Office Of The Development Commissioner (Handi- Crafts), Deputy Director (Metal) Recruitment Rules, 1990
Office Of The Devlopment Commissioner Small Seals Industries, New Delhi Data Entry Operator Grade A, Group C Post, Recruitment Rules 1999
Officers Of Parliament (Pension, Housing And Medical Facilities To The Spouse Of The Speaker Of The House Of The People, Dying While Holding Such Office) Rules, 2002
Official Languages Act, 1963
Official Secrets Act, 1923
Official Trustees (Amendment) Act, 1964
Official Trustees Act, 1913
Offshore Areas Mineral (Development And Regulation) Act, 2002
Oil And Natural Gas Commission (Transfer Of Undertaking And Repeal) Act, 1993
Oil And Natural Gas Commission Act, 1959
Oil And Natural Gas Corporation Limited (Payment Of Compensation) Rules, 1994
Oil Industry (Development) Act, 1974
Oil Industry Development Board Employees (Conduct, Discipline And Appeal) Rules, 1988
Oil Mines Regulations, 1984
Oil Pressure Stoves (Quality Control) Order, 1997
Oil Pressure Stoves (Quality Control)Order, 1985
Oil Pressure Stoves (Quality Control)Order, 1987
Oil Seeds Committee Act, 1946
Oilfields (Regulation And Development) Act, 1948
Onions (Grading And Marking) Rules, 1964
Opium Act, 1857
Opium Act, 1878
Opium And Revenue Laws (Extension Of Application) Act, 1950
Order-01 Parties To Suits
Order-02 Frame Of Suit
Order-03 Recognized Agents And Pleaders
Order-04 Institution Of Suits
Order-04A Consolidation Of Cases
Order-05 Issue And Service Of Summons
Order-06 Pleadings Generally
Order-07 Plaint
Order-08 Written Statement, Set-Off And Counter-Claim
Order-09 Appearance Of Parties And Consequence Of Non-Appearance
Order-10 Examinatton Of Parties By The Court
Order-11 Discovery And Inspection
Order-12 Admissions
Order-13 Production, Impounding And Return Of Documents
Order-14 Settlement Of Issues And Determination Of Suit On Issues Of Law Or On Issues Agreed Upon
Order-15 Disposal Of The Suit At The First Hearing
Order-15A Striking Off Defence In A Suit By A Lessor
Order-16 Summoning And Attendance Of Witnesses
Order-16A Attendance Of Witnesses Confined Or Detained In Prison
Order-17 Adjournments
Order-18 Hearing Of The Suit And Examination Of Witnesses
Order-19 Affidavits
Order-20 Judgment And Decree
Order-20A Costs
Order-21 Execution Of Decrees And Orders
Order-22 Death, Marriage And Insolvency Of Parties
Order-23 Withdrawal And Adjustment Of Suits
Order-24 Payment Into Court
Order-25 Security For Costs
Order-26 Commissions
Order-27 Suits By Or Against The Government Or Public Officers In Their Official Capacity
Order-27A Suits Involving A Substantial Question Of Law As To The Interpretation Of
Order-28 Suits By Or Against Military 2 [Or Naval] Men 3 [Or Airmen]
Order-29 Suits By Or Against Corporations
Order-30 Suits By Or Against Firms And Persons Carrying On Business In Names Other Than Their Own
Order-31 Suits By Or Against Trustees, Executors And Administrators
Order-32 Suits By Or Against Minors And Persons Of Unsound Mind
Order-32A Suits Relating To Matters Concerning The Family
Order-33 Suits By Indigent Persons
Order-34 Suits Relating To Mortgages Of Lmmoveable Property
Order-35 Interpleader
Order-36 Special Case
Order-37 Summary Procedure
Order-38 Arrest And Attachment Before Judgment
Order-39 Temporary Injunctions And Interlocutory Orders
Orissa Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman And Members) Rules, 1986
Orphanages And Other Charitabe Homes (Supervision And Control) Act, 1960
Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960
Oudh Laws Act, 1876
Outdoor Use Of Wireless Equipment (Exemption From Licensing Requirement) Rules, 2007
Overall Dimensions Of Motor Vehicles (Prescription Of Conditions For Exemption) Rules, 1991
Ozone Depleting Substances (Regulation And Control) Rules, 2000
Office Of The Registrar-General And Ex-Officio Census Commissioner For India And The Offices Of The Directors Of Census Operations In States And Union Territories (Loader And Packer Posts) Recruitment Rules, 1993