Madhya Bharat Taxes On Income (Validation) Act, 1954

Madras Ancient And Historical Monuments And Archaeological Sites And Remains Act, 1966

Madras Export Processing Zone, Madras Office Superintendent (Group B Post) Recruitment Rules, 1999

Madras State (Alteration Of Name) Act, 1968

Maharashtra Administrative Tribunal (Procedure) Rules, 1988

Maharashtra Districts Courts Right To Information Rules, 2006

Maharashtra Electricity Regulatory Commission (Consumer Grievance Redressal Forum And Electricity Ombudsman) Regulations, 2006

Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

Mahendra Partab Singh Estates (Repeal) Act, 1960

Maintenance Of Internal Security (Repeal) Act, 1978

Maize (Temporary Use In Manufacture Of Starch) Order, 1970

Maize Zone (Movement Control) Order, 1966

Major Port Trusts ( Procedure At Board Meetings) Rules, 1964

Major Port Trusts (Adaptation Of Rules) Regulations, 1964

Major Port Trusts (Payment Of Fees And Allowances To Trustees) Rules, 1964

Management Of Recognized Non Government Institutions (Aided And Unaided) Rules, 1963

Mangoes (Grading And Marking) Rules, 1981

Manipur (Administration) Order, 1949

Manipur (Dominion Reserve) Application Of Laws Order, 1948

Manipur (Hill Areas) District Councils Act, 1971

Manipur Veterinary And Animal Husbandry Service Rules, 1994

Manoeuvres, Field Firing And Artillery Practice Act, 1938

Manufacture And Other Operations In Warehouse Regulations, 1966

Manufacturing And Other Companies (Auditors Report) Order, 19881

Marble Development And Conservation Rules, 2002

Marine Engineering And Research Insititute (Stenographers Posts Grade-I And Ii Recruitment Rules, 1999

Marine Insurance Act, 1963

Marine Products Export Development Authority Act, 1972

Maritime Zones Of India (Regulation Of Fishing By Foreign Vessels) Act, 1981

Marking Of Heavy Packages Act, 1951

Marking Of Heavy Packages Rules 1951

Marriage Laws Act, 2003

Marriages Validation Act, 1892

Married Womens Property Act, 1874

Maruti Limited (Acquisition And Transfer Of Undertakings) Act, 1980

Maruti Limited (Acquisition And Transfer Of Undertakings) Rules, 1981

Maternity Benefit (Amendment) Act, 2008

Maternity Benefit (Mines) Rules, 1963

Maternity Benefit Act, 1961

Maternity Benefit [Mines And Circus] Rules, 1963

Matrimonial Causes (War Marriages) Act, 1948

Maulana Azad National Urdu University Act, 1996

Maximum Safe Axle Weight At A Glance

Means Of Delivery Of Notice, Order Or Document Rules, 2004

Meat Food Products Order, 1973

Mechanic (Turner), Delhi Milk Scheme, Recruitment Rules, 1997

Medical Council Act, 1956

Medical Council Rules, 1957

Medical Termination Of Pregnancy (Amendment) Act, 2002

Medical Termination Of Pregnancy Act, 1971

Medical Termination Of Pregnancy Regulations, 1975

Medical Termination Of Pregnancy Regulations, 2003

Medical Termination Of Pregnancy Rules, 1975

Medical Termination Of Pregnancy Rules, 2003

Medicinal And Toilet Preparations (Excise Duties) Act, 1955

Medicinal And Toilet Preparations (Excise Duties) Construction Of References Rules, 1976

Medicinal And Toilet Preparations (Excise Duties) Rules, 1956

Medicine Central Council Act, 1970

Members (Selection And Appointment) Rules, 2007

Members Of Lok Sabha (Declaration Of Assets And Liabilities) Rules, 2004

Members Of Lok Sabha (Disqualification On Ground Of Defection) Rules, 1985

Members Of Parliament (Travelling And Dailyallowances) Rules, 1957

Members Of Rajya Sabha (Disqualification On Ground Of Defection) Rules) 1985

Mental Health Act, 1987

Merchandise Marks Act, 1889

Merchant Shipping (Amendment) Act, 1986

Merchant Shipping (Amendment) Act, 1987

Merchant Shipping (Amendment) Act, 2002

Merchant Shipping (Amendment) Act, 2003

Merchant Shipping (Amendment) Act, 2007

Merchant Shipping (Cancellation Or Suspension Of Certificate Of Competency) Rules, 2003

Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

Merchant Shipping (Carriage Of Cargo) Rules, 1995

Merchant Shipping (Carriage Of Grain) Rules, 1974

Merchant Shipping (Certificate Of Service) Rules, 1970

Merchant Shipping (Certificates Of Competency) Rules, 1961

Merchant Shipping (Continuous Discharge Certificates) Rules, 1960

Merchant Shipping (Crewaccommodation) Rules, 1960

Merchant Shipping (Distress Messages And Navigational Warnings)Rules, 1964

Merchant Shipping (Equivalent Arrangements For Carriage Of Grain)Order, 1977

Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

Merchant Shipping (Examination Of Engineers And Engine Drivers Of Fishing Vessels) Rules, 1973

Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

Merchant Shipping (Fire Appliances) Rules, 1969

Merchant Shipping (Form Of Passenger Ships Survey Certificates)Rules, 1964

Merchant Shipping (Forms Of Licences) Rules, 1960

Merchant Shipping (Levy Of Seamens Welfare Fee) Rules, 1974

Merchant Shipping (Management For The Safe Operation Of Ships) Rules, 2000

Merchant Shipping (Medical Examination) Rules, 2000

Merchant Shipping (Medicines, Medical Stores And Appliances) Rules, 1966

Merchant Shipping (Musters)Rules, 1968

Merchant Shipping (Pilot Ladder)Rules, 1967

Merchant Shipping (Prevention Of Collisions At Sea) Regulations, 1975

Merchant Shipping (Prevention Of Pollution Of The Sea By Oil) Rules, 1974

Merchant Shipping (Radio Direction Finders) Rules, 1968

Merchant Shipping (Removal Of Difficulties) Order, 1971

Merchant Shipping (Safety Convention Certificates) Rules, 1968

Merchant Shipping (Shipping Office Forms) Rules, 1963

Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960

Merchant Shipping (Wrecks And Salvage) Rules, 1974

Merchant Shipping Act, 1958

Merged States (Laws) Act, 1949

Metal Corporation(Nationalisation And Miscellaneous Provisions) Act, 1976

Metal Tokens Act, 1889

Metalliferous Mines Regulations, 1961

Metro Railways (Amendment) Act, 2009

Metro Railways (Construction Of Works) Act, 1978

Metro Railways (Construction Of Works) Rules, 1978

Mica Mines Labour Welfare Fund Act, 1946

Mica Mines Labour Welfare Fund Rules, 1948

Mica Mines Labour Welfare Office Establishment (Contributory Provident Fund) Rules, 1950

Mild Steel Tubes (Excluding Seamless Tubes And Tubes According To A. P. I. Specifications) (Quality Control) Order, 1978

Military Lands And Cantonments Service (Group A And B) Rules, 1951

Military Prisons Rules, 1962

Milk And Milk Product Order, 1992

Mineral (Auction) Rules, 2015

Mineral Concession Rules, 1960

Mineral Conservation And Development Rules, 1988

Mineral Products (Additional Duties Of Excise And Customs) Act, 1958

Minerals Conservation And Development Rules,1958

Mines (Posting Up Of Abstracts) Rules, 1954

Mines Act, 1923

Mines Act, 1952

Mines And Minerals (Development And Regulation) Act, 1957

Mines And Minerals (Development And Regulation) Amendment Act, 2015

Mines And Minerals (Regulation And Development) Act, 1948

Mines And Minerals (Regulation And Development) Act, 1957

Mines Rescue Rules, 1985

Mines Vocational Training Rules, 1966

Minimum Wages (Central) Rules, 1950

Minimum Wages Act, 1948

Mining Lease (Modification Of Terms) Rules, 1956

Ministers (Allowances, Medical Treatment And Other Privileges) Rules, 1957

Ministers Residences Rules, 1962

Ministry Of Agriculture, Central Poultry Development Organization (Northern Region), Chandigarh Office Superintendent (Group B Post) Recruitment Rules, 2007

Ministry Of Agriculture, Department Of Agriculture And Cooperation, Senior Library And Information Assistant Recruitment Rules, 1996

Ministry Of Agriculture, Department Of Animal Husbandry And Dairying, Delhi Milk Scheme, Junior Librarian Group C Recruitment Rules, 1994

Ministry Of Agriculture, Department Of Rural Development Economic Investigator (Grade Ii) And Statistical Investigator (Grade Ii) Recruitment Rules, 1989

Ministry Of Chemicals And Fertilizers, Department Of Fertilizers, Data Entry Operator, Grade B Recruitment Rules, 1997

