Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1983
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) Administration Of Funds Rules, 1983
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) Act, 1981
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) Amendment Act, 2006
Dalmia Dadri Cement Limited (Acquisition Andtransfer Of Undertakings) Act, 1981
Damodar Valley Corporation (Amendment) Act, 2011
Damodar Valley Corporation Act, 1948
Damodar Valley Corporation(Amendment) Act, 1957
Dangerous Drugs (Import, Export And Transhipment) Rules, 1957
Dangerous Drugs Act, 1930
Dangerous Machines (Reguiation) Rules, 1984
Dangerous Machines (Regulation) Act, 1983
Ddebts Recovery Appellate Tribunal (Financial And Administrative Powers) Rules, 1997
DE1F04~1
Debts Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appelate Tribunal) Rules, 1998
Delhi Specified Foodstuffs (Declaration And Prohibition Of Sale) Order, 1965
Delhi Stamp (Prevention Of Under-Valuation Of Instruments) Rules, 2007
Delhi Sugar (Declaration Of Stock And Prohibition Of Unauthorised Sale) Order, 1965
Delhi Sugar (Restriction On Sale And Possession) Order, 1966
Delhi Wheat (Export Control) Order, 1959
Delhi Wheat And Wheat Products (Export Control) Order, 1959
Delhi, Meerut And Bulandshahr Milk Products Control Order, 1973
Delimitation (Amendment) Act, 2003
Delimitation (Amendment) Act, 2008
Delimitation Act, 1972
Delimitation Act, 2002
Delimitation Of Wards Of Municipalities Rules, 1972
Delivery Of Books (Public Libraries) Amendment Act, 1956
Delivery Of Books And Newspapers (Public Libraries) Act, 1954
Delivery Of Mail Order, 1991
Delivery Of Postal Articles Order, 1996
Dena Bank Officer Employees (Conduct) Regulations, 1976
Denaturing Of Spirit Rules, 1972
Dentists (Code Of Ethics) Regulations, 1976
Dentists Act, 1948
Department Of Agriculture And Co-Operation Joint Commissioners In The Animal Husbandry Division Recruitment Rules, 1990
Department Of Agriculture And Cooperation (Agriculture Commissioner, General Central Service Group A) Recruitment Rules, 1990
Department Of Agriculture And Cooperation (Agriculture Commissioner, General Central Service, Group A) Recruitment Rules, 2007
Department Of Agriculture And Cooperation (Animal Husbandry Commissioner) Recruitment Rules, 1990
Department Of Agriculture And Cooperation (Group A Technical Posts In The Crops Division) Recruitment Rules, 2007
Department Of Agriculture And Cooperation Scheme Officer Recruitment Rules, 1990
Department Of Agriculture And Cooperation Technical Assistant (Soil Conservation) Recruitment Rules, 1999
Department Of Agriculture And Cooperation, Assistant Director (Manures) Recruitment Rules, 1990
Department Of Agriculture And Cooperation, Assistant Director (Monitoring) And Technical Officer (Monitoring) Recruitment Rules, 1989
Department Of Agriculture And Cooperation, Director (Computer) Recruitment Rules, 1990
Department Of Agriculture And Cooperation, Senior Technical Assistant (Law) Recruitment Rules, 1996
Department Of Agriculture And Cooperation, Technical Assistant (Seeds) Recruitment Rules, 1990
Department Of Atomic Energy (Deputy Controller Of Accounts) Recruitment Rules, 1989
Department Of Atomic Energy (Principal Private Secretary) Recruitment Rules, 2001
Department Of Chemicals And Petrochemicals Group A Posts, Recruitment Rules, 2002
Department Of Civil Supplies (Telex Operator) Recruitment Rules, 1990
Department Of Explosives (Group B Posts) Recruitments Rules, 1997
Department Of Fertilizers (Group D Posts) Recruitment Rules, 1999
Department Of Health (Group A Gazetted Non- Medical Scientific And Technical Posts) In Situ Promotion Rules, 1990
Department Of Indian Systems Of Medicine And Homoeopathy Deputy Director (Parliament Work) Recruitment Rules, 1998
Department Of Lighthouses And Lightship Non- Gazetted (Group B Technical Posts) Recruitment Rules, 1996
