Border Security Force, Chief Law Officers And Law Officers Recruitment And Conditions Of Server Rules, 1999
Brahmaputra Board (Association Of Any Person Or Organisation Or Its Representative To Assist Or Advise The Board) Regulations, 1986
Brahmaputra Board (Resolving Of Disputes With The States) Rules, 1988
Brahmaputra Board Act, 1980
Brahmaputra Board Rules, 1981
Braithwaite And Company (India) Limited 744 (Acquisition And Transfer Of Undertakings) Rules, 1977
Braithwaite And Company (India) Limited (Acquisition And Transfer Of Underta.Kings) Act, 1976
Bread Wheat Flour (Grading And Marking) Rules, 1981
Breeding Of And Experiments On Animals (Control And Supervision) Rules, 1998
Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakincs) Act 1987
Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1989
Bristles (Grading And Marking) Rules, 1969
Britannia Engineering Company Limited (Mokameh Unit) And The Arthur Butler And Company (Muzaffarpore) Limited (Acquisition And Transfer Of Undertakings Act, 1978
British India Corporation Ltd. (Acqn. Of Shares)Act,1981
British Law Ascertainment Act, 1859
British Nationality (No.2) Act, 1964
British Nationality Act, 1965
British Statutes (Application To India) Repeal Act, 1960
British Statutes (Repeal) Act, 2004
Bronze Coin (Legal Tender) Act, 1918
Building And Other Constrauction Workers Welfare Cess Rules, 1998
Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996
Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Central Rules, 1998
Building And Other Construction Workers Welfare Cess Rules, 1998
Building And Other Construction Workers(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
Building And Other Construction Workerswelfare Cess Act, 19961
Bulk Filing Of Returns By Salaried Employees, 2002
Bura (Grading And Marking) Rules, 1943
Bureau For Promotion Of Urdu (Principal Publication Officer) (Urdu) Recruitment Rules, 1990
Bureau For Promotion Of Urdu Research Officer (Production) Recruitment Rules, 1990
Bureau Of Police Research And Development Documentation Assistant (Group C Post) Recruitment Rules, 1999
Bureau Of Energy Efficiency (From Of Annual Statement Of Account And Records) Rules, 2007
Bureau Of Energy Efficiency (Procedure For Conduct Of Business Of The Governing Council) Regulations, 2005
Bureau Of Indian Standards (Advisory Committee) Regulations, 1987
Bureau Of Indian Standards (Appointment Terms And Conditions Of Service Of Director-General) Rules, 1987
Bureau Of Indian Standards (Certification) Regulations, 1988
Bureau Of Indian Standards (Power And Duties Of Director-General) Regulations, 1987
Bureau Of Indian Standards (Recruitment Of Administration, Finance And Other Posts) Regulations, 1988
Bureau Of Indian Standards (Recruitment To Laboratory Technical Posts) Regulations, 1988
Bureau Of Indian Standards (Recruitment To Scientific Cadre) Regulation, 1988
Bureau Of Indian Standards (Removal Of Difficulties) Order, 1987
Bureau Of Indian Standards (Terms And Conditions Of Service Of Employees) Regulations, 1988
Bureau Of Indian Standards Rules, 1987
Burmah Shell (Acquisition Of Undertakings In India) (Administration Of Fund) Rules, 1976
Burmah Shell (Acquisition Of Undertakings In India) Act, 1976
Burn Company And Indian Standard Wagon Company (Nationalisation) Act,1976
Business Profits Tax Act, 1947
Cabinet Secretariat Data Processing Assistant Recruitment Rules, 1990
Cabinet Secretariat Photostat-Cum-Equipment Operator Group C Post Recruitment Rules, 1999
Cabinet Secretariat Senior Data Processing Assistant Recruitment Rules, 1990
