Radiation Protection Rules, 1971

Radiation Surveillance Procedure For Medical Applications Of Radiation, 1989

Radiation Surveillance Procedures For Safe Transport Of Radioactive Materials, 1987

Radio, Television And Video Cassette Recorder Sets (Exemption From Licensing Requirements) Rules, 1997

Radio, Television And Video Cassette Recorders Sets (Exemption From Licensing Requirements) Rules, 1997

Rail Land Development Authority (Constitution) Rules, 2007

Rail Land Development Authority (Pay, Allowances, Terms And Conditions Of Service Of Members, Officers And Other Employees) Rules, 2007

Railway Accidents And Untoward Incidents (Compensation) Rules, 1990

Railway Claims Tribunal (Procedure) Rules, 1989

Railway Claims Tribunal Act, 1987

Railway Claims Tribunal Act, 1989

Railway Companies (Repeal) Act, 2001

Railway Companies (Substitution Of Parties In Civil Proceedings) Act, 1946

Railway Companies (Substitution Of Parties In Civil Proceedings) Repeal Act, 2001

Railway Companies Act, 1895

Railway Companies Emergency Provisions Act, 1951

Railway Medical Service (Dental Surgeons) Recruitment Rules, 1996

Railway Property (Unlawful Possession) Act, 1966

Railway Property (Unlawful Possession) Amendment Act, 2012

Railway Protection Force (Amendment) Act, 1985

Railway Protection Force Act, 1957

Railway Recruitment Board (Chairman And Member Secretary) Recruitment Rules, 2002

Railway Security Force (Discipline And Appeal) Rules, 1955

Railway Servants (Discipline And Appeal) Rules, 1968

Railway Servants (Pass) Rules, 1986

Railway Services (Conduct) Rules, 1966

Railway Services (Extraordinary Pension) Rules, 1993

Railway Services (Pension) Rules, 1993

Railway Services (Revised Pay) Rules, 1997

Railways (Amendment) Act, 2003

Railways (Amendment) Act, 2005

Railways (Amendment) Act, 2008

Railways (Employment Of Members Of The Armed Forces) Act, 1965

Railways (Local Authorities Taxation) Act, 1941

Railways (Local Authorities Taxation), 1941

Railways (Opening For Public Carriage Of Passengers) Rules,2000

Railways (Punitive Charges For Overloading Of Wagon) Rules, 2006

Railways (Second Amendment) Act, 2003

Railways Act, 1890

Railways Act, 1989

Railways Board Act, 1905

Railways Claims Tribunal (Procedure) Rules, 1989

Raipur And Khattra Laws Act, 1879

Rajghat Samadhi Act, 1951

Rajiv Gandhi Institute Of Petroleum Technology Act, 2007

Rajiv Gandhi National Aviation University Act, 2013

Rajiv Gandhi National Institute Of Youth Development Act, 2012

Rajiv Gandhi University Act, 2006

Raksha Shakti University (Amendment) Act, 2013

Rampur Raza Library Act, 1975

Rani Lakshmi Bai Central Agricultural University Act, 2014

Rape And Mustard Seeds (Grading And Marking) Rules, 1964

Raw Meat (Chilled Or Frozen) (Grading And Marking) Rules, 1977

Rawcashewnut (Grading And Marking) Rules, 1980

Re-Export Of Imported Goods (Drawback Of Customs Duties) Rules, 1995

Re-Export Of Imported Goods. (Drawback Of Customs Duties) Rules, 1995

Reciprocity Act, 1943

Red Cross Society (Allocation Of Property) Act, 1936

Red Cross Society Act, 1920

Redeployment Of Surplus Staff Against Vacancies In Central Civil Services And Post (Group A And B) Rules, 1986

Redressal Of Public Grievances Rules, 1998

Reduction Or Waiver Of Penal Interest For Late Filing Of Return Of Income, Etc. - Authorisation Of Powers To Chief Commissioners And Directors - General` (Investigation)

