Naphtha (Acquisition, Sale, Storage And Prevention Of Use In Automobile) Order, 2000
Narcotic Drugs And Psychotropic Substances (Amdndment) Act, 2001
Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2014
Narcotic Drugs And Psychotropic Substances (Authentication Of Documents) Rules, 1992
Narcotic Drugs And Psychotropic Substances (Execution Of Bond By Convicts Or Addicts) Rules, 1985
Narcotic Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006
Narcotic Drugs And Psychotropic Substances (Regulation Of Controlled Substance) Order, 1993
Narcotic Drugs And Psychotropic Substances Act, 1985
Narcotic Drugs And Psychotropic Substances Consultative Committee Rules, 1988
Narcotic Drugs And Psychotropic Substances Rules, 1985
Nationai Disaster Management Authority, Group C Posts Recruitment Rules, 2009
National Airports Authority (Gratuity) Regulations, 1992
National Airports Authority (Management Of Airports) Regulations, 1989
National Airports Authority Act, 1985
National Archives Of India (Library And Information Officer) Recruitment Rules, 1996
National Atlas And Thematic Mapping Organisation (Additional Director) Recruitment Rules, 1990
National Atlas And Thematic Mapping Organisation (Manager) Recruitment Rules, 1990
National Atlas And Thematic Mapping Organisation (Senior Administrative Officer) Recruitment Rules, 1990
National Atlas And Thematic Mapping Organisation (Senior Librarian) Recruitment Rules, 1989
National Bank For Agriculture And Rural Development (Additional) General Regulations, 1984
National Bank For Agriculture And Rural Development (Amendment) Act, 2003
National Bank For Agriculture And Rural Development Act, 1981
National Bank For Agriculture And Rural Development General Regulations, 1982
National Board For Micro, Small And Medium Enterprises Rules, 2006
National Board For Wild Life Rules, 2003
National Cadet Corps (Girls Division) Rules, 1949
National Cadet Corps Act, 1948
National Cadet Corps Rules, 1948
National Capital Region Planning Board Act, 1985
National Capital Territory Of Delhi Laws (Special Provisions) Act, 2007
National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011
National Capital Territory Of Delhi Laws (Special Provisions) Second (Amendment) Act, 2014
National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011
National Capital Territory Of Delhi, Andaman And Nicobar Islands, Lakshadweep, Daman And Diu And Dadra And Nagar Haveli (Civil Service) Rules, 2003
National Civil Defence College, Nagpur, (Hindi Officer) Recruitment Rules, 1996
National Co-Operative Development Corporation (Amendment) Act, 2002
National Co-Operative Development Corporation Act, 1962
National Commission For Backward Classes Act, 1993
National Commission For Minorities Act, 1992
National Commission For Minority Educational Institutions (Amendment) Act, 2006
National Commission For Minority Educational Institutions (Amendment) Act, 2010
National Commission For Minority Educational Institutions (Annual Report) Rules, 2005
National Commission For Minority Educational Institutions (Financial And Administrative Powers) Rules, 2005
National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006
National Commission For Minority Educational Institutions (Salaries And Allowances And Conditions Of Service Of Chairperson And Other Members) Rules, 2006
National Commission For Minority Educational Institutions Act, 2004
National Commission For Protection Of Child Rights Rules, 2006
National Commission For Safai Karamcharis Act, 1993
National Commission For Scheduled Castes And Scheduled Tribes Chairperson, Vice-Chair Person And Members (Conditions Of Service And Tenure) Rules, 1990
National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions Of Service And Tenure) Rules, 2004
National Commission For The Scheduled Tribes (Specification Of Other Functions) Rules, 2005
National Commission For Women Act, 1990
National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980
National Company Limited (Acquisition Nd Transfer Of Undertakings) Administration Of Funds Rules, 1981
National Cooperative Development Corporation Rules, 1975
National Council For Teacher Education (Assignment Of Functions To The Executive Committee) Regulations, 2007
National Council For Teacher Education (Establishment, Location And Territorial Jurisdiction Of The Regional Committees) Regulations, 2003
National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006
National Council For Teacher Education Act, 1993
National Council For Teacher Education Rules, 1997
National Dairy Development Board Act, 1987
National Development Bonds Rules 1977
National Employment Guarantee Fund Rules, 2006