Cable Television Networks (Regulation) Act, 1995
Cable Television Networks (Regulation) Amendment Act, 2002
Cable Television Networks (Regulation) Amendment Act, 2007
Cable Television Networks (Regulation) Amendment Act, 2011
Cable Television Networks Rules, 1994
Calcium Carbide Rules, 1987
Calcutta Metro Railway (Operation And Maintenance) Temporary Provisions Act, 1985
Calcutta Metro Railway (Temporary Provisions) General Rules, 1984
Calcutta Pilots Act, 1859
Calcutta Port (Pilotage) Act, 1941
Caltex (Acquisition Of Shares Of Caltex Oil Refining (India) Ltd. And The Undertakings In India Of Caltex (India) Ltd.) Act, 1977
Cancellation Of General Elections In Punjab Act, 1991
Canned And Bottled Fruits And Fruit Products (Grading And Marking) Rules, 1942
Cantonment Account Code, 1924
Cantonment Electoral Rules, 1945
Cantonment Fund Servants Rules, 1937
Cantonment Land Administration Rules, 1937
Cantonment Laws (Extension And Amendment) Act, 1950
Cantonment Property Rules, 1925
Cantonments (Extension Of Rent Control Laws) Act, 1957
Cantonments (Extension Of Rent Control Laws) Amendment Act, 1972
Cantonments (Form Of Annual Report On Cantonment Administration) Rules, 1986
Cantonments (Forms And Manner Of Service Of Notices) Rules, 1986
Cantonments (Regulation Of Procedure Of Committees Of Arbitration) Rules, 1985
Cantonments Act, 2006
Cantonments(House-Accommodation) Act,1923
Capital Gains Accounts Scheme, 1988
Capital Issues (Application For Consent) Rules, 1966
Capital Issues (Control) Act, 1947
Capital Issues (Control) Repeal Act, 1992
Capital Issues (Exemption Of Capitalisation) Order, 1991
Capital Issues (Exemption) Order, 1969
Cardamom (Amendment) Act, 1977
Cardamom (Grading And Marking) Rules, 1962
Cardamom (Licensing And Marketing) Rules, 1987
Cardamom Act, 1965
Cardamom Rules, 1966
Carriage By Air (Amendment) Act, 2009
Carriage By Air Act, 1972
Carriage By Road Act, 2007
Carriage Of Goods By Sea Act, 1925
Cashew Kernels (Grading And Marking) Rules, 1960
Caste Disabilities Removal Act, 1850
Castor Seeds (Grading And Marking) Rules, 1982
Catechu (Grading And Marking) Rules, 1982
Cattle Trespass Act, 1871
Cattle-Trespass (Amendment) Act, 1921
Cegat (Countervailing Duty And Anti-Dumping Duty) Procedure Rules, 1996
Cegat Members (Recruitment And Conditions Of Service) Rules, 1987
Cement (Quality Control) Order 1995
Cement (Quality Control) Order, 1962
Cement (Quality Control) Order, 2003
Cement Cess Rules, 1993
Cement Control (Regulation Of Production) Order, 1981
Cement Control Order, 1967
Census Act, 1948
Census Rules, 1990
Central Administrative Tribunal (Contempt Of Courts) Rules, 1992
Central Administrative Tribunal (Financial And Administrative -Powers) Rules, 1985
Central Administrative Tribunal (Grant Of Certified Copies) Regulations, 1988
Central Administrative Tribunal (Group A Posts) Recruitment Rules, 1988
Central Administrative Tribunal (Group B And C Miscellaneous Posts) Recruitment Rules, 1989
Central Administrative Tribunal (Group C And Group D Posts) Recruitment Rules, 1987
Central Administrative Tribunal (Procedure) Rules, 1985
Central Administrative Tribunal (Procedure) Rules, 1987
Central Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Rules, 1985
Central Administrative Tribunal (Staff) (Conditions Of Service) Rules, 1985
Central Administrative Tribunal Act, 1985
Central Administrative Tribunal Rules Of Practice, 1993
Central Advisory Committee For Lighthouses (Procedural) Rules, 1976
Central Advisory Committee On Equal Remuneration Rules, 1991
Central Agricultural University Act, 1992