Refined Groundnut Oil (Regulation Of Refining And Prices) Control Order, 1977

Reformatory Schools Act, 1897

Refuge Relief Taxes (Abolition) Act, 1973

Refugee Relief Taxes (Abolition) Repeal Act, 2002

Regional Rural Banks (Amendment) Act, 2015

Regional Rural Banks Act, 1976

Register Of Interconnect Agreements Regulations, 1999

Registrar Of Newspapers For India (Accounts Clerk) Regional Offices Recruitment Rules, 1999

Registrar Of Newspapers For India (Accounts Clerk) At Headquarters, Recruitment Rules, 1999

Registrar Of Newspapers For India (Junior Investigator) Recruitment Rules, 1999

Registration Act, 1908

Registration And Licensing Of Industrial Undertakings Rules, 1952

Registration Mark On Vehicles At A Glance

Registration Of Births And Deaths Act, 1969

Registration Of Electors Rules, 1960

Registration Of Foreigners (Bangladesh) Rules, 1973

Registration Of Foreigners (Exemption) Order, 1957

Registration Of Foreigners (Extension To Pondicherry) Rules, 1963

Registration Of Foreigners Act, 1939

Registration Of Foreigners Rules, 1939

Registration Of Foreigners Rules, 1992

Registration Of Multimodal Transport Operators Rules, 1992

Registration Of Newspapers (Central) Rules, 1956

Regulation On Guidelines For Registration Of Consumer OrganisationNon-Government Organizations (Ngos) And Theirinteraction With Trai, 2001

Regulation On Quality Of Service For Voip Based International Long Distance Service, 2002

Regulation On Quality Of Service Of Basic And Cellular Mobile Telephone Services, 2005

Regulation On Quality Of Service Of Dial-Up And Leased Line Internet Access Service, 2001

Rehabilitation Council Of India Act, 1992

Rehabilitation Finance Administration Act, 1948

Religious Endowments Act, 1863

Religious Institutions (Prevention Of Misuse) Act, 1988

Religious Societies Act, 1880

Remittances Of Foreign Exchange And Investment In Foreign Exchange Bonds (Immunities And Exemptions) Act, 1991

Removal Of (Licensing Requirements Stock Limits And Movement Restictions) On Specified Foodstuffs Order, 2002

Rent A Cab Scheme, 1989

Rent A Motor Cycle Scheme, 1997

Rent Control Act, 2009

Repatriation Of Prisoners (Amendment) Act, 2011

Repatriation Of Prisoners Act, 2003

Repatriation Of Prisoners Rules, 2004

Repealing And Amending (Second) Act, 2015

Repealing And Amending Act, 1960

Repealing And Amending Act, 1978

Repealing And Amending Act, 1988

Repealing And Amending Act, 2001

Repealing And Amending Act, 2015

Representation Of The People (Amendment And Validation) Act, 2013

Representation Of The People (Amendment) Act, 1989

Representation Of The People (Amendment) Act, 2002

Representation Of The People (Amendment) Act, 2003

Representation Of The People (Amendment) Act, 2008

Representation Of The People (Amendment) Act, 2009

Representation Of The People (Amendment) Act, 2010

Representation Of The People (Second Amendment) Act, 2002

Representation Of The People (Second Amendment) Act, 2003

Representation Of The People (Third Amendment) Act, 2002

Representation Of The People Act, 1950

Representation Of The People Act, 1951

Requisitioned Land (Apportionment Of Compensation) Act, 1949

Requisitioning And Acquisition Of Immovable Property (Application To The State Of Pondicherry) Order, 1960

Requisitioning And Acquisition Of Immovable Property Act, 1952

Requisitioning And Acquisition Of Immovable Property Rules, 1953

Research And Development Cess Act, 1986

Research Assistant (Work Study) Recruitment Rules, 1990

Reserve And Auxiliary Air Forces Act, 1952

Reserve Bank (Transfer To Public Ownership) Act, 1948

Reserve Bank Of India (Amendment) Act, 2006

Reserve Bank Of India (Board For Financial Supervision) Regulations, 1994

Reserve Bank Of India Act, 1934

Reserve Forces Act, 1888

Resettlement Of Displaced Persons (Land Acquisition) Act, 1948

Residents Of Kashmir Division In The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Services And Posts) Rules 1995