Ministry Of Chemicals And Fertilizers, Department Of Chemicals And Petrochemicals (Group D Posts) Record Sorter Recruitment Rules, 1999

Ministry Of Commerce (Additional Economic Adviser) Recruitment Rules, 1999

Ministry Of Commerce (Economic Adviser) Recruitment Rules, 1999

Ministry Of Commerce (Senior Accountant) Recruitment Rules, 1999

Ministry Of Commerce And Industry, Department Of Commerce Special Officer (Gatt) Recruitment Rules, 1999

Ministry Of Commerce Assistant Director (Accounts) Recruitment Rules, 1999

Ministry Of Commerce Senior Analyst (Work Study) And Junior Analyst (Work Study) Recruitment Rules, 1999

Ministry Of Commerce, Assistant Director Recruitment Rules, 1999

Ministry Of Consumer Affairs And .Public Distribution, Department Of Public. Distribution, (Assistant Librarian) Recruitment Rules, 1999

Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, (Despatch Riders) Recruitment Rules, 1999

Ministry Of Consumer Affairs And Public Distribution Department Of Public Distribition, Senior Analyst (Work Study) Group C Recruitment Rules, 1999

Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999

Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Statistical Investigators (Grade-Ii)], Recruitment Rules, 1999

Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Draftsman (Grade-I)] Recruitment Rules, 1999

Ministry Of Environment And Forests (Chowkidar) Recruitment Rules, 1989

Ministry Of Environment And Forests (Library Information Assistant) Recruitment Rules, 1999

Ministry Of External Affairs, Central Passport Organisation (Group A Posts) Recruitment Rules, 1995

Ministry Of External Affairs, Central Passport Organisation (Group B Posts) Recruitment Rules, 1995

Ministry Of Finance (Department Of Economic Affairs) Verifying Officer Recruitment Rules, 1999

Ministry Of Finance, Income-Tax Department (Office Superintendent) Group B Non-Gazetted Post Recruitment Rules, 2007

Ministry Of Food And Civil Supplies (Department Of Civil Supplies), Artist (Senior) Recruitment Rules, 1989

Ministry Of Food And Civil Supplies, Department Of Food, (Script Writer) Recruitment Rules, 1990

Ministry Of Food Processing Industries, Technical Coordination Officer (Rice Mills) Recruitment Rules, 1996

Ministry Of Health And Family Welfare, Research Officer (Transport) Recruitment Rules, 1987

Ministry Of Home Affairs The Citizenship (Registration Of Citizens And Issue Of National Identity Cards) Rules, 2003

Ministry Of Home Affairs, Border Security Force, Private Secretary, Senior Personal Assistant And Stenographer Grade Ii, Group B Posts Recruitment Rules, 1995

Ministry Of Home Affairs, National Security Guard Group C Posts Recruitment Rules, 1996

Ministry Of Human Resource Development, Department Of Culture, National Gallery Of Modern Art, Store Keeper Group C Post Recruitment Rules, 1997

Ministry Of Human Resource Development, Department Of Culture, Archaeological Survey Of India, PeonAttendant Group D Post Recruitment Rules, 1996

Ministry Of Human Resource Development, Department Of Education Investigator (Book Promotion) Recruitment Rules, 1999

Ministry Of Human Resource Development, Directorate Of Adult Education, Desk Top Publishing Operator, Group C Post Recruitment Rules, 1995

Ministry Of Human Resource Development, Directorate Of Adult Education, Junior Administrative Officer, Group B Recruitment Rules, 1997

Ministry Of Human Resources Development Department Of Culture, Archaeological Survey Of India, Chief Horticulturist Group A Post Recruitment Rules, 1996

Ministry Of Industry (Department Of Heavy Industry Group B Pest) Recruitment Rules, 1999

Ministry Of Industry, Department Of Explosives, Group C Posts Recruitment Rules, 1996

Ministry Of Industry, Khadi And Village Industries Commission Group A And Group B Posts Recruitment Rules, 1998

Ministry Of Industry, Small Industry Development Organisation Group A And Group B Posts Recruitment Rules, 1997

Ministry Of Information And Broadcasting Song And Drama Division (Staff Artist) (Group C) Recruitment Rules, 1996

Ministry Of Law And Justice (Department Of Legal Affairs) Accountant Recruitment Rules, 1989

Ministry Of Law And Justice, Legislative Department, Vidhi Sahitya Prakashan (Group A Posts) Recruitment Rules, 1989

