Cabinet Secretariat Data Processing Assistant Recruitment Rules, 1990

Cabinet Secretariat Photostat-Cum-Equipment Operator Group C Post Recruitment Rules, 1999

Cabinet Secretariat Senior Data Processing Assistant Recruitment Rules, 1990

Cable Television Networks (Regulation) Act, 1995

Cable Television Networks (Regulation) Amendment Act, 2002

Cable Television Networks (Regulation) Amendment Act, 2007

Cable Television Networks (Regulation) Amendment Act, 2011

Cable Television Networks Rules, 1994

Calcium Carbide Rules, 1987

Calcutta Metro Railway (Operation And Maintenance) Temporary Provisions Act, 1985

Calcutta Metro Railway (Temporary Provisions) General Rules, 1984

Calcutta Pilots Act, 1859

Calcutta Port (Pilotage) Act, 1941

Caltex (Acquisition Of Shares Of Caltex Oil Refining (India) Ltd. And The Undertakings In India Of Caltex (India) Ltd.) Act, 1977

Cancellation Of General Elections In Punjab Act, 1991

Canned And Bottled Fruits And Fruit Products (Grading And Marking) Rules, 1942

Cantonment Account Code, 1924

Cantonment Electoral Rules, 1945

Cantonment Fund Servants Rules, 1937

Cantonment Land Administration Rules, 1937

Cantonment Laws (Extension And Amendment) Act, 1950

Cantonment Property Rules, 1925

Cantonments (Extension Of Rent Control Laws) Act, 1957

Cantonments (Extension Of Rent Control Laws) Amendment Act, 1972

Cantonments (Form Of Annual Report On Cantonment Administration) Rules, 1986

Cantonments (Forms And Manner Of Service Of Notices) Rules, 1986

Cantonments (Regulation Of Procedure Of Committees Of Arbitration) Rules, 1985

Cantonments Act, 2006

Cantonments(House-Accommodation) Act,1923

Capital Gains Accounts Scheme, 1988

Capital Issues (Application For Consent) Rules, 1966

Capital Issues (Control) Act, 1947

Capital Issues (Control) Repeal Act, 1992

Capital Issues (Exemption Of Capitalisation) Order, 1991

Capital Issues (Exemption) Order, 1969

Cardamom (Amendment) Act, 1977

Cardamom (Grading And Marking) Rules, 1962

Cardamom (Licensing And Marketing) Rules, 1987

Cardamom Act, 1965

Cardamom Rules, 1966

Carriage By Air (Amendment) Act, 2009

Carriage By Air Act, 1972

Carriage By Road Act, 2007

Carriage Of Goods By Sea Act, 1925

Cashew Kernels (Grading And Marking) Rules, 1960

Caste Disabilities Removal Act, 1850

Castor Seeds (Grading And Marking) Rules, 1982

Catechu (Grading And Marking) Rules, 1982

Cattle Trespass Act, 1871

Cattle-Trespass (Amendment) Act, 1921

Cegat (Countervailing Duty And Anti-Dumping Duty) Procedure Rules, 1996

Cegat Members (Recruitment And Conditions Of Service) Rules, 1987

Cement (Quality Control) Order 1995

Cement (Quality Control) Order, 1962

Cement (Quality Control) Order, 2003

Cement Cess Rules, 1993

Cement Control (Regulation Of Production) Order, 1981

Cement Control Order, 1967

Census Act, 1948

Census Rules, 1990

Central Administrative Tribunal (Contempt Of Courts) Rules, 1992

Central Administrative Tribunal (Financial And Administrative -Powers) Rules, 1985

Central Administrative Tribunal (Grant Of Certified Copies) Regulations, 1988

Central Administrative Tribunal (Group A Posts) Recruitment Rules, 1988

Central Administrative Tribunal (Group B And C Miscellaneous Posts) Recruitment Rules, 1989

Central Administrative Tribunal (Group C And Group D Posts) Recruitment Rules, 1987

Central Administrative Tribunal (Procedure) Rules, 1985

Central Administrative Tribunal (Procedure) Rules, 1987

Central Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Rules, 1985

Central Administrative Tribunal (Staff) (Conditions Of Service) Rules, 1985

Central Administrative Tribunal Act, 1985

Central Administrative Tribunal Rules Of Practice, 1993

Central Advisory Committee For Lighthouses (Procedural) Rules, 1976

Central Advisory Committee On Equal Remuneration Rules, 1991

Central Agricultural University Act, 1992

Central Apprenticeship Council Rules, 1962

Central Board Of Direct Taxes (Validation Of Proceedings) Act, 1971

Central Board Of Excise And Customs (Attached And Subordinate Offices) Assistant Director (Official Language) Recruitment Rules, 1993

Central Board Of Excise And Customs (Attached And Subordinate Offices) Assistant Director (Official Language) Recruitment Rules, 1996

Central Board Of Excise And Customs (Regulation Of Transaction Of Business) Rules, 1964

Central Board Of Revenue Rules, 1940

Central Boards Of Revenue Act, 1963

Central Boil And Materials Research Station (Staff Car Drivers) Group C Posts Recruitment Rules, 1999