Central Apprenticeship Council Rules, 1962
Central Board Of Direct Taxes (Validation Of Proceedings) Act, 1971
Central Board Of Excise And Customs (Attached And Subordinate Offices) Assistant Director (Official Language) Recruitment Rules, 1993
Central Board Of Excise And Customs (Attached And Subordinate Offices) Assistant Director (Official Language) Recruitment Rules, 1996
Central Board Of Excise And Customs (Regulation Of Transaction Of Business) Rules, 1964
Central Board Of Revenue Rules, 1940
Central Boards Of Revenue Act, 1963
Central Boil And Materials Research Station (Staff Car Drivers) Group C Posts Recruitment Rules, 1999
Central Boilers Board (Nomination Of Members) Rules, 1961
Central Boilers Board (Nomination Of Members) Rules, 2003
Central Civil Accounts Service (Assistant Accounts Officer) Recruitment Rules, 1990
Central Civil Service (Leave Travel Concession) Rules, 1988
Central Civil Services (Classification, Control And Appeal) Rules, 1965
Central Civil Services (Classification,Control And Appeal) Rules, 1965
Central Civil Services (Commutation Of Pension) Rules, 1981
Central Civil Services (Conduct) Rules, 1964
Central Civil Services (Extraordinary Pension) Rules
Central Civil Services (Leave Travel Concession) Rules, 1988
Central Civil Services (Leave) Rules, 1972
Central Civil Services (Pension) Rules, 1972
Central Civil Services (Redeployment Of Surplus Staff) Rules, 1990
Central Civil Services (Regulation Of Service Associations) Rules, 1993
Central Civil Services (Temporary Service) Rules, 1965
Central Civil Services And Civil Posts (Upper Age-Limit For Direct Recruitment) Rules, 1998
Central Commissions Of Inquiry (Local Investigations) Rules, 1970
Central Commissions Of Inquiry (Procedure) Rules, 1960
Central Drugs Laboratory, Calcutta, Junior Scientific Officer, Recruitment Rules, 1995
Central Duties Of Excise (Retrospective Exemption) Act, 1986
Central Educational Institutions (Reservation In Admission) Act, 2006
Central Educational Institutions (Reservation In Admission) Amendment Act, 2012
Central Electricity Authority (Furnishing Of Statistics, Returns And Information) Regulations, 2007
Central Electricity Authority (Installation And Operation Of Meters) Regulations, 2006
Central Electricity Authority (Procedure For Transaction Of Business) Regulations, 2006
Central Electricity Authority (Technical Standards For Connectivity To The Grid) Regulations, 2007
Central Electricity Authority (Terms And Conditions Of Service Of Chairperson And Other Members) Rules, 2005
Central Electricity Authority Regulations, 1979
Central Electricity Authority Rules, 1977
Central Electricity Regulatory Commission (Appointment Of Consultants) Regulations, 1999
Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999
Central Electricity Regulatory Commission (Leased Accommodation) Regulations, 2007
Central Electricity Regulatory Commission (Miscellaneous Provision) Order, 1999
Central Electricity Regulatory Commission (Open Access In Inter-State Transmission) Regulations, 2004
Central Electricity Regulatory Commission (Payment Of Fee) Regulations, 2004
Central Electricity Regulatory Commission (Preparation Of Annual Reports) Rules, 2004
Central Electricity Regulatory Commission (Preparation, Submission Of Budget, Maintenance Of Accounts) Rules, 2000
Central Electricity Regulatory Commission (Procedure, Terms And Conditions For Grant Of Transmission License And Other Related Matters) Regulations, 2001
Central Electricity Regulatory Commission (Recruitment, Control And Service Conditions Of Staff) Regulations, 2007