Ministry Of Law, Justice And Company Affairs (Department Of Legal Affairs, Committee For Implementing Legal Aid Schemes) Superintendent Recruitment Rules, 1993

Ministry Of Law, Justice And Company Affairs, (Department Of Legal Affairs) Junior Analyst (Work Study) Recruitment Rules, 1999

Ministry Of Law, Justice And Company Affairs, Department Of Legal Affairs (Cash Officer) Recruitment Rules, 1999

Ministry Of Law, Justice And Company Affairs, Law Commission Group D Posts Recruitment Rules, 1994

Ministry Of Personnel Public Grievances And Pensions, Department Of Administrative Reforms And Public Grievances Despatch Rider Group C Post Recruitment Rules, 1999

Ministry Of Personnel, Public Grievances And Pensions Department Of Personnel And Training, Group C (Ex- Cadre) Posts Recruitment Rules, 1999

Ministry Of Personnel, Public Grievances And Pensions (Department Of Administrative Reforms And Public Grievances) Accountant Group B Recruitment Rules, 1999

Ministry Of Personnel, Public Grievances And Pensions (Department Of Administrative Reforms And Public Grievances) Junior Analyst (Computer) Recruitment Rules, 1990

Ministry Of Personnel, Public Grievances And Pensions (Department Of Personnel And Training) Chief Welfare Officer And Director, Recruitment Rules, 1989

Ministry Of Personnel, Public Grievances And Pensions, Department Of Personnel And Training, Departmental Canteen, Group C And D Posts Recruitment Rules, 1999

Ministry Of Power Research Assistant (Work Study) Group B Post Recruitment Rules, 1997

Ministry Of Power Senior Analyst (Work Study) Recruitment Rules, 1997

Ministry Of Power, Central Electricity Authority Sub-Ordinate Officers (Superintendent) Recruitment Rules, 1997

Ministry Of Power, Central Electricity Authority, Head Draftsman Group B Post Recruitment Rules, 1995

Ministry Of Rural Development Assistant Library And Information Officer Recruitment Rules, 1999

Ministry Of Rural Development, Accounts Clerk Recruitment Rules, 1999

Ministry Of Surface Transport (Development Wing) Chief Engineer (Project Implementation Cell) Recruitment Rules, 1995

Ministry Of Tourism (Department Of Tourism) Tourist Offices Of Government Of India Junior Hindi Translator Recruitment Rules, 1990

Ministry Of Urban Affairs And Employment Officer On Special Duty Recruitment Rules, 1999

Ministry Of Urban Development (Accountant) Recruitment Rules, 1999

Ministry Of Urban Development Directorate Of Estates, Estate Manager Group B Post Recruitment Rules, 1999

Ministry Of Urban Development Research Officer Recruitment Rules, 1999

Ministry Of Urban Development, Central Public Works Department, Directorate Of Horticulture Group B Post Recruitment Rules, 1999

Ministry Of Water Resources, Accountant (Budget And Technical) Recruitment Rules, 1996

Ministry Of Water Resources, Command Area Development (Group A) Posts, Recruitment Rules, 1996

Ministry Of Welfare (Deptt. Of Welfare) (Record Keeper) Recruitment Rules, 1990

Miscellaneous Personal Laws (Extension) Act, 1959

Mising Autonomous Council Act, 1995

Mizoram University (Amendment) Act, 2007

Mizoram University Act, 2000

Mogul Line Limited (Acquisition Of Shares) Act, 1984

Mohammad Ali Jauhar University Act, 2005

Mohanlal Sukhadia University Act, 1962

Molasses Control Order, 1961

Monocrotophos (Cancellation Of Certificate Of Registration) Order, 2005

Monopolicies And Restructive Trade Practices Commission (Stenographer Grade Iii) Recruitment Rules, 1999

Monopolies And Restrictive Trade Practice Commission (Recruitment Of Members Of Staff) Rules, 1974

Monopolies And Restrictive Trade Practices (Classification Of Goods) Rules, 1971

Monopolies And Restrictive Trade Practices (Recognition Of Consumers Association) Rules, 1987

Monopolies And Restrictive Trade Practices Act, 1969

Monopolies And Restrictive Trade Practices Commission (Conditions Of Service Of Chairman And Members) Rules, 1970

Monopolies And Restrictive Trade Practices Commission (Destruction Of Records) Rules, 1984

Monopolies And Restrictive Trade Practices Commission Private Secretary) Recruitment Rules, 1999

