporations (Appeal To The Central Government) Rules 2003

State Financial Corporations Act, 1951

State Mental Health Rules, 1990

State Of Arunachal Pradesh Act, 1986

State Of Mizoram Act, 1986

State Of Nagaland Act, 1962

State Of Pondicherry (Municipal Councils Decree Amendment) Order, 1955

State Of Pondicherry (Representation Of The People) Order, 1955

State Of Pondicherry (Representative Assembly Decree Amendment) Order, 1955

State Of Pondicherry (Salaries And Allowances Of Members Of Representative Assembly) Order, 1955

State Of Pondicherry Registration Of Companies (Validation) Order, 1958

States Reorganisation Act, 1956

Static And Mobile Pressure Vessels (Unfired) Rules, 1981

Statistical Institute Act, 1959

Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014

Subedar Staff Officer And Subedar Company Commander Class-Ii (Border-Wing-Home-Guards) Recruitment Rules, 2007

Subsidiary Banks General Regulations, 1959

Succession Act, 1925

Sugar (Control) Order, 1966

Sugar (Movement Control) Order, 1959

Sugar (Packing And Marking) Order, 1970

Sugar (Price Control) Order, 1979

Sugar (Price Determination For 1986-87 Production) Order, 1986

Sugar (Price Determination For 1987-88 Production) Order, 1987

Sugar (Price Determination For 1988-89 Production) Order, 1988

Sugar (Price Determination For 1989-90 Production) Order, 1989

Sugar (Price Determination For 1992-93 Production) Order, 1992

Sugar (Price Determination For 2006-2007 Production) Order, 2006

Sugar (Price Determination Of 1990-91 Production) Order, 1990

Sugar (Regulation Of Production) Act, 1961

Sugar (Restriction On Movement) Order, 1970

Sugar (Restrictions On Movement) Order, 1979

Sugar (Retention And Sale By Recognised Dealers) Order, 1979

Sugar (Special Excise Duty) Act, 1959

Sugar Cane Act, 1934

Sugar Cane Cess (Validation) Act, 1961

Sugar Cess (Amendment) Act, 2015

Sugar Cess Act, 1982

Sugar Development Fund (Amendment) Act, 2002

Sugar Development Fund (Amendment) Act, 2008

Sugar Development Fund Act, 1982

Sugar Export Promotion (Application To The State Of Pondicherry) Order, 1961

Sugar Export Promotion Act, 1958

Sugar Undertakings (Taking Over Of Management) Act, 1978

Sugar-Cane Control (Additional Powers) Act, 1962

Sugarcane (Control) Order, 1966

Sugarcane Cess (Validation) Repeal Act, 2001

Sugarcane Control (Additional Poweres) Repeal Act, 2000

Sugarcane Gur (Jaggery) (Grading And Marking) Rules, 1943

Sugarcane Press-Mud (Control) Order, 1959

Suits Valuation Act, 1887

Suji And Maida (Grading And Marking) Rules, 1979

Suji And Maida Grading And Marking Rules, 1998

Sundried Raw Mango Slices And Powder Grading And Marking Rules, 2003

Sunflower Seeds (Grading And Marking) Rules, 1982

Super Profits Tax Act, 1963

Super Profits Tax Rules, 1963

Superintendent, Class-Iii, Recruitment Rules, 2006

Supplementary Amendment Insurance Regulatory And Development Authority (Third Party Administrators-Health Services) Regulations, 2001

Supplementary Amendments The Central Administrative Tribunal (Principal Private Secretary) Recruitment Rules, 1996

Supplies And Services (Temporary Provisions) Act, 1946

Suppression Of Immoral Traffic In Women And Girls Act, 1956

Suppression Of Unlawful Acts Against Safety Of Civil Aviation Act, 1982

Suppression Of Unlawful Acts Against Safety Of Maritime Navigation And Fixed Platforms On Continental Shelf Act, 2002

Supreme Court (Council Of Law Reporting)Rules, 1964

Supreme Court (Enlargement Of Criminal Appellate Jurisdiction) Act, 1970

Supreme Court (Number Of Judges) Act, 1956

Supreme Court (Number Of Judges) Amendment Act, 2008

Supreme Court Advocates (Practice In High Courts) Act, 1951

Supreme Court Judges (Salaries And Conditions Of Service) Act, 1958

Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2002

Supreme Court Judges (Travelling Allowance) Rules, 1951

Supreme Court Judges Rules, 1959

Supreme Court Legal Services Committee (Group C And D Posts) Recruitment Rules, 2001

Supreme Court Legal Services Committee Regulations, 1996

Supreme Court Legal Services Committee Rules, 2000

Supreme Court Officers And Servants (Conditions Of Service And Conduct)Rules, 1961

Supreme Court Rules, 1966

Supreme Court Rules, 2013

Surrogacy Act, 2010

Swadeshi Cotton Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1986

Synthetic Rubber (Price Control) Order, 1969

Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2018

Special Economic Zones (Amendment) Act, 2019

State Banks (Repeal And Amendment) Act, 2018

Supreme Court (Number Of Judges) Amendment Act, 2019

Specific Relief (Amendment) Act, 2018