Central Boilers Board (Nomination Of Members) Rules, 1961

Central Boilers Board (Nomination Of Members) Rules, 2003

Central Civil Accounts Service (Assistant Accounts Officer) Recruitment Rules, 1990

Central Civil Service (Leave Travel Concession) Rules, 1988

Central Civil Services (Classification, Control And Appeal) Rules, 1965

Central Civil Services (Classification,Control And Appeal) Rules, 1965

Central Civil Services (Commutation Of Pension) Rules, 1981

Central Civil Services (Conduct) Rules, 1964

Central Civil Services (Extraordinary Pension) Rules

Central Civil Services (Leave Travel Concession) Rules, 1988

Central Civil Services (Leave) Rules, 1972

Central Civil Services (Pension) Rules, 1972

Central Civil Services (Redeployment Of Surplus Staff) Rules, 1990

Central Civil Services (Regulation Of Service Associations) Rules, 1993

Central Civil Services (Temporary Service) Rules, 1965

Central Civil Services And Civil Posts (Upper Age-Limit For Direct Recruitment) Rules, 1998

Central Commissions Of Inquiry (Local Investigations) Rules, 1970

Central Commissions Of Inquiry (Procedure) Rules, 1960

Central Drugs Laboratory, Calcutta (Senior Scientific Assistant) (Bacteriology) Recruitment Rules, 1990

Central Drugs Laboratory, Calcutta, Junior Scientific Officer, Recruitment Rules, 1995

Central Duties Of Excise (Retrospective Exemption) Act, 1986

Central Educational Institutions (Reservation In Admission) Act, 2006

Central Educational Institutions (Reservation In Admission) Amendment Act, 2012

Central Electricity Authority (Furnishing Of Statistics, Returns And Information) Regulations, 2007

Central Electricity Authority (Installation And Operation Of Meters) Regulations, 2006

Central Electricity Authority (Procedure For Transaction Of Business) Regulations, 2006

Central Electricity Authority (Technical Standards For Connectivity To The Grid) Regulations, 2007

Central Electricity Authority (Terms And Conditions Of Service Of Chairperson And Other Members) Rules, 2005

Central Electricity Authority Regulations, 1979

Central Electricity Authority Rules, 1977

Central Electricity Regulatory Commission (Appointment Of Consultants) Regulations, 1999

Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999

Central Electricity Regulatory Commission (Leased Accommodation) Regulations, 2007

Central Electricity Regulatory Commission (Miscellaneous Provision) Order, 1999

Central Electricity Regulatory Commission (Open Access In Inter-State Transmission) Regulations, 2004

Central Electricity Regulatory Commission (Payment Of Fee) Regulations, 2004

Central Electricity Regulatory Commission (Preparation Of Annual Reports) Rules, 2004

Central Electricity Regulatory Commission (Preparation, Submission Of Budget, Maintenance Of Accounts) Rules, 2000

Central Electricity Regulatory Commission (Procedure, Terms And Conditions For Grant Of Transmission License And Other Related Matters) Regulations, 2001

Central Electricity Regulatory Commission (Recruitment, Control And Service Conditions Of Staff) Regulations, 2007

Central Electricity Regulatory Commission (Service Of Notices, Process And Other Documents) Order, 2000

Central Electricity Regulatory Commission (Terms And Conditions Of Tariff) Regulations, 2004

Central Electricity Regulatory Commission General Rules, 1999

Central Excise (Advance Rulings) Rules, 2002

Central Excise (Appeals) Rules, 2001

Central Excise (Compounding Of Offences) Rules, 2005

Central Excise (Removal Of Goods At Concessional Rate Of Duty For Manufacture Of Excisable Goods) Rules, 2001

Central Excise (Settlement Of Cases) Rules, 2001

Central Excise (Valuation) Rules, 1975

Central Excise Act, 1944

Central Excise And Salt Act, 1944

Central Excise Laws (Amendment And Validation) Act, 1982

Central Excise Rules, 1944

Central Excise Rules, 2001

Central Excise Rules, 2002

Central Excise Tariff Act, 1985

Central Excise Valuation (Determination Of Price Of Excisable Goods) Rules, 2000

Central Excise(No.2)Rules, 2001

Central Excises And Salt (Amendment) Act, 1985

Central Fodder Seed Production Farm, Hessarghatta Jeep Driver And Peon Recruitment Rules, 1989

Central Government Health Scheme (Accountant) Recruitment Rules, 1990

Central Government Health Scheme (Luchnow) Rules, 1979

Central Government Health Scheme, Delhi (Dresser) Recruitment Rules, 1989

Central Government Health Scheme, Delhi (Group C) Paramedical And General Categories Of Posts Recruitment Rules, 1993

Central Ground Water Board (Chairman) Recruitment Rules, 1996

Central Ground Water Board (Finance And Accounts Officer) Recruitment Rules, 1996