Monopolies And Restrictive Trade Practices Commission Regulations, 1991

Monopolies And Restrictive Trade Practices Rules, 1970

Mormugao Port Employees (Conduct) Regulations, 1964

Mormugao Port Trust (Adaptation Of Rules) Regulations, 1964

Mormugao Port Trust (Payment Of Fees And Allowances To Trustees) Rules, 1964

Mormugao Port Trust (Procedure At Board Meetings) Rules, 1964

Motor Cars (Distribution And Sale) Control Order, 1959

Motor Spirit And High Speed Diesel (Preventon Of Malpractices In Supply And Distribution) Order, 1990

Motor Spirit And High Speed Diesel (Regulation Of Supply And Distribution And Prevention Of Malpractices) Order, 1998

Motor Spirit And High Speed Diesel (Regulation Of Supply, Distribution And Prevention Of Malpractices) Order, 2005

Motor Transport Workers Act, 1961

Motor Vehicles (All India Permit For Tourist Transport Operators) Rules, 1993

Motor Vehicles (Amendment) Act, 2001

Motor Vehicles (Amendment) Act, 2015

Motor Vehicles (New High Security Registration Plates) Order, 2001

Motor Vehicles Act, 1939

Motor Vehicles Act, 1988

Mulki Rules (Repeal) Act, 1973

Mulki Rules Act, 1972

Multi State Co-Operative Societies Act, 1984

Multi-State Co-Operative Societies (Privileges, Properties And Funds, Accounts, Audit, Winding Up And Exectution Of Decrees, Orders And Decisions) Rules, 1985

Multi-State Co-Operative Societies (Registration, Membership, Direction And Management, Settlement Of Disputes, Appeal And Revision) Rules 1985

Multi-State Co-Operative Societies Act, 2002

Multi-State Cooperative Societies Rules, 2002

Multimodal Transport Document Rules 1994

Multimodal Transportation Of Goods Act, 1993

Multipurpose Dry Batteries (Quality Control) Order, 1987

Municipal Solid Wastes (Management And Handling) Rules, 2000

Municipal Taxation Act, 1881

Murshidabad Estate Administration Act, 1933

Museum Act, 1910

Muslim Personal Law (Shariat) Application Act, 1937

Muslim Women (Protection Of Rights On Divorce) Act, 1986

Muslim Women (Protection Of Rights On Divorce) Rules, 1986

Muslims Personal Law (Shariat) Application Act, 1937

Mussalman Wakf Act, 1923

Mussalman Wakf Validating Act, 1913

Mussalman Wakf Validating Act, 1930

Mussalman Wakf Validating Act. 1930

Mustard Oil (Price Control) Order, 1977

Myrobalan (Grading And Marking) Rules, 1962

Mysore High Court (Extension Of Jurisdiction To Coorg) Act, 1952

Mysore State (Alteration Of Name) Act, 1973

Mysore State Legislature (Delegation Of Powers) Repeal Act, 2002

Maharashtra Electricity Regulatory Commission(Specific Conditions Of Distribution Licence Applicable To Brihan Mumbai Electric Supply And Transport Undertaking Of Municipal Corporation Of Greater Mumbai)Regulations, 2007

Ministry Of Agriculture, Department Of Agriculture And Cooperation, Central Institute Of Coastal Engineering For Fishery Assistant Engineer (Civil) (Group B Posts) Recruitment Rules, 1995

Ministry Of Human Resource Development (Department Of Education), Assistant Education Officer (Statistics), Assistant Director (Planning) And Deputy Director (Planning) Recruitment Rules, 1995

Ministry Of Human Resource Development (Department Of Education), Deputy Director (Planning), Assistant Director (Planning) And Assistant Education Officer (Statistics) Recruitment Rules, 1999

Ministry Of Personnel, Public Grievances And Pensions, Department Of Personnel And Training Central Bureau Of Investigation, Assistant Library And Information Officer Group B Posts Recruitment Rules, 1995

Muslim Women (Protection of rights on marriage) Bill, 2018

MOTOR VEHICLES (AMENDMENT) ACT, 2019

Muslim Women (Protection Of Rights On Marriage) Act, 2019

Micro, Small And Medium Enterprises Development Act, 2006

Maintenance And Welfare Of Parents And Senior Citizens (Amendment) Bill, 2019

Major Port Authorities Bill, 2020

Medical Termination Of Pregnancy (Amendment) Bill, 2020

Mineral Laws (Amendment) Act, 2020