Kalakshetra Foundation Act, 1993

Kalawati Saran Children Hospital (E. E. G. Technician) Recruitment Rules, 1989

Kandla Free Trade Zone - Upper Division Clerk (Group C Post) Recruitment Rules,1999

Kandla Free Trade Zone Deputy Development Commissioner (Group A Post) Recruitment Rules, 1999

Kandla Free Trade Zone, Head Jamadar Grade-1 (Group C Post) Recruitment Rules, 1999

Kandla Free Trade Zone, Lower Division Clerk (Group C Post) Recruitment Rules, 1999

Kandla Free Trade Zone-Upper Division Clerk (Group C Post) Recruitment Rules, 1998

Kangra Tea (Granding And Marking) Rules, 1976

Kannan Devan Hills (Resumption Of Lands) Act, 1971

Kar Vivad Samadhan Scheme Rules, 1998

Kar Vivad Samadhan Scheme (Removal Of Difficulties) Order, 1998

Kar Vivad Samadhan Scheme, 1998

Karaikal Cultivating Tenants Protection Order, 1958

Karaikal Tenants Protection Order, 1960

Karnataka Administrative Tribunal (Procedure) Rules, 1986

Karnataka Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairmanvice-Chairman And Members) Rules, 1986

Karnataka High Court Act, 1884

Karnataka Partnership (Registration Of Firms) Rules, 1954

Kazis Act, 1880

Kerala High Court Act, 1958

Kerosene (Fixation Of Ceiling Prices) Order, 1966

Kerosene (Fixation Of Ceiling Prices) Order, 1970

Kerosene (Price Control) Cessation Order, 1966

Kerosene (Restriction On Use And Fixation Of Ceiling Price) Order, 1993

Kerosene (Restriction On Use And Fixation Of Price)Order, 1966

Kerosene (Restriction On Use) Order, 1965

Khaddar (Protection Of Name) Act, 1950

Khadi And Other Handloom Industries Development (Additional Excise Duty On Cloth) Act, 1953

Khadi And Village Industries Commission (Amendment) Act, 2006

Khadi And Village Industries Commission Act, 1956

Khuda Baksh Oriental Public Library Act, 1969

Kisan Vikas Patra Rules, 1988

Konan Passenger Ships (Acquisition) Act, 1973

Kosangas Company (Acquisition Of Undertaking) Act, 1979