Central Ground Water Board (Member) Recruitment Rules, 1997

Central Ground Water Board Junior Hindi Translator Recruitment Rules, 1996

Central Ground Water Board, (Regional Director) Recruitment Rules, 1996

Central Industrial Security Force (Amendment) Act, 2009

Central Industrial Security Force Act, 1968

Central Industrial Security Force Rules, 1969

Central Industrial Security Force Rules, 2001

Central Information Commission (Appeal Procedure) Rules, 2005

Central Institute Of Fisheries Nautical And Engineering Training (Administrative Officer) Recruitment Rules, 1990

Central Institute Of Fisheries Nautical And Engineering Training (Senior Superintendent) Recruitment Rules, 1990

Central Institute Of Horticulture (Group A, B And C Posts) Recruitment Rules, 2007

Central Institute Of Psychiatry Ranchi, (Senior Technician) Recruitment Rules, 1990

Central Labour Laws (Extension To Jammu And Kashmir) Act, 1970

Central Laws (Extension To Arunachal Pradesh) Act, 1993

Central Laws (Extension To Jammu And Kashmir) Act, 1968

Central Leprosy Teaching And Research Institute, Chengalpattu (Technical Assistant Surgical) Recruitment Rules, 1995

Central Manufactured Drugs Rules, 1962

Central Mental Health Authority Rules, 1990

Central Motor Vehicles (Regulation Of Bus Service Between Amritsar And Lahore) Rules, 2006

Central Motor Vehicles (Regulation Of Bus Service Between Calcutta And Dhaka) Rules, 2000

Central Motor Vehicles (Regulation Of Bus Service Between New Delhi And Lahore) Rules, 2000

Central Motor Vehicles Rules, 1989

Central Motor Vehicles(Regulation Of Bus Service Between Agartala And Dhaka) Rules, 2002

Central Power Engineering (Group A) Service Rules, 1990

Central Power Engineering (Group A) Service Rules, 2005

Central Provinces Cattle Diseases Act, 1934

Central Provinces Laws Act, 1875

Central Reference Library Calcutta (Group C And Group D Posts) Recruitment Rules, 1989

Central Research Institute, Kasauli (Bio-Medical Engineer) Recruitment Rules, 1990

Central Reserve Police Force (Combatised Para-Medical Posts) Recruitment Rules, 1995

Central Reserve Police Force (Matron) Recruitment Rules, 1983

Central Reserve Police Force (Medical Cadre) Rules, 1996

Central Reserve Police Force Act, 1949

Central Reserve Police Force Administrative OfficerSection Officer Recruitment Rules, 2007

Central Reserve Police Force Hindi Officer Recruitment Rules, 2007

Central Reserve Police Force Joint Assistant Director Recruitment Rules, 2007

Central Reserve Police Force Rules, 1955

Central Reserve Police Senior Private Secretary Recruitment Rules, 2007

Central Road Fund (Amendment) Act, 2007

Central Road Fund (State Roads) Rules, 2007

Central Road Fund Act, 2000

Central Sales Tax (Amendment) Act, 1969

Central Sales Tax (Amendment) Act, 2001

Central Sales Tax (Amendment) Act, 2005

Central Sales Tax (Registration And Turnover) Rules, 1957

Central Sales Tax Act, 1956

Central Secretariat Office Procedure Receipt, Registration And Distribution Of Dak

Central Services (Medical Attendance) Rules, 1944

Central Sheep Breeding Farm, Hissar (Group D Post Cf Shepherd) Recruitment Rules, 1999

Central Silk Board (Amendment) Act, 2006

Central Silk Board (Recruitment) Rules, 1961

Central Silk Board (Study Leave) Rules, 1955

Central Silk Board Act, 1948

Central Silk Board Contributory Provident Fund Rules, 1955

Central Silk Board Rules, 1955

Central Soil And Materials Research Station, New Delhi (Computer Programmer) Recruitment Rules, 1990

Central Supervisory Board (Transaction Of Business) Regulations, 1999

Central Trade Unions Regulations, 1938

Central Translation Bureau, Department Of Official Language, Ministry Of Home Affairs (Group C And D Posts) Recruitment Rules, 2000

Central Translation Bureau, Ministry Of Home Affairs, Senior Library And Information Assistant (Group B Non-Gazetted Post) Recruitment, Rules, 1996

Central Universities (Amendment) Act, 2009

Central Universities Act, 2009

Central Vigilance Commission (Removal Of Difficulties) Order, 2004

Central Vigilance Commission Act, 2003

Central Wakf Council Rules, 1998

Cenvat Credit Rules, 2001

Cenvat Credit Rules, 2002

Cenvat Credit Rules, 2004

Cereals (Grading And Marking) Rules, 1966

Cereals Grading And Marking Rules, 2001

Certified Auditorsrules, 1961

Cess And Other Taxes On Mineral (Validation) Act, 1992

Cess And Other Taxes On Minerals (Validation) Act, 1992

Cess Laws (Repealing And Amending) Act, 2006

Chandernagore (Merger) Act, 1954

Chandigarh (Delegation Of Powers) Act, 1987

Chandigarh Disturbed Areas Act, 1983

Chaparmukh Silghat Railway Line And The Katakhal Lalabazar Railway Line (Nationalisation) Act, 1982

Chaparmukh-Slighat Railway Line And The Katakhal-Lalbazar Railway Line Nationalisation ) Act, 1982