Department Of Lighthouses And Lightships (Senior Personal Assistant) Recruitment Rules, 1990
Department Of Ocean Development (Adminis- Trative Officer) Recruitment Rules, 1990
Department Of Pace (Group A Posts) Recruitment Rules, 1999
Department Of Posts (Assistant Superintendent Of Posts) Recruitment Rules, 2007
Department Of Posts (Junior Hindi Translator And Senior Hindi Translator) Recruitment Rules, 1996
Department Of Posts (Postal Assistant In Circle And Regional Offices) Recruitment Rules, 1996
Department Of Posts (Sub-Editor) Recruitment Rules, 1999
Department Of Revenue (Customs Appraiser) Recruitment Rules, 1989
Department Of Revenue Narcotics Control Bureau (Superintendent) Recruitment Rules, 1996
Department Of Revenue, Narcotics Control Bureau (Deputy Director) Recruitment, Rules, 1996
Department Of Rural Development, Superintending Engineer And Assistant Engineer (Central Project Management Cell) Recruitment Rules, 1989
Department Of Science And Technology Director General (Ncmrwf) Recruitment Rules, 1996
Department Of Science And Technology Junior Technical Assistant (Group C Post) Recruitment Rules, 1993
Department Of Science And Technology Staff Car Driver (Group C Posts) Recruitment Rules, 1995
Department Of Scientific And Industrial Research, Junior Technical Assistant (Group C Post) Recruitment Rules, 1996
Department Of Telecommunications (Sports Inspector) Recruitment Rules, 1999
Department Of Telecommunications (Telegraphaman) Recruitment Rules, 1999
Department Of Telecommunications (Welfare Inspector) Recruitment Rules, 1999
Department Of Telecommunications Stenographers (Grade, I, Ii, Iii) Recruitment Rules. 1994
Department Of Telecommunications, Assistant Engineer And Divisional Engineer (Horticulture), Recruitment Rules, 1997
Department Of Telecommunications, Civil Engineering Wing Ferro Printer And Senior Draftsman (Civil) And Junior Draftsman (Civil) Recruitment Rules, 1989
Department Of Women And Child Development General Services (Group A And B Posts) Recruitment Rules, 1990
Departmental Enquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1972
Departmentalisation Of Union Accounts (Transfer Of Personnel) Act, 1976
Departmentalisation Of Union Accounts (Transfer Of Personnel) Act, 1975
Departmnet Of Science And Technology, Protocol Assistant (Integrated Lung Term Programme Of Co-Operation) Recruitment Rules, 1999
Deposit Insurance And Credit Guarantee Corporation Act, 1961
Deposit Insurance Corporation (Amendment And Miscellaneous Provisions) Act, 1978
Deposit Scheme For Retiring Employees Of Public Sector Companies, 1991
Deposit Scheme For Retiring Government Employees, 1989
Depositories (Appeal To Securities Appellate Tribunal) Rules, 2000
Depositories (Appeal To The Central Government) Rules, 1998
Depositories (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 2005
Depositories Act, 1996
Deputy Director (Administration) Field Operations Division, National Sample Survey Organisation Recruitment, Rules, 1999
Deputy Director, Industrial Safety And Health, Gujarat Industrial Safety And Health Service, Class-I, Recruitment Rules, 2007
Designated Authority Under Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995
Designs Act, 1911
Designs Act, 2000
Designs Rules, 1933
Designs Rules, 2001
Destruction Of Records Act, 1917
Destructive Insects And Pests (Amendment And Validation) Act, 1992
Destructive Insects And Pests Act, 1914
Determination Of The Price Of The Forfeited Property Rules, 2005
Development Commissioner (Handicrafts) Regional Offices, (Stenographer Grade C) Recruitment Rules, 1990
Dhoties (Additional Excise Duty) Repeal Act, 1976
Digha Acquired Land Settlement Act, 2010
Diplomatic And Consular Officers (Oaths And Fees) Act, 1948
Diplomatic Immunities (Conferences With Common-Wealth Countries And Republic Of Ireland) Act, 1961