National Environment Appellate Authority (Appeal) Rules, 1997
National Environment Appellate Authority (Financial And Administrative Powers) Rules, 1998
National Environment Appellate Authority Act, 1997
National Environment Tribunal Act, 1995
National Food Security Act, 2013
National Forest Data Management Centre, Forest Survey Of India, Dehradun (Group C Posts) Recruitment Rules, 1996
National Gallery Of Modern Art (Director) Recruitment Rules, 1999
National Green Tribunal Act, 2010
National Highways (Collection Of Fees By Any Person For The Use Of Section Of National HighwaysPermanent Bridge Temporary Bridge On National Highways) Rules, 1997
National Highways (Fees For The Use Of National Highways Section And Permanent Bridge Public Funded Project) Rules, 1997
National Highways (Fees For The Use Of National Highways Section And Permanent Bridge-Public Funded Project) Rules, 1997
National Highways (Fees For Use Of Permanent Bridges) Rules, 1992
National Highways (Manner Of Depositing The Amount By The Central Government With The Cpompetent Authority For Acquistion Of Land) Rules, 1998
National Highways (Rate Of Fee) Rules, 1997
National Highways (Rate Of Fees) Rules, 1997
National Highways (Temporary Bridges) Rules, 1964
National Highways Act, 1956
National Highways Authority Of India (Amendment) Act, 2013
National Highways Authority Of India Act, 1988
National Highways Fee (Determination Of Rates And Collection) Rules, 2008
National Highways Rules, 1957
National Highways Tribunal (Financial And Administrative Powers) Rules, 2004
National Highways Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of Presiding Officer) Rules, 2003
National Highways Tribunal (Procedure) Rules, 2003
National Housing Bank (Nomination) Regulations, 2004
National Housing Bank (Recovery Of Dues Of The Approved Institutions) General Regulations, 2002
National Housing Bank (Slum Improvment And Low Cost Housing Fund) Regulations, 1993
National Housing Bank Act, 1987
National Human Rights Commission (Procedure) Regulations, 1994
National Institute Of Design Act, 2014
National Institute Of Disaster Management Regulations, 2006
National Institute Of Fashion Technology Act, 2006
National Institute Of Mental Health And Neuro-Sciences Bangalore Act, 2012
National Institute Of Pharmaceutical Education And Research (Amendment) Act, 2002
National Institute Of Pharmaceutical Education And Research (Amendment) Act, 2007
National Institute Of Pharmaceutical Education And Research Act, 1998
National Institute Of Sugarcane And Sugar Technology (Hostel Superintendent) Recruitment Rules, 1999
National Institute Of Sugarcane And Sugar Technology (Administrative Officer) Recruitment Rules, 2000
National Institute Of Sugarcane And Sugar Technology (Library Assistant) Recruitment Rules, 2000
National Institutes Of Technology (Amendment) Act, 2012
National Institutes Of Technology Act, 2007
National Institutes Of Technology, Science Education And Research (Amendment) Act, 2014
National Institutes Of Technology, Science Education And Research Act, 2007
National Investigation Agency (Manner Of Constitution) Rules, 2008
National Investigation Agency Act, 2008
National Judicial Appointments Commission Act, 2014
National Jute Board Act, 2006
National Jute Board Act, 2008
National Legal Services Athorities Rules 1995
National Library Of India Act, 1976
National Load Despatch Centre Rules, 2005
National Oilseeds And Vegetable Oils Development Board Act, 1983
National Oilseeds And Vegetable Oils Development Board Regulations, 1988
National Pharmaceutical Pricing Authority, Department Of Chemicals And Petrochemicals, Ministry Of Chemicals And Fertilizers (Group 'D' Posts) Recruitment Rules, 2002
National Research Laboratory For Conservation Of Cultural Property, Scientific Group A (Gazetted) Posts (In-Situ Promotion Under Flexible Complimenting Scheme) Rules, 1999
National Rural Employment Guarantee (Amendment) Act, 2009
National Rural Employment Guarantee (Central Council) Rules, 2006
National Rural Employment Guarantee (Extension To Jammu And Kashmir) Act, 2007
National Rural Employment Guarantee Act, 2005
National Sample Survey Organisation, Survey Design And Research Division (Assistant Librarian) Recruitment Rules, 1990
National Savings Certificate (Vi Issue) Rules, 1981
National Savings Certificates (First Issue) Rules, 1965
National Savings Certificates (Vii Issue) Rules, 1989
National Savings Certificates (Viii Issue) Rules, 1989
National Savings Organisation (Artist) Recruitment Rules, 1990
National Savings Scheme Rules, 1987
National Savings Scheme Rules, 1992
National Security (Amendment) Act, 1985