Charitable And Religious Trusts Act, 1920

Charitable Endowments (Central)Rules, 1942

Charitable Endowments Act, 1890

Chartered Accountants (Amendment) Act, 2006

Chartered Accountants (Amendment) Act, 2011

Chartered Accountants (Election To The Council) Rules, 2006

Chartered Accountants (Election Tribunal) Rules, 2006

Chartered Accountants (Nomination Of Members To The Council) Rules, 2006

Chartered Accountants (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007

Chartered Accountants Act, 1949

Chartered Accountants Procedures Of Meeting Of Quality Review Board, And Terms And Conditions Of Service And Allowances Of The Chairperson And Members Of The Board Rules, 2006

Chartered Accountants Regulations, 1988

Chemical Weapons Convention (Amendment) Act, 2012

Chemical Weapons Convention Act, 2000

Chemical Weapons Convention Appeals Rules, 2005

Cheques Act, 1957

Chief Commissioner Gurdwara Elections Appointment Rules, 2014

Chief Election Commissioner And Other Electioncommissioners (Conditions Of Service) Act, 1991

Chief Electrical Inspector And Collector Of Electricity Duty, State Service, Class-I (Under The Energy And Petrochemicals Department) Recruitment Rules, 2004

Chief Electrical Inspector And Electrical Inspectors Rules, 2006

Child Labour (Prohibition And Regulation) Act, 1986

Child Labour (Prohibition And Regulation) Rules, 1988

Child Marriage Restraint Act, 1929

Children (Pledging Of Labour)Act, 1933

Children Act, 1960

Chilli Powder (Grading And Marking) Rules, 1964

Chillies (Grading And Marking) Rules, 1962

Chit Funds (Amendment) Act, 2001

Chit Funds Act, 1982

Christian Marriage Act, 1872

Church Of Scotland Kirk Sessions Act, 1899

Cigarettes (Regulation Of Production, Supply And Distribution) Act, 1975

Cigarettes (Regulation Of Production, Supply And Distribution) Rules, 1976

Cigarettes And Other Tobacco Products (Packaging And Labelling) Rules, 2006

Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003

Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Amendment Act, 2007

Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Rules, 2004

Cine Workers And Cinema Theatre Workers (Regn. Etc.) Act, 1981

Cine Workers And Cinema Theatre Workers (Regulation Of Employment) Rules, 1984

Cine Workers Welfare Cess Act, 1981

Cine Workers Welfare Cess Rules, 1984

Cine Workers Welfare Fund Act, 1981

Cine Workers Welfare Fund Rules, 1984

Cine-Workers And Cinema-Theatre Workers (Regulation Of Employment) Rules, 1984

Cine-Workers Welfare Fund (Amendment) Act, 2001

Cinema Carbons (Control) Order, 1961

Cinematograph (Certification) Rules, 1983

Cinematograph Act, 1918

Cinematograph Act, 1952

Cinematograph Film Rules, 1948

Citizens (Registration At Indian Consulates) Rules, 1956

Citizenship (Amendment) Act, 2003

Citizenship (Amendment) Act, 2005

Citizenship (Amendment) Act, 2015

Citizenship (Pondicherry) Order, 1962

Citizenship (Registration Of Citizens And Issue Of National Identity Cards) Rules, 2003

Citizenship Act, 1955

Citizenship Rules, 1956

Citizenship Rules, 2009

Citrus Fruits (Grading And Marking) Rules, 1949

Civil Aviation Department (Group-A Posts) Recruitment Rules, 1995

Civil Aviation Department Deputy Director (Regulations And Information) Recruitment Rules, 1999

Civil Aviation Department Staff Car Drivers (Grade I, Grade Ii And Ordianry Grade) Recruitment Rules, 1999

Civil Aviation Security (Group C And D Posts) Recruitment Rules, 1995

Civil Construction Unit (Lower Division Clerk, Group C) Recruitment Rules, 1989

Civil Construction Unit (Stenographer Grade C Group C) Recruitment Rules, 1989

Civil Construction Unit (Stenographer Grade D Group C) Recruitment Rules, 1989

Civil Construction Unit (Upper Division Clerk, Group C) Recruitment Rules, 1989

Civil Courts Amins Act, 1856

Civil Defence (Amendment) Act, 2009

Civil Defence Act, 1968

Civil Defence Regulations, 1968

Civil Defence Rules, 1968

Civil Liability For Nuclear Damage Act, 2010

Civil Procedure Mediation Rules, 2006

Class-Iv Posts (In Inferior Service) In The Gujarat Secretariat And Non-Secretariat Offices Recruitment Rules, 2005

