Factories Act, 1934

Factories Act, 1948

Factoring Regulation Act, 2011

Falta Export Processing Zone, Falta-Office Superintendent (Group B Post) Recruitment Rules, 1999

Family Courts (Other Qualifications For Appointment Of Judges) Rules, 1988

Family Courts Act, 1984

Farakka Barrage Project (Workcharged) Recruitment Rules, 1999

Farakka Barrage Project, (Group C Post) Recruitment Rule, 1999

Faridabad Development Corporation Act, 1956

Farm Machinery Training And Testing Institutes, (Department Of Agriculture And Cooperation) Group A And Group B (Gazetted) Posts Recruitment Rules, 1990

Fatal Accidents Act, 1855

Federal Court (Enlargement Of Jurisdiction) Act, 1947

Fennel (Whole And Ground), Fenugreek (Whole And Ground) And Celery Seeds (Whole) (Grading And Marking) Rules, 1967

Fertiliser (Control) Order, 1957

Fertiliser (Control) Order, 1985

Films Division (Editor) Recruitment Rules, 1989

Finance (Amendment) Act, 1975

Finance (Amendment) Act, 1987

Finance (No. 2) Act, 1962

Finance (No. 2) Act, 1965

Finance (No. 2) Act, 1967

Finance (No. 2) Act, 1971

Finance (No. 2) Act, 1974

Finance (No. 2) Act, 1977

Finance (No. 2) Act, 1980

Finance (No. 2) Act, 1991

Finance (No. 2) Act, 1996

Finance (No. 2) Act, 1998

Finance (No. 2) Act, 2009

Finance (No. 2) Act, 2014

Finance (No.2) Act, 2004

Finance (No.2) Act, 2014

Finance Act, 1942

Finance Act, 1945

Finance Act, 1946

Finance Act, 1950

Finance Act, 1951

Finance Act, 1955

Finance Act, 1956

Finance Act, 1957

Finance Act, 1959

Finance Act, 1960

Finance Act, 1961

Finance Act, 1962

Finance Act, 1963

Finance Act, 1964

Finance Act, 1965

Finance Act, 1966

Finance Act, 1967

Finance Act, 1968

Finance Act, 1969

Finance Act, 1970

Finance Act, 1971

Finance Act, 1972

Finance Act, 1973

Finance Act, 1974

Finance Act, 1975

Finance Act, 1976

Finance Act, 1977

Finance Act, 1978

Finance Act, 1979

Finance Act, 1980

Finance Act, 1981

Finance Act, 1982

Finance Act, 1983

Finance Act, 1984

Finance Act, 1985

Finance Act, 1986

Finance Act, 1987

Finance Act, 1988

Finance Act, 1989

Finance Act, 1990

Finance Act, 1991

Finance Act, 1992

Finance Act, 1993

Finance Act, 1994

Finance Act, 1995

Finance Act, 1996

Finance Act, 1997

Finance Act, 1998

Finance Act, 1999

Finance Act, 2000

Finance Act, 2001

Finance Act, 2002

Finance Act, 2003

Finance Act, 2004

Finance Act, 2005

Finance Act, 2006

Finance Act, 2007

Finance Act, 2008

Finance Act, 2009

Finance Act, 2010

Finance Act, 2012

Finance Act, 2013

Finance Act, 2014

Finance Commission (Miscellaneous Provisions) Act, 1951

Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances And Other Conditions Of Service Of The Officer And Employees) Rules, 2002

Financial Assets And Enforcement Of Security Interest (Removal Of Difficulties) Order, 2004

Fiscal Responsibility And Budget Management Act, 2003

Fiscal Responsibility And Budget Management Rules, 2004

Fisheries Act, 1897

Food Corporation Of India (Staff) Regulations, 1971

Food Corporations Act, 1964

Food Corporations Rules, 1965

Food Safety And Standards (Amendment) Act, 2008

Food Safety And Standards Act, 2006

Food Safety And Standards Rules, 2011

Foodgrains (Licensing And Procurement) Order, 1952

Foodgrains (Prohibition Of Use In Manufacture Of Starch) Order, 1966

Foodgrains (Prohibition Of Use In Manufacture Of Starch) Order, 1971

Foodgrains Movement Restrictions (Exemption Of Certified Seeds) Order, 1966

Foodgrains Movement Restrictions (Exemption Of Seeds) Order, 1970

Foodgrains Movement Restrictions (Exemption Of Seeds) Order, 1971

Foodgrains Movement Restrictions (Exemption To Food Corporation Of India) Order, 1966

Foreign Aircraft (Exemption From Taxes And Duties On Fuel And Lubricants) Act, 2002

Foreign Awards (Recognition And Enforcement) Act, 1961

Foreign Contribution (Acceptance Or Retention Of Gifts Or Presentations) Regulations, 1978

Foreign Contribution (Regulation) Act, 1976

Foreign Contribution (Regulation) Act, 2010

Foreign Contribution (Regulation) Rules, 1976

Foreign Contribution (Regulation) Rules, 2011

Foreign Exchange (Authentication Of Document) Rules, 2000

Foreign Exchange (Company Proceedings) Rules, 2000

Foreign Exchange (Compounding Proceedings) Rules, 2000

Foreign Exchange (Publication Of Names) Rules, 1975

Foreign Exchange Conservation (Travel) Tax Abolition Act, 1992

Foreign Exchange Conservation (Travel) Tax, Rules, 1987

Foreign Exchange Management (Acquisition And Transfer Of Immovable Property In India) Regulations, 2000

Foreign Exchange Management (Acquisition And Transfer Of Immovable Property Outside India) Regulations, 2000