National Security (Amendment) Act, 1984
National Security (Amendment) Act, 1987
National Security (Amendment) Act, 1988
National Security (Second Amendment) Act, 1984
National Security Act, 1980
National Security Guard Act, 1986
National Security Guard Rules, 1987
National Security Guard, Senior Personal Assistant (Group B Posts) Recruitment Rules, 1999
National Service Act, 1972
National Shipping Board Rules, 1960
National Small Savings Fund (Custody And Investment) Rules, 2001
National Sugar Institute, Kanpur (Staff Car Driver (Ordinary Grade) And Cleaner) Recruitment Rules, 2005
National Sugar Institute, Kanpur, (Farm Superintendent) Recruitment Rules, 2007
National Sugar Institute, Kanpur, Professor (Bio-Chemistry), Assistant Professor (Bio-Chemistry) And Junior Scientific Officer (Bio-Chemistry) Recruitment Rules, 2006
National Sugar Institute, Kanpur, Research Assistant(Agriculture Chemistry) Recruitment Rules, 2005
National Tax Tribunal (Amendment) Act, 2007
National Tax Tribunal Act, 2005
National Test House Kolkata (Lower Division Clerk) Recruitment Rules, 2005
National Test House, Calcutta (Director General) Group A Post Recruitment Rules, 2000
National Tiger Conservation Authority (Qualifications And Experience Of Experts Of Professional Members) Rules, 2006
National Tiger Conservation Authority (Salaries, Allowances And Other Conditions Of Appointment) Rules, 2006
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retradation And Multiple Disabilities Act, 1999
National University Of Advanced Legal Studies (Amendment) Act, 2008
National University Of Advanced Legal Studies Act, 2005
National Waterway (Allahabad-Haldia Stretch Of The Ganga- Bhagirathi-Hooghly River) Act, 1982
National Waterway (Kollam-Kottapuram Stretch Of West Coast Canal And Champakara And Udyog-Mandal Canals) Act, 1992
National Waterway Sadiya-Dhubri Stretch Of The Brahmaputra River) Act, 1988
National Waterways, Safety Of Navigation And Shipping Regulations, 2002
National Welfare Board For Seafarers Rules, 1963
Nationalized Banks (Management And Miscellaneous Provisions) Scheme, 1970
Nationalized Banks (Management And Miscellaneous Provisions) Scheme, 1980
Naturalization Act, 1926
Naval And Aircraft Prize Act, 1971
Naval Armament Act, 1923
Navy (Amendment) Act, 2005
Navy (Pay And Allowances) Regulations, 1966
Navy Act, 1957
Nazool Lands (Transfer) Rules, 1956
Ndian Forest Service (Appointment By Promotion) Regulations, 1966
Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002
Negotiable Instruments (Amendment) Act, 2015
Negotiable Instruments Act, 1881
New Bank Of India (Amalgamation And Transfer Of Undertaking) Scheme, 1993
New Bank Of India [Determination Of Placement Of Employee (Officers And Workmen) Of The New Bank Of India In Punjab National Bank] Scheme, 1993
News Paper (Price And Page) Continuance Act, 1961
Newspaper (Price And Page) Act, 1956
Newspapers (Incitement To Offences) Act, 1908
Newsprint Control Order, 1962
Newsprint Control Order, 2004
Neyveli Lignite Corporation Limited (Acquisition And Transfer Of Power Transmission System) Act, 1994
Notified Goods (Prevention Of Illegal Import)Rules, 1969
Nursing Council Act, 1947
National Sugar Institute, Kanpur, Professor Of Organic Chemistry, Assistant Professor Of Organic Chemistry And Junior Scientific Officer (Organic Chemistry) Recruitment Rules, 2007
National Sugar Institute, Kanpur, Professor Of Organic Chemistry, Assistant Professor Of Organic Chemistry And Junior Scientific Officer (Organic Chemistry) Recruitment Rules, 2007
National Thermal Power Corporation Limited, The National Hydroelectric Power Corporation Limited And The North-Eastern Electric Power Corporation Limited (Acquisition And Transfer Of Power Transmission Systems Act, 1993
National Waterway (Kakinada-Puducherry Stretch Of Canals And The Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch Of River Godavari And Wazirabad-Vijayawada Stretch Of River Krishna) Act, 2008
National Waterway (Talcher-Dhamra Stretch Of Rivers, Geonkhali-Charbatia Stretch Of East Coast Canal, Charbatia-Dhamra Stretch Of Matai River And Mahanadi Delta Rivers) Act, 2008
Negotiable Instrument (Amendment) Act, 2018
National Medical Commission Act, 2019
New Delhi International Arbitration Centre Act, 2019
National Commission For Backward Classes (Repeal) Act, 2018
National Council For Teacher Education (Amendment) Act, 2019
National Bank Foragricultureand Rural Development (Amendment) Act, 2017
National Investigation Agency (Amendment) Act, 2019
National Sports University Act, 2018
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities (Amendment) Bill, 2018