Clinical Establishments (Registration And Regulation) Act, 2010

Clinical Thermometers (Quality Control) Order, 2001

Co-Operative Banks (Nomination) Rules, 1985

Co-Operative Banks (Period Of Preservation Of Records) Rules, 1985

Co-Operative Societies Act, 1912

Coal Bearing Areas (Acquisition And Development) Act, 1957

Coal India (Regulation Of Transfers And Validation) Act, 2000

Coal Mines (Conservation And Development) Act, 1974

Coal Mines (Nationalisation) Act, 1973

Coal Mines (Special Provisions) Act, 2015

Coal Mines (Taking Over Of Management) Act, 1973

Coal Mines Labour Welfare Fund (Repeal) Act, 1986

Coal Mines Pension Scheme, 1998

Coal Mines Pithead Bath Rules, 1959

Coal Mines Provident Fund And Miscellaneous Provisions Act, 1948

Coal Mines Regulations, 1957

Coarse Grains (Removal Of Control) Order, 1954

Coast Guard (Amendment) Act, 2002

Coast Guard Act, 1978

Coast Guard Officers (Technical) Recruitment Rules, 1982

Coastal Aquaculture Authority Act, 2005

Coastal Aquaculture Authority Rules, 2005

Cochin Expoer Processing Zone, Cochin Office Superintendent (Group B Post) Recruitment Rules, 1999

Cochin Port Employees (Festival Advance) Regulations, 1997

Cochin Port Trust Employees (House Building Advance) Family Benefit Fund Regulations, 1998

Coconut (Grading And Marking) Rules, 1976

Coconut Development Board (Amendment) Act, 1987

Coconut Development Board (Chief Coconut Devlopment Officer And Secretary) Recruitment Rules, 1981

Coconut Development Board (Forms Of Option) Rules, 1981

Coconut Development Board (Hindi Officer) Recruitment Regulations, 1993

Coconut Development Board Recruitment Regulations, 1984

Coconut Development Board Regulations, 1982

Coconut Husks Control Order, 1973

Cocunut Development Board Act, 1979

Code Of Civil Procedure (Amendment) Act, 1999

Code Of Civil Procedure (Amendment) Act, 2002

Code Of Civil Procedure, 1908

Code Of Criminal Procedure (Amendment) Act, 1955

Code Of Criminal Procedure (Amendment) Act, 2001

Code Of Criminal Procedure (Amendment) Act, 2005

Code Of Criminal Procedure (Amendment) Act, 2008

Code Of Criminal Procedure (Amendment) Act, 2010

Code Of Criminal Procedure (Amendment) Amending Act, 2006

Code Of Criminal Procedure, 1898

Code Of Criminal Procedure, 1973

Coffee Act, 1942

Coffee Rules, 1955

Coinage (Amendment) Act, 1985

Coinage (Standard Weight And Remedy Of The Commemorative Coins) Of One Rupee (Containing Copper 7

Coinage (Standard Weight And Remedy Of The Coins Of Five Rupees Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Rules, 1991

Coinage (Standard Weight And Remedy Of The Commemorative Coins Of One Hundred Rupees Containing Sil

Coinage (Standard Weight And Remedy Of The Five Rupees Coins Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Rules, 1993

Coinage (Standard Weight And Remedy Of The One Rupee Circular Coins Containing Iron 82% And Chromium 18% With The Theme Cellular Jail) Rules, 1997

Coinage (Standard Weight And Remedy Of The Two Rupees Coin Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Coined With Theme Bio Diversity World Food Day Rules, 1993

Coinage (Standard Weight And Remedy Of The Two Rupees, Eleven Sided Coins Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Rules, 1992

Coinage Act, 1906

Coinage Act, 2011

Coinage Rules, 1937

Coinage [Standard Weight And Remedy Of Commemorative Coins Of The One Hundred Rupees (Containing S

Coinage(Standard Weight And Remedy Of Commemorative Coins) Of The Hundred Rupees(Containing Silver

Coir Industry (Registration And Licensing) Rules, 1958

Coir Industry Act, 1953

Coir Industry Rules, 1954

Coir Retting (Licensing) Order, 1968

Coking Coal Mines (Emergency Provisions) Act, 1971

Coking Coal Mines (Nationalisation) Act, 1972

Cold Storage Order, 1964

Cold Storage Order, 1980

Collection Of Statistics (Application To The State Of Pondicherry) Order, 1962

Collection Of Statistics (Central) Rules, 1959

Collection Of Statistics Act, 2008

Collection Of Statistics Act,1953

Colliery Control Order, 2000

Colliery Control Rules, 2004

Colliery Control, 1945

Colonial Courts Of Admiralty (India) Act. 1891

Colonial Courts Of Admiralty Act, 1890

Colonial Prisoners Removal (Repeal) Act, 2001

Colonial Prisoners Removal Act, 1884

Colonial Probates Act, 1892

Commanders In Chief (Change In Designation) Act, 1955

Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015

Commercial Documents Evidence Act, 1939

Commercial Vehicles (Restriction On Re-Sale) Order, 1979

Commission Of Sati (Prevention) Act, 1987

Commission Of Sati (Prevention) Rules, 1988

Commissions For Protection Of Child Rights (Amendment) Act, 2006

Commissions For Protection Of Child Rights Act, 2005

Commissions Of Inquiry (Assessors) Rules, 1954

Commissions Of Inquiry (Central) Rules, 1972

Commissions Of Inquiry Act, 1952

Companies (Acceptance Of Deposits)Rules, 1975

Companies (Accounting Standards) Rules, 2006

Companies (Amendment) Act, 1988

Companies (Amendment) Act, 2001

Companies (Amendment) Act, 2002

Companies (Amendment) Act, 2006

Companies (Amendment) Act, 2015

Companies (Appeals To The Central Government) Rules, 1957

Companies (Application For Extension Of Time Or Exemption Under Sub-Section (8) Of Section 58A) Rules, 1979