Diplomatic Privileges Act, 1964
Diplomatic Relations (Vienna Convention) Act 1972
Direct Tax Laws (Amendment) Act, 1989
Direct Tax Laws (Miscellaneous) Repeal Act, 2000
Direct To Home Broadcasting Services (Standards Of Quality Of Service And Redressal Of Grievances) Regulations, 2007
Director Regional Station For Forage Production And Demonstration (Group-A) Recruitment Rules, 1999
Directorate General Border Security Force, Air Wing Oncers (Group A And Group B Posts) Recruitment Rules, 1999
Directorate General Of Health Services (Ministry Of Health And Family Welfare), Staff Car Drivers (Ordinary Grade, Grade- Ii And Grade-1) Recruitment Rules, 1996
Directorate General Of Health Services Editor, Central Health Education Bureau Recruitment Rules, 1999
Directorate General Of Health Services, National Medical Library (Director-Library), Recruitment Rules, 1990
Directorate General Of Lighthouses And Lightships Junior Engineer (CivilElectricalMechanical) Group C Posts Recruitment Rules, 2006
Directorate General Of Lighthouses And Lightships Stenographer Grade-Ii And Stenographer Grade-Iii (Group C Non-Gazetted, Ministerial Posts), Recruitment Rules, 2006
Directorate General Of Supplies And Disposals (Junior Programmer And Senior Programmer) Recruitment Rules, 1990
Directorate General, Border Security Force (Assistant) Recruitment Rules, 1989
Directorate Of Advertising And Visual Publicity (Accountant) Recruitment Rules, 1990
Directorate Of Advertising And Visual Publicity (Accounts Clerk) Recruitment Rules, 1990
Directorate Of Advertising And Visual Publicity (Accounts Officer) Recruitment Rules, 1996
Directorate Of Advertising And Visual Publicity (Deputy Director-Outdoor Publicity) Recruitment Rules, 1989
Directorate Of Advertising And Visual Publicity (Group A Posts) Recruitment Rules, 1988
Directorate Of Advertising And Visual Publicity Ministry Of Information And Broadcasting (Assistant Accounts Officer) Recruitment Rules, 1996
Directorate Of Co-Ordination Police Wireless (Additional Director, Joint Director And Deputy Director) Recruitment Rules, 2007
Directorate Of Economics And Statistics, Editor (English) Recruitment Rules, 1999
Directorate Of Extension, Offset Production Officer (Group B Post) Recruitment Rules, 1996
Directorate Of Field Publicity Accountant (Headquarters) Recruitment Rules, 1999
Directorate Of Forest Education, Dehradun (Office Superintendent And Accountant Group B Posts) Recruitment Rules, 1996
Directorate Of Marketing And Inspection Accounts Officer Recruitment Rules, 1990
Directorate Of Municipal Administration Statistical Service (Recruitment And Conditions Of Service) Orders, 1992
Directorate Of Plant Protection, Quarantine And Storage (Plant Protection Adviser), Recruitment Rules, 1995
Directorate Of Plant Protection, Quarantine And Storage Deputy Director (Plant Pathology Training) And Assistant Director (Plant Pathology Training) Recruitment Rules, 1996
Directorate Of Plant Protection, Quarantine And Storage Instrument Technician Recruitment Rules, 1989
Directorate Of Plant Protection, Quarantine And Storage, (Staff Car Driver) Recruitment Rules, 1999
Directorate Of Plant Protection, Quarantine And Storage, Assistant Scientific Officer (Packaging Recruitment) Rules, 1990
Directorate Of Plant Protection, Quarantine And Storage, Engineer (Instrumentation) Recruitment Rules, 1990
Directorate Of Plant Protection, Quarantine And Storage, Senior Technical Assistant (Chemistry), Recruitment Rules, 1989
Directorate Of Statistics And Intelligence (Central Excise And Customs) Group A Posts, Recruitment Rules, 1999
Directorate Of Sugar, Director(Sugar Technical) Recruitment Rules, 2006
Directorate Of Training (Vocational Training Programme For Women) Group D Non-Gazetted (Ministerial And Non-Ministerial Posts), Recruitment Rules, 1995
