Search Acts (Central Acts)

      • Jallianwala Bagh National Memorial Act, 1951
      • Jamia Millia Islamia Act, 1988
      • Jawaharlal Institute Of Post Graduate Medical Education And Research, Pondicherry, (Group B) Recruitment Rules, 1993
      • Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry (Binder Grade 1) Recruitment Rules. 1999
      • Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry (Male Health Supervisor And Senior Sanitary Inspector) Recruitment Rules, 1996
      • Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry (Stock Verifier) Recruitment Rules, 1999
      • Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry, Group C Recruitment Rules, 1993
      • Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry (Amendment) Act, 2011
      • Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008
      • Jawaharlal Institute Of Postgraduate Medical Education And Research, Pondicherry, Assistant (Animal House) Group C Post, Recruitment Rules, 2005
      • Jawaharlal Nehru University Act, 1966
      • Jayanti Shipping Company (Acquisition Of Shares) Act, 1971
      • Joint Electricity Regulatory Commission For The States Of Manipur And Mizoram (Salaries, Allowances And Other Conditions Of Service Of Chairperson And Members)Rules, 2006
      • Joint Electricity Regulatory Commission For Union Territories Except Delhi (Salary, Allowances And Other Conditions Of Service Of Chairperson And Member) Rules, 2007
      • Judges (Inquiry) Act, 1968
      • Judges (Protection) Act, 1985
      • Judicial Administration Laws (Repeal) Act, 2001
      • Judicial Commissioners Courts(Declaration As High Courts) Act, 1950
      • Judicial Officers Protection Act, 1850A
      • Junagadh Administratlon (Property) Act, 1948
      • Junior Inspector Of Weights And Measures, Class-Iii, Recruitment Rules, 2007
      • Jute (Grading And Marking) Rules, 1978
      • Jute (Licensing And Control) Order, 1961
      • Jute And Jute Textiles Control Order, 2000
      • Jute Companies (Nationalisation) Act, 1980
      • Jute Manufactures Cess Act, 1983
      • Jute Manufactures Cess Rules, 1984
      • Jute Manufactures Development Council Act, 1983
      • Jute Packaging Materials (Compulsory Use In Packing Commodities) Act, 1987
      • Jute Packaging Meterials (Compulsory Use In Packing Commodities) Rules, 1987
      • Jute Textiles (Control) Order, 1956
      • Juvenile Justice (Care And Protection Of Children) Act, 2000
      • Juvenile Justice (Care And Protection Of Children) Act, 2015
      • Juvenile Justice (Care And Protection Of Children) Amendment Act, 2006
      • Juvenile Justice (Care And Protection Of Children) Amendment Act, 2011
      • Juvenile Justice (Care And Protection Of Children) Rules, 2007
      • Juvenile Justice Act, 1986
      • Jawaharlal Institute Of Post Graduate Medical Education And Research, Pondicherry (Anaesthesia Technical Assistant And Anaesthesia Technician) (Group C Posts), Recruitment Rules, 2005
      • Jammu And Kashmir Reorganisation Act, 2019
      • Jammu And Kashmir Reservation (Amendment) Act, 2019
      • Jammu And Kashmir Appropriation Act, 2020