Companies (Appointment And Qualification Of Directors) Rules, 2014

Companies (Appointment And Qualifications Of Secretary) Rules, 1988

Companies (Appointment Of Sole Agents) Rules, 1975

Companies (Appointment Of The Small Shareholders Director) Rules, 2001

Companies (Auditors Report) Order, 2003

Companies (Branch Audit Exemption)Rules, 1961

Companies (Central Government) General Rules And Forms, 1956

Companies (Compliance Certificate) Rules, 2001

Companies (Court) Rules, 1959

Companies (Declaration Of Beneficial Interest In Shares) Rules, 1975

Companies (Declaration Of Dividend Out Of Reserves) Rules, 1975

Companies (Director Identification Number) Rules, 2006

Companies (Disclosure Of Particulars In The Report Of Board Of Directors) Rules, 1988

Companies (Disqualification Of Directors Under Section 274(1)(G) Of The Companies Act, 1956) Rules, 2003

Companies (Donations To National Funds) Act, 1951

Companies (Electronic Filing And Authentication Of Documents) Rules, 2006

Companies (Fees On Applications) Rules, 1968

Companies (Fees On Applications) Rules, 1999

Companies (Foreign Interests) Act, 1918

Companies (Foreign Interests) And The Companies (Temporary Restrictions On Dividends) Repeal Act, 2000

Companies (Incorporation) Rules, 2014

Companies (Issue Of Indian Depository Receipts) Rules, 2004

Companies (Issue Of Share Capital With Differential Voting Rights) Rules, 2001

Companies (Issue Of Share Certificates) Rules, 1960

Companies (Management And Administration) Rules, 2014

Companies (Meetings Of Board And Its Powers) Second Amendment Rules, 2015

Companies (Official Liquidators Accounts) Rules, 1965

Companies (Particulars Of Employees) Rules, 1975

Companies (Passing Of Resolution By Postal Ballot) Rules, 2001

Companies (Passing Of The Resolution By Postal Ballot) Rules, 2001

Companies (Preservation And Disposal Of Records) Rules, 1966

Companies (Profits) Surtax Act, 1964

Companies (Public Trustee) Rules, 1973

Companies (Second Amendment) Act, 2002

Companies (Share Capital And Debentures) Rules, 2014

Companies (Surcharge On Income-Tax) Act, 1971

Companies (Transfer Of Profits To Reserves) Rules, 1975

Companies Act, 1913

Companies Act, 1956

Companies Act, 2013

Companies Deposits ((Surcharge On Income Tax) Scheme, 1983

Companies Issue Of Share Capital With Differential Voting Rights) Rules, 2000

Companies Regulations, 1956

Companies Tribunal Regulations, 1964

Companies Unpaid Dividend (Transfer To General Revenue Account Of The Central Government) Rules, 1978

Company Law Board (Bench) Rules, 1975

Company Law Board (Fees On Applications And Petitions) Rules, 1991

Company Law Board (Group B Posts) Recruitment Rules, 1999

Company Law Board (Procedure) Rules, 1964

Company Law Board (Qualifications, Experience And Other Conditions Of Service Of Members)Rules, 1993

Company Law Board Regulations, 1991

Company Law Board Service Rules, 1965

Company Law Service Rules, 1999

Company Law Settlement Scheme, 2000

Company Secretaries (Amendment) Act, 2006

Company Secretaries (Amendment) Act, 2011

Company Secretaries (Election To The Council) Rules, 2006

Company Secretaries (Election Tribunal) Rules, 2006

Company Secretaries (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007

Company Secretaries (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007

Company Secretaries Act, 1980

Company Secretaries Procedures Of Meetings Of Quality Review Board, And Terms And Conditions Of Service And Allowances Of The Chairperson And Members Of The Board Rules, 2006

Company Secretaries Regulations, 1982

Companys Liquidation Accounts Rules, 1965

Competition (Amendment) Act, 2007

Competition (Amendment) Act, 2009

Competition Act, 2002

Competition Commission Of India (Selection Of Chairperson And Other Members Of The Commission) Rules, 2003

Compounded Asafoetida (Grading And Marking) Rules, 1984

Comptroller And Auditor Generals (Duties, Powers And Conditions Of Service) Act, 1971