Central Electricity Regulatory Commission (Service Of Notices, Process And Other Documents) Order, 2000
Central Electricity Regulatory Commission (Terms And Conditions Of Tariff) Regulations, 2004
Central Electricity Regulatory Commission General Rules, 1999
Central Excise (Advance Rulings) Rules, 2002
Central Excise (Appeals) Rules, 2001
Central Excise (Compounding Of Offences) Rules, 2005
Central Excise (Removal Of Goods At Concessional Rate Of Duty For Manufacture Of Excisable Goods) Rules, 2001
Central Excise (Settlement Of Cases) Rules, 2001
Central Excise (Valuation) Rules, 1975
Central Excise Act, 1944
Central Excise And Salt Act, 1944
Central Excise Laws (Amendment And Validation) Act, 1982
Central Excise Rules, 1944
Central Excise Rules, 2001
Central Excise Rules, 2002
Central Excise Tariff Act, 1985
Central Excise Valuation (Determination Of Price Of Excisable Goods) Rules, 2000
Central Excise(No.2)Rules, 2001
Central Excises And Salt (Amendment) Act, 1985
Central Fodder Seed Production Farm, Hessarghatta Jeep Driver And Peon Recruitment Rules, 1989
Central Government Health Scheme (Accountant) Recruitment Rules, 1990
Central Government Health Scheme (Luchnow) Rules, 1979
Central Government Health Scheme, Delhi (Dresser) Recruitment Rules, 1989
Central Government Health Scheme, Delhi (Group C) Paramedical And General Categories Of Posts Recruitment Rules, 1993
Central Ground Water Board (Chairman) Recruitment Rules, 1996
Central Ground Water Board (Finance And Accounts Officer) Recruitment Rules, 1996
Central Ground Water Board (Member) Recruitment Rules, 1997
Central Ground Water Board Junior Hindi Translator Recruitment Rules, 1996
Central Ground Water Board, (Regional Director) Recruitment Rules, 1996
Central Industrial Security Force (Amendment) Act, 2009
Central Industrial Security Force Act, 1968
Central Industrial Security Force Rules, 1969
Central Industrial Security Force Rules, 2001
Central Information Commission (Appeal Procedure) Rules, 2005
Central Institute Of Fisheries Nautical And Engineering Training (Administrative Officer) Recruitment Rules, 1990
Central Institute Of Fisheries Nautical And Engineering Training (Senior Superintendent) Recruitment Rules, 1990
Central Institute Of Horticulture (Group A, B And C Posts) Recruitment Rules, 2007
Central Institute Of Psychiatry Ranchi, (Senior Technician) Recruitment Rules, 1990
Central Labour Laws (Extension To Jammu And Kashmir) Act, 1970
Central Laws (Extension To Arunachal Pradesh) Act, 1993
Central Laws (Extension To Jammu And Kashmir) Act, 1968
Central Leprosy Teaching And Research Institute, Chengalpattu (Technical Assistant Surgical) Recruitment Rules, 1995
Central Manufactured Drugs Rules, 1962
Central Mental Health Authority Rules, 1990
Central Motor Vehicles (Regulation Of Bus Service Between Amritsar And Lahore) Rules, 2006
Central Motor Vehicles (Regulation Of Bus Service Between Calcutta And Dhaka) Rules, 2000
Central Motor Vehicles (Regulation Of Bus Service Between New Delhi And Lahore) Rules, 2000
Central Motor Vehicles Rules, 1989
Central Motor Vehicles(Regulation Of Bus Service Between Agartala And Dhaka) Rules, 2002
Central Power Engineering (Group A) Service Rules, 1990
Central Power Engineering (Group A) Service Rules, 2005
Central Provinces Cattle Diseases Act, 1934
Central Provinces Laws Act, 1875
Central Reference Library Calcutta (Group C And Group D Posts) Recruitment Rules, 1989
Central Research Institute, Kasauli (Bio-Medical Engineer) Recruitment Rules, 1990
Central Reserve Police Force (Combatised Para-Medical Posts) Recruitment Rules, 1995