Restriction Of Import, Manufacture And Use Of Lindane (Gamma B.H.C.) Order, 2007

Revenue Recovery Act, 1890

Revision Applications (Procedure) Rules, 1961

Rice (Grading And Marking) Rules, 1939

Rice (Northern Zone) Movement Control Order, 1958

Rice (Prohibition Of Use In Wheat Products) Order, 1958

Rice And Paddy (Southern Zone) Movement Control Order, 1976

Rice Milling Industry (Regulation) Act, 1958

Rice Milling Industry (Regulation) Repeal Act, 1997

Richardson And Cruddas Limited (Acquisition And Transfer Of Undertaking) Rules, 1974

Richardson And Cruddas Limited (Acquisition And Transfer Of Undertaking) Act, 1972

Rifles Act, 1920

Right Of Children To Free And Compulsory Education (Amendment) Act, 2012

Right Of Children To Free And Compulsory Education Act, 2009

Right Of Information (Regulation Of Fee And Cost) Rules, 2005

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Compensation, Rehabilitation And Resettlement And Development Plan) Rules, 2015

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013

Right To Information Act, 2005

River Boards Act, 1956

Road Transport Corporations Act, 1950

Roasted Bengal Gram (Split) Grading And Marking Rules, 1999

Roasted Bengal Gram (Split) Grading And Marking Rules, 2002

Roller Mills Wheat Products (Ex-Mill) Price Control Order, 1969

Roller Mills Wheat Products (Price Control) Order, 1965

Rubber (Amendment) Act, 2009

Rubber Act, 1947

Rubber Board Service (Classification, Control And Appeal) Rules, 1961

Rubber Rules, 1955

Rule For Acceptance Of Shipping Bill Delivered Under Section 137(A)

Rule For Publication Of Daily Lists

Rule Regulating The Payment Of Travelling Allowance To Members Of Cantonment Boards, 1926

Rules For Furnishing Of Informations By Customs Officers

Rules For Grant Of Port Clearance To Sailing Vessels In Kandla

Rules For Passing Free Of Import Duty Baggage Through Custom House At Bombay

Rules For Passing Of Passengers Baggage Through Saurashtra

Rules For Publication Of Daily Lists For Imports And Exports From The Port Of Kozhikode, Tuticorin, Alleppey And Mangalore

Rules For Publication Of Daily Lists For Imports And Exports From Port Of Visakhapatnam

Rules For Shipping Of Passengers Baggage And Passing Of The Same Through Custom Houses

Rules For Special Pass For Breaking Bulk In Any Port In The States Of Madras, Pondicherry And Bombay

Rules For Special Pass For Breaking Bulk In Any Port In The State Of Saurashtra

Rules For Special Pass For Breaking Bulk In Any Port In The States Of Mysore And Kerala

Rules For The Issue And Service Of Summons By A Commission Of Inquiry

Rules Governing The Remission And Refund Of Taxes On Buildings In Hill Cantonments

Rules Of Arbitration Of The Indian Council Of Arbitration

Rules Of Business Of The Government Of Pondicherry, 1963

Rules Of Determination Of Origin Of Goods Under The Asia-Pacific Trade Agreement, (Formerly Known As The Bangkok Agreement) Rules, 2006

Rules Of Determination Of Origin Of Goods Under The Preferential Trading Agreement Between The Republic Of India And The Republic Of Chile Rules, 2007

Rules Of The Road Regulations, 1989

Rules Regarding Postal Parcels And Letter Packets From Foreign Ports InOut Of India

Rules Regarding Refund Of Cess On Re-Imported Articles

Rules To Regulate Proceedings For Contempt Of The Supreme Court, 1975

Rules To Regulate Proceedings For The Contempt Of The Supreme Court, 1975

Real Estate (Regulation and Development) Act, 2016

Repealing And Amending Act, 2019

Repealing And Amending Act, 2017

Requisitioning Andacquisition Of Immovable Property (Amendment) Act, 2018

Right Of Children To Freeand Compulsory Education (Amendment)Act, 2019

Right To Information (Amendment) Act, 2019

Recycling Of Ships Act, 2019