Foreign Exchange Management (Adjudication Proceedings And Appeal) Rules, 2000

Foreign Exchange Management (Borrowing And Lending In Rupees) Regulations, 2000

Foreign Exchange Management (Borrowing Or Lending In Foreign Exchange) Regulations, 2000

Foreign Exchange Management (Current Account Transactions) Rules, 2000

Foreign Exchange Management (Deposit) Regulations, 2000

Foreign Exchange Management (Encashment Of Draft, Cheque, Instrument And Payment Of Interest) Rules, 2000

Foreign Exchange Management (Establishment In India Of Branch Or Office Or Other Place Of Business) Regulations, 2000

Foreign Exchange Management (Export And Import Of Currency) Regulations, 2000

Foreign Exchange Management (Foreign Currency Accounts By A Person Resident In India) Regulations, 2000

Foreign Exchange Management (Gurantees) Regulations, 2000

Foreign Exchange Management (Insurance) Regulations, 2000

Foreign Exchange Management (Investment In Firm Or Proprietary Concern In India) Regulations, 2000

Foreign Exchange Management (Issue Of Security In India By A Branch, Office Or Agency Of A Person Resident Outside India) Regulations, 2000

Foreign Exchange Management (Manner Of Receipt And Payment) Regulations, 2000

Foreign Exchange Management (Offshore Banking Unit) Regulations, 2002

Foreign Exchange Management (Permissible Capital Account Transactions) Regulations, 2000

Foreign Exchange Management (Possession And Retention Of Foreign Currency) Regulations, 2000

Foreign Exchange Management (Realisation, Repatriation And Surrender Of Foreign Exchange) Regulations, 2000

Foreign Exchange Management (Remittance Of Assets) Regulations, 2000

Foreign Exchange Management (Removal Of Difficulties) Order, 2000

Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000

Foreign Exchange Management (Withdrawal Of General Permission To Overseas Corporate Bodies (Ocbs), Regulations, 2003

Foreign Exchange Management Act, 1999

Foreign Exchange Management(Adjudication Proceedings And Appeal) Rules, 2000

Foreign Exchange Management(Foreign Exchange Derivative Contracts)Regulations, 2000

Foreign Exchange Regulation (Authentication Of Documents) Rules, 1976

Foreign Exchange Regulation (Encashment Of Draft, Cheque Or Other Instrument) Rules, 1977

Foreign Exchange Regulation Act, 1947

Foreign Exchange Regulation Act, 1957

Foreign Exchange Regulation Act, 1973

Foreign Exchange Regulation Rules, 1974

Foreign Jurisdiction Act, 1947

Foreign Law Ascertainment Act, 1861

Foreign Marriage Act, 1969

Foreign Marriage Rules, 1970

Foreign Privileged Persons (Regulation Of Customs Privileges) Rules, 1957

Foreign Recruitment Act, 1874

Foreign Service (Conduct And Discipline) Rules, 1961

Foreign Trade (Development And Regulation) Act, 1992

Foreign Trade (Development And Regulation) Amendment Act, 2010

Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order, 1993

Foreign Trade (Regulation) Rules, 1993

Foreign Trade (Regulation)Rules, 1993

Foreign Travel Tax Regulations, 1971

Foreign Travel Tax Rules, 1971

Foreign Travel Tax Rules, 1979

Foreigners (Amendment) Act, 2004

Foreigners (Exemption) Order, 1957

Foreigners (Internment) Order, 1962

Foreigners (Production Of Proof Of Identity) Orders, 1991

Foreigners (Proof Of Identity) Order (Ii) 1986

Foreigners (Proof Of Identity) Order (Iii) 1988

Foreigners (Proof Of Identity) Order, 1987

Foreigners (Proof Of Identity) Order, 1988

Foreigners (Proof Of Identity)Order (I), 1986

Foreigners (Proof Of Identity)Order, 1983

Foreigners (Protected Areas) Order, 1958

Foreigners (Report To Police) Order, 1971

Foreigners (Report To Police) Order, 2001

Foreigners (Restricted Areas) Order, 1963

Foreigners (Restriction On Activities) Order, 1962

Foreigners (Restriction On Chinese Nationals) Order, 1962

Foreigners (Restriction On Movements) Order, 1960

Foreigners (Restriction On Pakistani Nationals) Order, 1965

Foreigners (Restriction On Pakistani Nationals) Order, 1971

Foreigners (Tribunal For Assam) Order, 2006

Foreigners (Tribunals) Order, 1964

Foreigners Act, 1946

Foreigners From Uganda Order, 1972

Foreigners Law (Application And Amendment) Act, 1962

Foreigners Order, 1948

Forest (Conservation) Act, 1980

Forest (Conservation) Rules, 1981

Forest (Conservation) Rules, 2003

Forest Act, 1927

Forest Research Institute (Driver) Recruitment Rules, 1989

Forester, Class-Iii, Gujarat Subordinate Forest Service Recruitment Rules, 2007

Forfeited Deposits Act, 1850

Forfeiture (Repeal) Act, 2000

Forfeiture Act, 1859

Former Secretary Of State Service Officers (Conditions Of Service) Act, 1972

Forward Contracts (Regulation) Act, 1952

Forward Contracts (Regulation) Rules, 1954

Forward Markets Commission (Terms And Conditions Of Service Of Members) Rules, 1954

Freedom Of Information Act, 2002

French Establishments (Administration) Order, 1954

French Establishments (Application Of Laws) Order, 1954

French Establishments (Change Of Name) Order, 1954

Fruit Products Order, 1955

Furnace Oil (Fixation Of Ceiling Price And Distribution) Order, 1974

Furnishing Of Return Of Income On Internet Scheme, 2004

Futwah Islampur Light Railway Line (Nationalisation) Act, 1985

Food Safety And Standards(Packaging And Labelling) Regulations, 2011

Finance Act, 2020