Ear Drums And Ear Bones (Authority For Use For Therapeutic Purposes) Act, 1982

Easements Act, 1882

Eastern Bengal And Assam Excise Act, 1910

Economic Offences (Inapplicability Of Limitation) Act, 1974

Edible Oil Packaging (Regulation) Order, 1998

Election And Other Related Laws (Amendment) Act, 2003

Election Commission (Condition Of Service Of Election Commissions And Transaction Of Business) Act, 1991

Election Laws (Amendment) Act, 2003

Election Laws (Amendment) Act, 2016

Election Laws (Extension To Sikkim) Act, 1976

Election Laws Extension To Sikkim Act, 1976

Election Of A Vice-President Of A Cantonment Board Rules, 1924

Election Symbols (Reservation And Allotment) Order, 1968

Electrical Appliances (Quality Control) Order, 1987

Electrical Appliances (Quality Control) Order, 1988

Electrical Cables And Wires (Control) Order, 1970

Electrical Inspector And The Lift Inspector In The Office Of The Chief Electrical Inspector, Gandhinagar, Class-I, Recruitment Rules, 2007

Electrical Wires, Cables, Appliances And Accessories (Quality Control) Order, 1993

Electrical Wires, Cables, Appliances And Protection Devices And Accessories (Quality Control) Order, 2003

Electricity (Amendment) Act, 2003

Electricity (Amendment) Act, 2007

Electricity (Procedure For Previous Publication) Rules, 2005

Electricity (Supply) Annual Accounts Rules, 1985

Electricity Act, 1910

Electricity Act, 2003

Electricity Regulatory Commissions Act, 1998

Electricity Rules, 1956

Electricity Rules, 2005

Electronic Filing Of Returns Of Tax Deducted At Source Scheme, 2003

Electronic Furnishing Of Return Of Income Scheme, 2004

Electronic Furnishing Of Returns Of Income Scheme, 2003

Emblems And Names (Prevention Of Improper Use) Act, 1950

Emblems And Names (Prevention Of Improper Use) Rules, 1982

Emergency Risks (Goods) Insurance Act, 1971

Emergency Risks (Undertakings) Insurance Act, 1971

Emigration Act, 1922

Emigration Act, 1983

Emigration Rules, 1983

Employees Provident Fund Organisation [Assistant Director (Vigilance)] Recruitment Rules, 1999

Employees Compensation Act, 1923

Employees Deposit Linked Insurance Scheme, 1976

Employees Deposit-Linked Insurance Scheme, 1976

Employees Family Pension Scheme, 1971

Employees Pension Scheme, 1995

Employees Provident Fund Organisation (Additional Central Provident Fund Commissioner) Recruitment Rules, 1999

Employees Provident Fund Organisation (Assistant Provident Fund Commissioner) Recruitment Rules, 1999

Employees Provident Fund Organisation (Regional Provident Fund Commissioner, Grade-I) Recruitment Rules, 1999

Employees Provident Fund Organisation (Regional Provident Fund Commissioner, Grade-Ii) Recruitment Rules, 1999

Employees Provident Fund Organisation (Supervisor (Computer Cell)) Recruitment Rules, 1999

Employees Provident Fund Organisation [Deputy Director (Official Language)] Recruitment Rules, 1999

Employees Provident Funds And Miscellaneous Provisions (Amendment) Act, 1988

Employees Provident Funds And Miscellaneous Provisions Act, 1952

Employees Provident Funds Appellate Tribunal (Conditions Of Service) Rules, 1997

Employees Provident Funds Appellate Tribunal (Procedure) Rules, 1997

Employees Provident Funds Scheme, 1952

Employees State Insurance (Amendment) Act, 1989

Employees State Insurance (Amendment) Act, 2010

Employees State Insurance (Central) Rules, 1950

Employees State Insurance (General) Regulations, 1950

Employees State Insurance Act, 1948

Employees State Insurance Corporation (General Provident Fund) Rules, 1995

Employees Stock Option Plan Or Scheme

Employers Liability Act, 1938

Employment Exchanges (Compulsory Notification Of Vacancies) Act, 1959

Employment Exchanges (Compulsory Notification Of Vacancies) Rules, 1960

Employment Of Children (Major Ports) Rules, 1955

Employment Of Children (Railways) Rules, 1955

Employment Of Children Act, 1938

Employment Of Manual Scavengers And Construction Of Dry La-Trines (Prohibition) Rules, 2000

