Ganesh Flour Company Limited (Acquisition And Transfer Of Undertakings) Rules, 1984
Ganesh Flour Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
Garlic (Grading And Marking) Rules, 1964
Garlic Grading And Marking Rules, 2002
Gas Cylinders Rules, 1981
Gas Cylinders Rules, 2004
Gauhati High Court (Establishment Of A Permanent Bench At Itanagar) Order, 2000
Gauhati High Court (Establishment Of A Permanent Bench At Shillong) Order, 1995
Gender Sensitisation & Sexual Harassment Of Women At The High Court Of Punjab And Haryana, Chandigarh (Prevention, Prohibition And Redressal) Regulations, 2013
General (Grading And Marking) Rules, 1937
General Clauses Act, 1897
General Financial Rules, 2005
General Grading And Marking Rules, 1988
General Insurance (Conduct, Discipline And Appeal) Rules, 1975
General Insurance (Emergency Provisions) Act, 1971
General Insurance (Employees) Pension Scheme, 1995
General Insurance (Rationalisation And Revision Of Pay Scales And Other Conditions Of Service Of Supervisory, Clerical And Subordinate Staff) Scheme, 1974
General Insurance (Rationalisation Of Pay Scales And Other Conditions Of Service Of Development Staff) Scheme, 1976
General Insurance (Rationalisation Of Pay Scales And Other Conditions Of Service Of Officers) Scheme, 1975
General Insurance Business (Nationalisation) Act, 1972
General Insurance Business (Nationalisation) Amendment Act, 1985
General Insurance Business (Nationalisation) Amendment Act, 2002
General Provident Fund (Central Services)Rules, 1960
General Service Electric Lamps (Quality Control) Order, 1986
General Service Electric Lamps (Quality Control)Order, 1989
Geneva Conventions Act, 1960
Geographical Indications Of Goods (Registration And Protection) Act, 1999
Geographical Indications Of Goods (Registration And Protection) Rules, 2002
Ghee (Grading And Marking) Rules, 1938
Gift Tax (Removal Of Difficulties) Order, 1989
Gift Tax Act, 1958
Gift Tax Rules, 1958
Ginger (Grading And Marking) Rules, 1964
Glanders And Farcy Act, 1899
Glanders And Farcy And Dourine Acts (Extension) Act, 1960
Goa Appropriation (No. 3)Act, 2006
Goa Rehabilitation Board Act, 2006
Goa, Daman And Dil Reorganisation.4Ct, 1987
Goa, Daman And Diu (Administration) Act, 1962
Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987
Goat Hair (Grading And Marking) Rules, 1960
Gold (Control) Act, 1968
Gold (Control) Repeal Act, 1990
Gold Bonds (Immunities And Exemptions) Act, 1993
Gold Bonds Immunities And Exemptions Act, 1993
Gold Bonds Scheme, 1993
Gold Deposit Scheme, 1999
Goods Imported (Conditions Of Transhipment) Regulations, 1995
Goods Imported(Conditions Of Transhipment)Regulations, 1995
Goods Under The Agreement On Saarc Preferential Trading Arrangement) Rules, 1995
Government Buildings Act, 1899
Government Grants Act, 1895
Government Management Of Private Estates Act, 1892
Government Of Goa, Office Of The Director General Of Police, Group C And D, Non-Ministerial, Non-Gazetted, Recruitment Rules, 2006
Government Of Goa, River Navigation Department, Group C And D, Non-Ministerial, Non-Gazetted Posts, Recruitment Rules, 2006
Government Of India (Transaction Of Business) Rules, 1961
Government Of India Act, 1800
Government Of India Act, 1833
Government Of India Act, 1853
Government Of India Act, 1854
Government Of India Act, 1858
Government Of India Act, 1865
Government Of India Act, 1869
Government Of India Act, 1870
Government Of India Act, 1912
Government Of India Act, 1915
Government Of India Act, 1935
Government Of India Presses And Branches Group C Electronic Duplicating Machine Operator Recruitment Rules, 1996
Government Of National Capital Territory Of Delhi Act, 1991
Government Of Union Territories Act, 1963
Government Of Union Territories And The Government Of National Capital Territory Of Delhi (Amendment) Act 2006
Government Of Union Territories And The Government Of National Capital Territory Of Delhi (Amendment) Act, 2005
Government Savings Banks Act, 1873
Government Savings Certificates Act, 1959
Government Savings Certificates Rules, 1965
Government Seal Act, 1862
Government Securities Act, 2006
Government Trading Taxation Act, 1926
Governmtnt Of India Act, 1854
Governors (Allowances And Privileges) Amendment Rules, 2014
Governors (Allowances And Privileges) Amendment Rules, 2015
Governors (Allowances And Privileges) Rules, 1987
Governors (Emoluments, Allowances And Privileges) Act, 1982
Governors (Emoluments, Allowances And Privileges) Amendment Act, 2008
Governors (Emoluments, Allowances And Privileges) Amendment Act, 2014
Gram Nyayalayas Act, 2008
Gram Zone (Movement Control) Order, 1966
Granite Conservation And Development Rules, 1999
Grant Of Leave To Members Of The Cantonment Board Rules, 1985
Grant Of Loans To Licensed Salt Manufacturers (Repeal) Rules, 2003
Grapes (Grading And Marking) Rules, 1937
Gresham And Craven Of India (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977
Gresham And Craven Of India (Private) Limited (Acquisition And Transfer Of Undertakings) Rules, 1978
Groundnut (Grading And Marking) Rules, 1965
Guar Gum (Grading And Marking) Rules, 1982
Guardians And Wards Act, 1890
Gujarat Civil Services Computer Competency Training And Examination Rules, 2006
Gujarat Electricity Regulatory Commission (Gerc) Levy And Collection Of Fees And Charges By Sldc Regulations, 2005
Gujarat Panchayat Services (Reservation Of Vacancies For Ex-Servicemen In Class-Iii And Class-Iv Posts And Service) Rules, 2005
Gujarat State Legislature (Delegation Of Powers) Act, 1976
Gujarat Veterinary Council Rules, 2007
Gujarati Stenographer Grade-Ii, Class-Iii (In The Secretariat And Other Offices) Recruitment Rules, 2007
Gujarati Stenographer Grade-Iii, Class-Iii (In The Secretariat And Other Offices) Recruitment Rules, 2007
