Hackney Carriage Act, 1879

Hackney-Carriage Act, 1879

Haj Committee Act, 1959

Haj Committee Act, 2002

Haj Committee Rules, 1963

Haj Committee Rules, 2002

Hand Picked Selected Groundnuts (Grading And Marking) Rules, 1982

Handlooms (Reservation Of Articles For Production) Act, 1985

Handlooms (Reservation Of Articles For Production) Rules 1986

Haryana And Uttar Pradesh (Alteration Of Boundaries) Act, 1979

Hazardous Micro-Orgamsms And Genetically Modified Organisms (Manufacture, Use, Import, Export And Storage) Rules, 1999

Head Clerk, Class-Iii, Recruitment Rules, 2005

Hides (Grading And Marking) Rules, 1937

High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2005

High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2009

High Court At Patna (Establishment Of Permanent Bench At Ranchi) Act, 1976

High Court Judges (Conditions Of Service) Act, 1954

High Court Judges (Salaries And Conditions Of Service) Act, 1954

High Court Judges Rules, 1956

High Court Judges Travelling Allowance Rules, 1956

High Courts (Seals) Act, 1950

High Courts Act, 1865

High Courts Act, 1911

High Denomination Bank Notes (Demonetisation) (Removal Of Difficulties) Order, 1978

High Denomination Bank Notes (Demonetisation) Act, 1978

High Speed Diesel Oil And Light Diesel Oil (Restriction On Use) Order, 1974

Highways Administration Rules, 2003

Highways Administration Rules, 2004

Himachal Pradesh (Administration) Order, 1948

Himachal Pradesh (Application Of Laws) Order, 1948

Himachal Pradesh (Courts) Order, 1948

Himachal Pradesh (Legal Proceedings And Executive Authority) Order, 1949

Himachal Pradesh (Repealing) Order, 1949

Himachal Pradesh Administrative Tribunal (Procedure) Rules, 1986

Himachal Pradesh Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman And Members Rules, 1986

Himachal Pradesh And Bilaspur (New State) Act, 1954

Himachal Pradesh Refugees Registration Order, 1948

Himachal Pradesh State Legislature (Delegation Of Powers) Act, 1993

Hind Cycles Limited And Sen Raleigh Ltd. (Nationalisation) Rules, 1981

Hind Cycles Limited And Sen-Raleigh Limited (Nationalisation) Act, 1980

Hindi Sahitya Sammelan Act, 1962

Hindu Adoptions And Maintenance Act, 1956

Hindu Disposition Of Property Act, 1916

Hindu Gains Of Learning Act, 1930

Hindu Inheritance (Removal Of Disabilities) Act, 1928

Hindu Marriage Act, 1955

Hindu Marriages (Validation Of Proceedings) Act, 1960

Hindu Married Womens Right To Separate Residence And Maintenance Act, 1946

Hindu Minority And Guardianship Act, 1956

Hindu Succession (Amendment) Act, 2005

Hindu Succession Act, 1956

Hindu Widows Re Marriage (Repeal) Act, 1983

Hindu Widows Remarriage Act, 1856

Hindu Womens Rights To Property Act, 1937

Hindustan Tractors Limited (Acquisition And Transfer Of Undertakings) Act, 1978

Hire Purchase Act, 1972

Hire-Purchase (Repeal) Act, 2005

Homoeopathy (Degree Course) Regulations, 1983

Homoeopathy (Minimum Standards Of Education) Regulations, 1983

Homoeopathy Central Council (Election) Rules, 1975

Homoeopathy Central Council Act, 1973

Honey (Grading And Marking) Rules, 1970

Hooghly Docking And Engineering Company Limited (Acquisition And Transfer Of Undertakings Administration Of Funds Rules, 1985

Hooghly Docking And Engineering Company Limited (Acquisition And Transfer Of Undertakings) Act, -1984

Hot Re-Rolling Mills Annual Capacity Determination Rules, 1997

Hot-Air Stenter Independent Textile Processors Annual Capacity Determination Rules, 2000

Hotel Receipts Tax Act, 1980

Hotel Receipts Tax Rules, 1981

House Of The People (Extension Of Duration) Act, 1976

Household Electrical Appliances (Quality Control) Order, 1976

Household Electrical Appliances (Quality Control) Order, 1981

Housing Finance Institution Debt Recovery Appellate Tribunal (Financial And Administrative Power) Rules, 2002

Housing Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances And Other Terms And Conditions Of Service Of The Presiding Officer ) Rules, 2002

Housing Finance Institution Recovery Officers (Qualifications And Conditions Of Service) Rules, 2002

Housing Finance Institutions (Procedure For Recovery Of Dues) Rules, 2002

Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appellate Tribunal) Rules, 2002

Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure) Rules, 2002

Housing Finance Institutions Debts Recovery Appellate Tribunal (Procedure) Rules, 2002

Hyderabad Export Duties (Validation) Repeal Act, 2001

Hooghly Docking And Engineering Company Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1985

High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2018

High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Bill, 2017

Homoeopathy Central Council (Amendment) Act, 2018

Homoeopathy Central Council (Amendment) Act, 2019