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) (Central) Rules, 1997

Enemy Property (Amendment) Act, 1977

Enemy Property Act, 1968

Energy Conservation (Amendment) Act, 2010

Energy Conservation (The Form And Manner For Submission Of Report On The Status Of Energy Consumption By The Designated Consumers) Rules, 2007

Energy Conservation Act, 2001

Enforcement Of Security Interest And Recovery Of Debts Laws (Amendment) Act, 2004

Enforcement Of Security Interest And Recovery Of Debts Laws (Amendment) Act, 2012

English And Foreign Languages University Act No, 2006

English And Foreign Languages University Act, 2006

English Stenographer Grade-Ii, Class-Iii (In The Secretariat And Other Offices) Recruitment Rules, 2007

English Stenographer Grade-Iii, Class-Iii (In The Secretariat And Other Offices) Recruitment Rules, 2007

Entry Of Vessels Into Ports Rules, 2005

Entry Tax Act, 1976

Environment (Protection) Act, 1986

Environment (Protection) Rules, 1986

Epidemic Diseases Act, 1897

Equal Remuneration Act, 1976

Equal Remuneration Rules, 1976

Equity Linked Savings Scheme 1992

Essential Articles (Price Control) (Cesser Of Operation) Order, 1968

Essential Commodities (Amendment And Validation) Act, 2009

Essential Commodities (Amendment) Act, 1974

Essential Commodities (Amendment) Act, 2003

Essential Commodities (Amendment) Act, 2006

Essential Commodities (Amendment) Act, 2010

Essential Commodities (Application To The State Of Pondicherry) Order, 1956

Essential Commodities (Regulation Of Production And Distribution For Purposes Of Export) Order, 1966

Essential Commodities (Special Provisions) Act, 1981

Essential Commodities Act, 1955

Essential Oils (Grading And Marking) Rules, 1954

Essential Service Maintenance Act, 1981

Essential Services (Maintenance) Ordinance Repeal Act, 2001

Essential Services Maintenance (Application To The State Of Pondicherry) Order, 1960

Essential Services Maintenance (Assam) Act, 1980

Essential Services Maintenance Act, 1968

Essential Services Maintenance Act, 1981

Esso (Acquisition Of Undertakings In India) Act, 1974

Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

Establishment Of New Medical Colleges Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulations, 1993

Estate Duty (Amendment) Act, 1958

Estate Duty (Amendment) Act, 1968

Estate Duty (Amendment) Act, 1986

Estate Duty (Controlled Companies) Rules, 1953

Estate Duty (Distribution) Act, 1962

Estate Duty (Distribution) Rules, 1979

Estate Duty Act, 1953

Estate Duty And Tax On Railway Passenger Fares (Distribution) Act, 1957

Estate Duty Rules, 1953

Ethyl Alcohol (Price Control) Order, 1971

European Economic Community International Institutional Partners Scheme, 1993

Evacuee Interest (Separation) Act, 1951

Evacuee Interest (Separation) Rules, 1951

Evidence Act, 1872

Excess Profits Tax Act, 1940

Exchange Of Prisoners Act, 1948

Excise (Malt Liquors) Act, 1890

Excise (Spirits) Act, 1863

Exemption From Land-Revenue (No. 1) Act, 1863

Expenditure Tax Act, 1987

Expenditure-Tax Rules, 1987

Explosive Substances (Amendment) Act, 2001

Explosive Substances Act, 1908

Explosives Act, 1884

Explosives Rules, 1983

Export (Quality Control And Inspection) Act, 1963

Export (Quality Control And Inspection) Rules, 1964

Export Import Bank Of India Act, 1981

Export Manifest (Aircraft) Regulations, 1976

Export Manifest (Vessels) Regulations, 1976

Export Of Air Compressors (Quality Control And Inspection) Rules, 1974

Export Of Automobile Spares, Components And Accessories (Quality Control And Inspection) Rules, 1973