Compulsory Deposit Scheme (Income Tax Payers)Act, 1974

Compulsory Deposit Scheme (Income-Tax Payers) Amendment Act, 1981

Compulsory Deposit Scheme (Income-Tax Payers) Amendment Act, 1985

Compulsory Deposit Scheme Act, 1963

Computers (Additional Duty) Rules, 2004

Conduct Of Elections Rules, 1961

Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974

Constitution (Andaman And Nicobar Islands) Scheduled Tribes Order, 1959

Constitution (Dadra And Nagar Haueli) Scheduled Tribes Order, 1962

Constitution (Dadra And Nagar Haveli) Scheduled Castes Order, 1962

Constitution (Eighty-Eighth Amendment) Act, 2003

Constitution (Eighty-Fifth Amendment) Act, 2001

Constitution (Eighty-Ninth Amendment) Act, 2003

Constitution (Eighty-Seventh Amendment) Act, 2003

Constitution (Eighty-Sixth Amendment) Act, 2002

Constitution (Jammu And Kashmir) Scheduled Castes Order, 1956

Constitution (Jammu And Kashmir) Scheduled Tribes Order, 1989

Constitution (Nagaland) Scheduled Tribes Order, 1970

Constitution (Ninetieth Amendment) Act, 2003

Constitution (Ninety Seventh Amendment) Act, 2011

Constitution (Ninety-Eighth Amendment) Act, 2012

Constitution (Ninety-Fifth Amendment) Act, 2009

Constitution (Ninety-First Amendment) Act, 2003

Constitution (Ninety-Fourth Amendment) Act, 2006

Constitution (Ninety-Second Amendment) Act, 2003

Constitution (Ninety-Sixth Amendment) Act, 2011

Constitution (Ninety-Third Amendment) Act, 2005

Constitution (One Hundredth Amendment) Act, 2015

Constitution (Pondicherry) Scheduled Castes Order, 1964

Constitution (Scheduled Castes And Scheduled Tribes) Orders (Amendment) Act, 2002

Constitution (Scheduled Castes) Order (Amendment) Act, 2002

Constitution (Scheduled Castes) Order (Amendment) Act, 2007

Constitution (Scheduled Castes) Orders (Amendment) Act, 2014

Constitution (Scheduled Castes) Orders (Amendment) Act, 2015

Constitution (Scheduled Castes) Orders (Second Amendment) Act, 2002

Constitution (Scheduled Castes) [(Union Territories)] Order, 1951

Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Act, 2008

Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967

Constitution (Scheduled Tribes) Order (Amendment) Act, 2003

Constitution (Scheduled Tribes) Order (Amendment) Act, 2008

Constitution (Scheduled Tribes) Order (Amendment) Act, 2011

Constitution (Scheduled Tribes) Order (Amendment) Act, 2012

Constitution (Scheduled Tribes) Order (Amendment) Act, 2013

Constitution (Scheduled Tribes) Order Amendment Act, 2006

Constitution (Scheduled Tribes) [(Union Territories)] Order, 1951

Constitution (Seventy-Fourth Amendment) Act, 1992

Constitution (Sikkim) Scheduled Castes Order, 1978

Constitution (Sikkim) Scheduled Tribes Order, 1978

Constitution Of India

Consumer Protection (Amendment) Act, 2002

Consumer Protection (Punjab) Rules, 1987

Consumer Protection Act, 1986

Consumer Protection Regulations, 2005

Consumer Protection Rules, 1987

Consumer Welfare Fund Rules, 1992

Contempt Of Courts (Amendment) Act, 2006

Contempt Of Courts (Cat) Rules, 1992

Contempt Of Courts Act, 1926

Contempt Of Courts Act, 1971

Contingency Fund Of India Act, 1950

Continuance Of Legal Proceedings Act, 1948

Contract Act, 1872

Contract Labour (Regulation And Abolition) Act, 1970

Contract Labour (Regulation And Abolition) Central Rules, 1971

Contributory Provident Fund Rules, 1962

Control Of National Highway (Land And Traffic) Act, 2002

Control Of Shipping (Continuance) Act, 1958

Converts Marriage Dissolution Act, 1866

Cooch Behar (Assimilation Of Laws) Act, 1950

Copper (Prohibition Of Use In The Manufacture Of Electrical Cables And Wires) Order, 1970

Copper (Prohibition Of Use In The Manufacture Of Pvc And Vir Wires Of Domestic Type) Order, 1978

