Labour Laws (Exemption From Furnishing Returns And Maintaining Registers By Certain Establishments) Act, 1988

Lac (Grading And Marking) Rules, 1950

Laccadive, Minicoy And Amindivi Islands (Alteration Of Name) Act, 1973

Lady Harding Health School, Delhi, Public Health Nurse (Senior), Recruitment Rules, 1989

Lady Harding Medical College And Shrimati Sucheta Kripalani Hospital, New Delhi (Senior TutorSenior Public Health Tutor) Recruitment Rules, 1996

Lady Harding Medical College And Smt. Sucheta Kriplani Hospital, New Delhi (Laundry Supervisor) Recruitment Rules, 1989

Lady Hardinge Medical College And Hospital (Acquisition) And Miscellaneous Provisions Act, 1977

Lakshadweep Administration, Medical Officer (Ayurveda) Recruitment Rules, 2007

Lakshadweep, Daman And Diu, Dadra And Nagar Haveli Police India Reserve Battalion (Group C Para-Medical Posts) Recruitment Rules, 1999

Lakshadweep, Daman And Diu, Dadra And Nagar Haveli Police India Reserve Battalion (Group D Posts) Recruitment Rules, 1999

Lakshadweep, Daman And Diu, Dadra And Nagar Haveli Police India Reserve Battalion (Ministerial Cadre) (Group C Posts) Recruitment Rules, 1999

Lal Bahadur Shastri National Academy Of Administration Library Faculty Gazetted (Group A And B) Recruitment Rules, 1996

Lal Bahadur Shastri National Academy Of Administration, Library Faculty Non-Gazetted Posts Recruitment Rules, 1995

Lalit Kala Akadamy (Taking Over Of Management) Act, 1997

Lalsjadwwwp, Daman And Diu, Dadra And Nagar Haveli Police India Reserve Battalion (Meducal Officer) Recruitment Rules, 1999

Land Acquisition (Amendment) Act, 1984

Land Acquisition (Companies) Rules, 1963

Land Acquisition (Mines) Act, 1885

Land Acquisition Act, 1894

Land Customs Act, 1924

Land Improvement Loans Act, 1883

Land Improvement Loans And Agriculturists Loans (Application To The State Of Pondicherry) Order, 1956

Land Ports Authority Of India (Fees And Other Charges) Regulations, 2015

Land Ports Authority Of India Act, 2010

Larceny Act, 1916

Law Reports Act, 1875

Laws Local Extent Act, 1874

Laxmirattan And Atherton West Cotton Mills (Taking Over Of Management) Act, 1976

Leaders And Chief Whips Of Recognised Parties And Groups In Parliament (Facilities) Act, 1998

Leaders And Chief Whips Of Recognised Parties And Groups In Parliament (Telephone And Secretarial Facilities) Rules, 1999

Legal Advisor (Group A), In The Office Of The Director General And Inspector General Of Police (Recruitment) Rules, 2007

Legal Metrology Act, 2009

Legal Practitioners (Fees) Act, 1926

Legal Practitioners Act, 1879

Legal Representatives Suits Act, 1855A

Legal Services Authorities Act, 1987

Legal Tender (Inscribed Notes) Act, 1964

Legislative Assembly Of Nagaland (Change In Representation) Act, 1968

Legislative Councils Act, 1957

Lepers (Delhi, Andaman And Nicobar Islands, Lakshadweep,Dadra And Nagar Haveli And Chandigarh Repeal) Act, 1983

Lepers Act, 1898

Levy Of Fees (Customs Documents) Regulations, 1970

Levy Sugar (Retail Issue Price) Order, 2000

Levy Sugar (Retail Issue Price) Order, 2001

Levy Sugar (Retail Issue Price) Order, 2002

Levy Sugar Price Equalisation Fund Act, 1976

Levy Sugar Price Equalisation Fund Rules, 1977

Levy Sugar Supply (Control) Order, 1972

Levy Sugar Supply (Control) Order, 1979

Life Insurance (Emergency Provisions) Act, 1956

Life Insurance Corporation (Amendment) Act, 2011

Life Insurance Corporation (Modification Of Settlements) Act, 1976

Life Insurance Corporation Act, 1956

Life Insurance Corporation Of India Class Iii And Class Iv Employees (Promotions) Rules, 1987

Life Insurance Corporation Of India (Daily Allowance And Hotel Charges To Employees On Tour) Rules, 1989

Life Insurance Corporation Of India (Employees Pension) Rules, 1995

Life Insurance Corporation Of India (Employees Pension) Rules, 1995

Life Insurance Corporation Of India (Payment Of Gratuity To The Chairman And Managing Directors) Rules, 1997

Life Insurance Corporation Of India (Regulation Of Superannuation) Rules, 1987

Life Insurance Corporation Of India Class I Officers (Revision Of Terms And Conditions Of Service) Rules, 1996

Life Insurance Corporation Of India Class I Officers Revision Of Terms And Conditions Of Service) Rules, 1985

Life Insurance Corporation Of India Class Iii And Class Iv Employees (Payment Of Kit Allowance) Rules, 1988

Life Insurance Corporation Of India Class Iii And Class Iv Employees (Revision Of Terms And Conditions Of Service) Rules, 1985

Life Insurance Corporation Of India Class Iii And Glass Iv Em- Ployees (Bonus And Dearness Allowance) Rules, 1981

Life Insurance Corporation Of India Class Iii Employees (Special Allowance For Passing Examination) Rules, 1996

Life Insurance Corporation Of India Development Officers (Revision Of Terms And Conditions Of Service) Rules, 1996

Life Insurance Corporation Rules, 1956

Lifeboatmens (Qualifications And Certificates) Rules, 1963

Light Diesel Oil (Fixation Of Ceiling Prices) Order, 1973

Lighthouse Act, 1927

Limestone And Dolomite Mines Labour Welfare Fund Act, 1972

Limestone And Dolomite Mines Labour Welfare Fund Rules, 1973

Limitation Act, 1908

Limitation Act, 1963

Linoleum (Price Control) Order, 1974

Linseeds (Grading And Marking) Rules, 1982

Liquefied Petroleum Gas (Regulation And Supply And Distribution) Order, 1993

Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order, 1988

Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order, 2000

Liquefied Petroleum Gas (Regulation Of Use In Motor Vehicles) Order, 2001

Liquefied Petroleum Gas (Restriction On Use) Order, 1974

Live Stock Importation Act, 1898

Local Authorities Loans (Central) Rules, 1937

Local Authorities Loans Act, 1914

Local Authorities Pensions And Gratuities Act, 1919

Lok Nayak Jayaprakash Narayan National Institute Of Criminology And Forensic Science Stenographer Grade C (Group C Post) Recruitment Rules, 2004

Lok Sabha Secretariat Right To Information (Regulation Of Fee And Cost) Rules, 2005

Lok Sahayak Sena Act, 1956

Lotteries (Regulation) Act, 1998

Lubricating Oils And Greases (Processing, Supply And Distribution Regulation) Order, 1987

Lunacy Act, 1912

Lushai Hills District (Change Of Name) Act, 1954