Disaster Management (Annual Report Of National Authority) Rules, 2006
Disaster Management (National Institute Of Disaster Management) Rules, 2006
Disaster Management (Notice Of Alleged Offence) Rules, 2007
Disaster Management (Term Of Office And Conditions Of Service Of Members Of The National Authority And Payment Of Allowances To Members Of Advisory Committee) Rules, 2006
Disaster Management Act, 2005
Disaster Management National Executive Committee (Procedure And Allowances) Rules, 2006
Displaced Persons (Compensation And Rehabilitation) Act, 1954
Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1956
Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1959
Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1960
Displaced Persons (Compensation And Rehabilitation) Amendment Act, 1968
Displaced Persons (Compensation And Rehabilitation) Rules, 1955
Displaced Persons (Debts Adjustment) Act, 1951
Displaced Persons (Debts Adjustment) Rules, 1951
Displaced Persons (Verification Of Claims) Supplementary Rules, 1954
Displaced Persons Claims And Other Laws Repeal Act, 2005
Disputed Election (Prime Minister And Speaker) Rules, 1977
Disputed Elections (Prime Minister And Speaker) Act, 1977
Dissolution Of Muslim Marriages Act, 1939
Distribution Of Electricity Licence (Additional Requirements Of Capital Adequacy, Creditworthiness And Code Of Conduct) Rules, 2005
Disturbed Areas (Special Courts) Act, 1976
Divorce Act, 1869
Divorce Act, 1945
Dock Labourers Act, 1934
Dock Workers (Advisory Committee) Rules,1962
Dock Workers (Regulation Of Employment) (Inapplicability To Major Ports) Act, 1997
Dock Workers (Regulation Of Employment) Act, 1948
Dock Workers (Regulation Of Employment) Rules, 1962
Dock Workers (Safety, Health And Welfare) Act, 1986
Dock Workers (Safety, Health And Welfare) Regulations, 1990
Dock Workers (Safety, Health And Welfare) Rules, 1990
Dock Workers (Safety, Health And Welfare)Scheme, 1961
Domestic Leased Circuits Regulations, 2007
Dominion Act, 1948
Dourine Act, 1910
Dowry Prohibition (Maintenance Of Lists Of Presents To The Bride And Bridegroom) Rules, 1985
Dowry Prohibition Act, 1961
Dr. Ram Manohar Lohia Hospital, New Delhi School Of Nursing, Principal And Vice-Principal, Recruitment Rules, 1999
Dr. Ram Manohar Lohia Hospital, New Delhi Technical Supervisor (Neuro-Laboratory) Recruitment Rules, 1999
Dramatic Performances (Delhi Repeal) Act, 1963
Dramatic Performances Act, 1876
Dried Edible Mushrooms (Grading And Marking) Rules, 1972
Dried Tamarind (Grading And Marking) Rules, 1983
Driving Licence (Conditions For Exemption) Rules, 1992
Drugs (Control) Act, 1950
Drugs (Prices Control) Order, 1970
Drugs (Prices Control) Order, 1979
Drugs (Prices Control) Order, 1987
Drugs (Prices Control) Order, 1995
Drugs And Cosmetics (Amendment) Act, 2008
Drugs And Cosmetics (Eighth Amendment) Rules, 2015
Drugs And Cosmetics (Sixth Amendment) Rules, 2015
Drugs And Cosmetics Rules, 1945
Drugs And Magic Remedies (Objectionable Advertisements) Act, 1954
Drugs And Magic Remedies (Objectionable Advertisements) Rules, 1955
Drugs Prices (Display And Control) Order, 1966
Dry Batteries For Flash Lights (Quality Control) Order, 1986
Dry Batteries For Transistor Radio Receivers (Quality Control) Order, 1986
Durgah Khawaja Saheb Act, 1955
Durgah Khwaja Saheb Act, 1955
DYGOVE~1
Dental Council Of India (Establishment Of New Dental Colleges, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity In Dental Colleges) Regulations, 2006
Department Of Economic Affairs, Group-C Posts [Foreman Bindry (Supervisory), Assistant Artist (Retouching), Offset Machineman (Grade-Ii) And Assistant Storekeeper] Budget Press Recruitment (Amendment) Rules, 1999
Dr. Ram Manohar Lohia Hospital, Saafdarjung Hospital And Lady Hardinge Medical College And Smt. Sucheta Kriplani Hospital, Deputy Director (Administration) Recruitment Rules, 1999