Copra Cess Act, 1979

Copyright (Amendment) Act, 2012

Copyright Act, 1911

Copyright Act, 1957

Copyright Rules, 1958

Coriander (Grading And Marking) Rules, 1964

Coroners Act, 1871

Cost Accounting Record (Cement) Rules, 1997

Cost Accounting Records (Automobile Batteries) Rules, 1967

Cost Accounting Records (Bearings)Rules, 1985

Cost Accounting Records (Bulk Drugs)Rules, 1974

Cost Accounting Records (Caustic Soda) Rules, 1967

Cost Accounting Records (Cement) Rules, 1966

Cost Accounting Records (Chemical Industries) Rules, 1987

Cost Accounting Records (Cotton Textiles) Rules, 1977

Cost Accounting Records (Cycles) Rules, 1967

Cost Accounting Records (Dry Cell Batteries)Rules, 1978

Cost Accounting Records (Dyes) Rules, 1976

Cost Accounting Records (Electric Fans) Rules, 1969

Cost Accounting Records (Electric Motors) Rules, 1969

Cost Accounting Records (Electrical Cables And Conductors) Rules, 1984

Cost Accounting Records (Electrical Lamps) Rules, 1967

Cost Accounting Records (Electricity Industry) Rules, 2001

Cost Accounting Records (Engineering Industries) Rules, 1984

Cost Accounting Records (Footwear) Rules, 1996

Cost Accounting Records (Formulations) Rules, 1988

Cost Accounting Records (Industrial Alcohol) Rules, 1975

Cost Accounting Records (Industrial Alcohol) Rules, 1997

Cost Accounting Records (Industrial Gases) Rules, 1996

Cost Accounting Records (Infant Milk Foods) Rules, 1974

Cost Accounting Records (Jute Goods) Rules, 1975

Cost Accounting Records (Motor Vehicles) Rules, 1997

Cost Accounting Records (Shaving Systems) Rules, 1996

Cost Accounting Records (Sugar) Rules, 1997

Cost Accounts Service Rules, 1982

Cost And Work Accountants (Election Tribunal) Rules, 2006

Cost And Works Accountants (Amendment) Act, 2006

Cost And Works Accountants (Amendment) Act, 2011

Cost And Works Accountants (Election To The Council) Rules, 2006

Cost And Works Accountants (First Election) Regulations, 1959

Cost And Works Accountants Act, 1959

Cost And Works Accountants Regulations, 1959

Cost Audit (Report) Rules, 1996

Cotton (Control) Order, 1955

Cotton (Grading And Marking) Rules, 1971

Cotton Cloth (Repeal) Act, 2000

Cotton Cloth Act, 1918

Cotton Control Order, 1986

Cotton Ginning And Pressing Factories (Repeal) Act, 1998

Cotton Ginning And Pressing Factories Act, 1925

Cotton Seeds (Grading And Marking) Rules, 1982

Cotton Textile (Export Control) Order, 1949

Cotton Textiles (Control Of Movement) Order, 1948

Cotton Textiles (Control) Order, 1948

Cotton Textiles Cess (Repeal) Act, 2000

Cotton Textiles Cess Act, 1948

Cotton Transport (Amendment) Act, 1960

Cotton Transport Act, 1923

Cotton Transport Repeal Act, 1995

Cotton, Copra And Vegetable Oils Cess (Abolition) Act, 1987

Council Of Architecture (Minimum Standards Of Architecture Education) Regulation, 1983

Council Of Architecture Regulation, 1982

Council Of Architecture Rules, 1973

Council Of India Act, 1907

Councils Act, 1892

Councils Act, 1904

Countess Of Dufferins Fund (Repeal) Act, 2002

Countess Of Dufferins Fund Act, 1957

Courier Imports (Clearance) Regulations, 1995

Courier Imports And Exports (Clearance) Regulations, 1998

Court Fees Act, 1870

Creamery Butter (Grading And Marking) Rules, 1941

Credit Information Companies (Regulation) Act, 2005

Credit Information Companies Regulations, 2006

Credit Information Companies Rules, 2006

Criminal Courts And Border Security Force Courts (Adjustment Of Jurisdiction) Rules, 1969

Criminal Courts And Court Martial Adjustment Of Jurisdiction Rules, 1978

Criminal Courts And Security Guard Courts (Adjustment Of Jurisdiction) Rules 1987

Criminal Law (Amendment) Act, 2005

Criminal Law (Amendment) Act, 2013

Criminal Law Amendment Act, 1932

Criminal Law Amendment Act, 1938

Criminal Law Amendment Act, 1961

Criminal Law Amendment Act, 2006

Criminal Law Amendment Act,1932

Criminal Rules Of Practice And Circular Orders, 1990

Cumin Seeds (Grading And Marking) Rules, 1969

Currency Note Press, Chief Time Keeper, Recruitment Rules, 1996

Curry Powder (Grading And Marking) Rules, 1956

Customs (Advance Rulings) Rules, 2002

Customs (Amendment And Validation) Act, 2011

Customs (Amendment) Act, 1985

Customs (Appeals) Rules, 1982

Customs (Attachment Of Property Of Defaulters For Recovery Of Government Dues) Rules, 1995

Customs (Compounding Of Offences) Rules, 2005

Customs (Export Of Tea To United Kingdom On Consignment Account) Valuation Rules, 1968

Customs (Fees For Rendering Services By Customs Officers) Regulations, 1968

Customs (Fees For Rendering Services By Customs Officers) Regulations, 1998

Customs (Import Of Goods At Concessional Rate Of Duty For Manufacture Of Excisable Goods) Rules, 1996

Customs (Provisional Duty Assessment) Regulations, 1963

Customs (Publication Of Names) Rules, 1975

Customs (Settlement Of Cases) Rules, 1999

Customs (Settlement Of Cases) Rules, 2007

Customs Act, 1962

Customs And Central Excise Duties Drawback Rules, 1995

Customs And Central Excise Laws (Repeal) Act, 2004

Customs And Central Excise Settlement Commission Procedure, 1999

Customs And Excise Revenues Appellate Tribunal Act, 1986

Customs Application (Form) Regulations, 1991

Customs Brokers Licensing Regulations, 2013

Customs Excise And Service Tax Appellate Tribunal (Procedure) Rules, 1982

Customs House Agents Licensing Regulations, 1984

Customs House Agents Licensing Regulations, 2004