B.C.G. Vaccine Laboratory, Guindy, Madras (Statistician) Recruitment Rules, 1990

Babasaheb Bhimrao Ambedkar University Act, 1994

Baggage (Transit To Customs Stations) Regulations, 1967

Baggage Rules, 1994

Baggage Rules, 1998

Banana (Grading And Marking) Rules, 1980

Banaras Hindu University Act, 1915

Bank Of Baroda (Employees) Pension Regulation, 1995

Bank Of Baroda Officer Employees (Conduct) Regulations, 1976

Bankers Books Evidence Act, 1891

Banking Cash Transaction Tax Rules, 2005

Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1980

Banking Companies (Acquisition And Transfer Of Undertakings) And Financial Institutions Laws (Amendment) Act, 2006

Banking Companies (Legal Practitioners Clients Accounts) Act, 1949

Banking Companies (Legal Practitioners Clients Accounts) Repeal Act, 2001

Banking Companies (Nomination) Rules, 1985

Banking Companies (Period Of Preservation Of Records) Rules, 1985

Banking Laws (Amendment) Act, 2012

Banking Laws (Miscellaneous Provisions) Act, 1963

Banking Ombudsman Scheme, 1995

Banking Ombudsman Scheme, 2002

Banking Regulation (Amendment) Act, 2007

Banking Regulation (Co-Operative Societies) Rules, 1966

Banking Regulation (Companies) Rules, 1949

Banking Regulation Act, 1949

Banking Service Commission (Repeal) Act, 1978

Banking Service Commission (Repeal) Act, 2003

Banking Service Commission Act, 1984

Bar Council Of India Legal Aid Rules

Bar Council Of India Rules

Bar Councils Act, 1926

Basmati Rice (Export) (Grading And Marking) Rules, 1979

Battalion-Second-In-Command, Class-I(Border-Wing-Home-Guards) Gujarat State Recruitment Rules, 2007

Batteries (Management And Handling) Rules, 2001

Beedi Workers Welfare Cess Act, 1976

Beedi Workers Welfare Cess Rules, 1970

Beedi Workers Welfare Cess Rules, 1977

Beedi Workers Welfare Fund Act, 1976

Beedi Workers Welfare Fund Rules, 1978

Bengal Public Demands Recovery Act, 1913

Berar Laws Act, 1941

Besan (Gram Flour) (Grading And Marking) Rules, 1975

Betwa River Board Act, 1976

Betwa River Board Regulations, 1978

Betwa River Board Rules, 1977

Bharat Petroleum Corporation Limited (Determination Of Conditions Of Service Of Employees) Act, 1988

Bharat Petroleum Corporation Limited (Determination Of Conditions Of Service Of Post-Nationalisation Refinery Employees) Scheme, 1989

BHEL Conduct, Discipline And Appeal Rules, 1975

Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985

Bhopal Gas Leak Disaster (Registration And Processing Of Claims) Scheme, 1985

Bihar And Uttar Pradesh (Inspection Of Boundary Pillars) Rules, 1970

Bihar Reorganisation Act, 2000

Bilaspur (Repealing) Order, 1949

Bilaspur Commercial Corporation (Repeal) Act, 1960

Bill Of Coastal Goods (Form) Regulations, 1976

Bill Of Entry (Electronic Declaration) Regulations, 1995

Bill Of Entry (Forms) Regulations, 1976

Bills Of Exchange Act, 1882

Bills Of Lading Act, 1856

Biological Diversity Act, 2002

Biological Diversity Rules, 2004

Bird And Company Limited (Acquisition And Transfer Of Undertakings And Other Properties) Act, 1980

Bird And Company Limited (Acquisition And Transfer Of Undertakings And Other Properties) Rules, 1981

Births, Deaths And Marriages Registration Act, 1886

Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

Board For Industrial And Financial Reconstruction (Financial And Administrative Powers) Rules, 1987

Board For Industrial And Financial Reconstruction (Salaries And Allowances And Conditions Of Service Of Chairman And Other Members) Rules, 1987

Board For Industrial And Financial Reconstruction (Secretarys Powers And Duties) Rules, 1987

Board For Industrial And Financial Reconstruction Regulations, 1987

Board Of The Trust Regulations, 2001

Board Of Trustees Of The Port Of Bombay (Payment Of Fees And Allowances To Trustees) Rules, 1975

Board Of Trustees Of The Port Of Bombay (Procedure At Board Meeting) Rules, 1975

Board Of Trustees Of The Port Of Calcutta (Payment Of Fees And Allowances To Trustees) Rules, 1975

Board Of Trustees Of The Port Of Calcutta (Procedure At Board Meetings) Rules, 1975

Board Of Trustees Of The Port Of Madras (Payment Of Fees And Allowance To Trustees) Rules, 1975

Board Of Trustees Of The Port Of Madras (Procedure At Board Meetings) Rules, 1975

Boat Notes Regulations, 1976

Boilers Act, 1923

Bolani Ores Limited (Acquisition Of Shares) And Miscellaneous Provisions Act, 1978