Export Of Basmati Rice (Quality Control And Inspection) Rules, 2003

Export Of Beche-De-Mer (Inspection) Rules, 1978

Export Of Bicycles (Quality Control And Inspection) Rules, 1967

Export Of Bright Steel Bars (Quality Control And Inspection) Rules, 1973

Export Of Canned Fish And Fishery Products (Quality Control And Inspection) Rules, 1983

Export Of Carpets (Quality Control And Inspection) Rules, 1973

Export Of Cashew Kernels (Quality Control And Inspection) Rules, 1966

Export Of Cast Iron Manhole Covers And Frames (Inspection) Rules, 1971

Export Of Cast Iron Soil Pipes And Fittings (Inspection) Rules, 1971

Export Of Cast Iron Spun Pipes (Quality Control And Inspection) Rules, 1977

Export Of Ceramic Products (Inspection) Rules, 1969

Export Of Ceramic Sanitary Appliances (Quality Control And Inspection) Rules, 1977

Export Of Chrome Pigments (Quality Control And Inspection) Rules, 1974

Export Of Coir Mattings (Inspection) Rules, 1972

Export Of Coir Products (Inspection) Rules, 1965

Export Of Coir Yarn (Inspection) Rules, 1966

Export Of Common Salt (Inspection) Rules, 1977

Export Of Coriander (Inspection) Rules, 1971

Export Of Crushed Bones, Hooves And Horns (Inspection) Rules, 1977

Export Of Cumin Seeds (Quality Control And Inspection) Rules, 1979

Export Of Curry Powder (Inspection) Rules, 1973

Export Of De-Oiled Rice Bran (Quality Control And Inspection) Rules, 1966

Export Of Diesel Engines (Quality Control And Inspection) Rules, 1967

Export Of Domestic Refrigerators (Quality Control And Inspection) Rules, 1974

Export Of Dried Fish (Inspection) Rules, 1970

Export Of Dried Fish (Quality Control And Inspection) Rules, 2002

Export Of Dried Shark Fins And Dried Fish Maws (Inspection) Rules, 1969

Export Of Dry Batteries (Quality Control And Inspection) Rules, 1978

Export Of Electric Cables And Conductors (Inspection) Rules, 1968

Export Of Electric Fans (Quality Control And Inspection) Rules, 1967

Export Of Electric Lamps And Tubes (Quality Control And Inspection) Rules, 1978

Export Of Enamelwares (Inspection) Rules, 1978

Export Of Expanded Metal Steel Sheets (Inspection) Rules, 1967

Export Of Fasteners (Inspection) Rules, 1978

Export Of Fennel, Fenugreek And Celery Seeds (Inspection) Rules, 1971

Export Of Fish And Fishery Products (Quality Control And Inspection) Rules, 1977

Export Of Flashlights (Inspection) Rules, 1978

Export Of Footwear (Inspection) Rules, 1967

Export Of Fresh Poultry Meat And Poultry Meat Products (Quality Control, Inspection And Monitoring) Rules, 2002

Export Of Frozen Froglegs (Quality Control And Inspection) Rules, 1979

Export Of Fruit Products (Quality Control And Inspection) Rules, 1978

Export Of Gum Karaya (Inspection) Rules, 1966

Export Of Gum Karaya (Inspection) Rules, 1979

Export Of Human Hair (Inspection) Rules, 1968

Export Of Industrial Chains (Quality Control And Inspection) Rules, 1978

Export Of Inorganic Chemicals (Inspection) Rules, 1966

Export Of Inorganic Pigments (Inspection) Rules, 1966

Export Of Jute Mill Spares And Accessories (Inspection) Rules, 1979

Export Of Jute Products (Quality Control And Inspection) Rules, 1970

Export Of Laminated Jute Products (Inspection) Rules, 1975

Export Of Laundry Soap (Inspection) Rules, 1966

Export Of Light Engineering Products (Inspection) Rules, 1976

Export Of Linoleum (Quality Control And Inspection) Rules, 1969

Export Of Live Fish (Quality Control,Inspection And Monitoring) Rules, 2002

Export Of Minerals And Ores-Group I (Inspection) Rules, 1965

Export Of Minerals And Ores-Group Ii (Inspection) Rules, 1965

Export Of Non-Baled Coir Yarn (Inspection) Rules, 1972

Export Of Organic Chemicals (Inspection) Rules, 1966

Export Of P.V.C. Leather Cloth (Inspection) Rules, 1966

Export Of Paints And Allied Products (Quality Control And Inspection) Rules, 1967

Export Of Pesticides And Their Formulations (Inspection) Rules, 1970

Export Of Pipe Fittings (Inspection) Rules, 1977

Export Of Power Driven Pumps (Quality Control And Inspection) Rules, 1967

Export Of Power Transformers (Quality Control And Inspection) Rules, 1977

Export Of Printing Inks (Quality Control And Inspection) Rules, 1974

Export Of Refractory Bricks (Inspection) Rules, 1966

Export Of Roasted And Salted Cashew Kernels (Inspection) Rules, 1978

Export Of Room Air-Conditioners (Quality Control And Inspection) Rules, 1974

Export Of Rosin (Inspection) Rules, 1978

Export Of Rubber Belting (Inspection) Rules, 1966

Export Of Rubber Belts (Inspection) Rules, 1966

Export Of Rubber Gloves (Inspection) Rules, 1966

Export Of Rubber Gloves For Electrical Purposes (Inspection) Rules, 1973

Export Of Rubber Hoses (Inspection) Rules, 1967

Export Of Rubber Hot Water Bottles (Inspection) Rules, 1966

Export Of Rubber Ice Bags (Inspection) Rules, 1966

Export Of Safety Glass (Inspection) Rules, 1969

Export Of Sanitary And Water Fittings (Inspection) Rules, 1978

Export Of Service Rules, 2005

Export Of Services Rules, 2005

Export Of Sewing Machines (Quality Control And Inspection) Rules, 1967

Export Of Silver Plated Wares (Inspection) Rules, 1978

Export Of Small Tools And Hand Tools (Quality Control And Inspection) Rules, 1967

Export Of Steel And Steel Products (Inspection) Rules, 1966

Export Of Steel Trunks (Inspection) Rules, 1967

Export Of Steel Tubes (Quality Control And Inspection) Rules, 1970

Export Of Steel Wire Ropes (Quality Control And Inspection) Rules, 1974

Export Of Steel Wire Strands (Quality Control And Inspection) Rules, 1979

Export Of Storage Batteries (Quality Control And Inspection) Rules, 1978

Export Of Transmission Line Towers (Quality Control And Inspection) Rules, 1971

Export Of Ultramarine Blue (Quality Control And Inspection) Rules, 1977

Export Of Vacuum Flasks (Inspection) Rules, 1968

Export Of Valves (Inspection) Rules, 1978

Export Of Water Coolers (Quality Control And Inspection) Rules, 1974

Export Of Welding Electrodes (Quality Control And Inspection) Rules, 1978

Export Of Zip Fasteners (Inspection) Rules, 1965

Export Report (Form) Regulations, 1976

Export-Import Bank Of India (Amendment) Act, 2011

Extradition Act, 1962

Eyes (Authority For Use For Therapeutic Purposes) Act, 1982

Enemy Property (Amendmentand Validation) Bill, 2016

Enforcement Of Security Interest And Recovery Of Debts Laws And Miscellaneous Provisions (Amendment) Act, 2016