Bombay High Court, Right To Information Rules, 2006

Bombay Stamps Supply And Sale Rules, 1934

Bonded Aircraft Stores (Procedure) Regulations, 1965

Bonded Labour System (Abolition) Act, 1976

Bonded Labour System (Abolition) Rules, 1976

Border Areas Non-Ministerial Service (Recruitment And Condition Of Service) Orders, 2003

Border Secruity Force (Group B Non-Gazetted, Combatised Para-Medical Staff) Recruitment Rules, 1999

Border Security Force (Air Wing Non-Gazetted (Combatised) Group C Posts) Recruitment Rules, 1997

Border Security Force (Assistant Commandants) Recruitment Rules, 1985

Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

Border Security Force (Draftsman And Architectural Assistant) Recruitment Rules, 1996

Border Security Force (EngineeringElectrical) Group B And C Posts Recruitment Rules, 1999

Border Security Force Act, 1968

Border Security Force Engineering Set-Up (Group C Combatised, Technical Staff) Recruitment Rules 1996

Border Security Force Head Constable (Veterinary Stockman) Recruitment Rules, 1993

Border Security Force Rules, 1969

Border Security Force Sub-Inspector (Proof Reader Combatised Posts) Recruitment Rules, 1999

Border Security Force, Chief Law Officers And Law Officers Recruitment And Conditions Of Server Rules, 1999

Brahmaputra Board (Association Of Any Person Or Organisation Or Its Representative To Assist Or Advise The Board) Regulations, 1986

Brahmaputra Board (Resolving Of Disputes With The States) Rules, 1988

Brahmaputra Board Act, 1980

Brahmaputra Board Rules, 1981

Braithwaite And Company (India) Limited 744 (Acquisition And Transfer Of Undertakings) Rules, 1977

Braithwaite And Company (India) Limited (Acquisition And Transfer Of Underta.Kings) Act, 1976

Bread Wheat Flour (Grading And Marking) Rules, 1981

Breeding Of And Experiments On Animals (Control And Supervision) Rules, 1998

Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakincs) Act 1987

Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1989

Bristles (Grading And Marking) Rules, 1969

Britannia Engineering Company Limited (Mokameh Unit) And The Arthur Butler And Company (Muzaffarpore) Limited (Acquisition And Transfer Of Undertakings Act, 1978

British India Corporation Ltd. (Acqn. Of Shares)Act,1981

British Law Ascertainment Act, 1859

British Nationality (No.2) Act, 1964

British Nationality Act, 1965

British Statutes (Application To India) Repeal Act, 1960

British Statutes (Repeal) Act, 2004

Bronze Coin (Legal Tender) Act, 1918

Building And Other Constrauction Workers Welfare Cess Rules, 1998

Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Central Rules, 1998

Building And Other Construction Workers Welfare Cess Rules, 1998

Building And Other Construction Workers(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

Building And Other Construction Workerswelfare Cess Act, 19961

Bulk Filing Of Returns By Salaried Employees, 2002

Bura (Grading And Marking) Rules, 1943

Bureau For Promotion Of Urdu (Principal Publication Officer) (Urdu) Recruitment Rules, 1990

Bureau For Promotion Of Urdu Research Officer (Production) Recruitment Rules, 1990

Bureau Of Police Research And Development Documentation Assistant (Group C Post) Recruitment Rules, 1999

Bureau Of Energy Efficiency (From Of Annual Statement Of Account And Records) Rules, 2007

Bureau Of Energy Efficiency (Procedure For Conduct Of Business Of The Governing Council) Regulations, 2005

Bureau Of Indian Standards (Advisory Committee) Regulations, 1987

Bureau Of Indian Standards (Appointment Terms And Conditions Of Service Of Director-General) Rules, 1987

Bureau Of Indian Standards (Certification) Regulations, 1988

Bureau Of Indian Standards (Power And Duties Of Director-General) Regulations, 1987

Bureau Of Indian Standards (Recruitment Of Administration, Finance And Other Posts) Regulations, 1988

Bureau Of Indian Standards (Recruitment To Laboratory Technical Posts) Regulations, 1988

Bureau Of Indian Standards (Recruitment To Scientific Cadre) Regulation, 1988

Bureau Of Indian Standards (Removal Of Difficulties) Order, 1987

Bureau Of Indian Standards (Terms And Conditions Of Service Of Employees) Regulations, 1988

Bureau Of Indian Standards Rules, 1987

Burmah Shell (Acquisition Of Undertakings In India) (Administration Of Fund) Rules, 1976

Burmah Shell (Acquisition Of Undertakings In India) Act, 1976

Burn Company And Indian Standard Wagon Company (Nationalisation) Act,1976

Business Profits Tax Act, 1947

Burmah Oil Company (Acquisition Of Shares Of Oil India Limited And Of The Undertakings In India Of Assam Oil Company Limited And Burmah Oil Company (India Trading) Limited (Administration Of Funds) Rules, 1982

Burmah Oil Company (Acquisition Of Shares Of Oil India Limited And Of The Understakings In India Or Assam Oil Company Limited And The Burmah Oil Company (India Trading) Limited) Act, 1981

Banning Of Unregulated Deposit Schemes Act, 2019

Banking Regulation (Amendment) Act, 2020

Benami Transactions (Prohibition) Amendment Act, 2016

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