Central Reserve Police Force (Matron) Recruitment Rules, 1983
Central Reserve Police Force (Medical Cadre) Rules, 1996
Central Reserve Police Force Act, 1949
Central Reserve Police Force Administrative OfficerSection Officer Recruitment Rules, 2007
Central Reserve Police Force Hindi Officer Recruitment Rules, 2007
Central Reserve Police Force Joint Assistant Director Recruitment Rules, 2007
Central Reserve Police Force Rules, 1955
Central Reserve Police Senior Private Secretary Recruitment Rules, 2007
Central Road Fund (Amendment) Act, 2007
Central Road Fund (State Roads) Rules, 2007
Central Road Fund Act, 2000
Central Sales Tax (Amendment) Act, 1969
Central Sales Tax (Amendment) Act, 2001
Central Sales Tax (Amendment) Act, 2005
Central Sales Tax (Registration And Turnover) Rules, 1957
Central Sales Tax Act, 1956
Central Secretariat Office Procedure Receipt, Registration And Distribution Of Dak
Central Services (Medical Attendance) Rules, 1944
Central Sheep Breeding Farm, Hissar (Group D Post Cf Shepherd) Recruitment Rules, 1999
Central Silk Board (Amendment) Act, 2006
Central Silk Board (Recruitment) Rules, 1961
Central Silk Board (Study Leave) Rules, 1955
Central Silk Board Act, 1948
Central Silk Board Contributory Provident Fund Rules, 1955
Central Silk Board Rules, 1955
Central Soil And Materials Research Station, New Delhi (Computer Programmer) Recruitment Rules, 1990
Central Supervisory Board (Transaction Of Business) Regulations, 1999
Central Trade Unions Regulations, 1938
Central Translation Bureau, Department Of Official Language, Ministry Of Home Affairs (Group C And D Posts) Recruitment Rules, 2000
Central Translation Bureau, Ministry Of Home Affairs, Senior Library And Information Assistant (Group B Non-Gazetted Post) Recruitment, Rules, 1996
Central Universities (Amendment) Act, 2009
Central Universities Act, 2009
Central Vigilance Commission (Removal Of Difficulties) Order, 2004
Central Vigilance Commission Act, 2003
Central Wakf Council Rules, 1998
Cenvat Credit Rules, 2001
Cenvat Credit Rules, 2002
Cenvat Credit Rules, 2004
Cereals (Grading And Marking) Rules, 1966
Cereals Grading And Marking Rules, 2001
Certified Auditorsrules, 1961
Cess And Other Taxes On Mineral (Validation) Act, 1992
Cess And Other Taxes On Minerals (Validation) Act, 1992
Cess Laws (Repealing And Amending) Act, 2006
Chandernagore (Merger) Act, 1954
Chandigarh (Delegation Of Powers) Act, 1987
Chandigarh Disturbed Areas Act, 1983
Chaparmukh Silghat Railway Line And The Katakhal Lalabazar Railway Line (Nationalisation) Act, 1982
Chaparmukh-Slighat Railway Line And The Katakhal-Lalbazar Railway Line Nationalisation ) Act, 1982
Charitable And Religious Trusts Act, 1920
Charitable Endowments (Central)Rules, 1942
Charitable Endowments Act, 1890
Chartered Accountants (Amendment) Act, 2006
Chartered Accountants (Amendment) Act, 2011
Chartered Accountants (Election To The Council) Rules, 2006
Chartered Accountants (Nomination Of Members To The Council) Rules, 2006
Chartered Accountants (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007
Chartered Accountants Act, 1949
Chartered Accountants Procedures Of Meeting Of Quality Review Board, And Terms And Conditions Of Service And Allowances Of The Chairperson And Members Of The Board Rules, 2006
Chief Election Commissioner And Other Electioncommissioners (Conditions Of Service) Act, 1991
Chief Electrical Inspector And Collector Of Electricity Duty, State Service, Class-I (Under The Energy And Petrochemicals Department) Recruitment Rules, 2004
Chief Electrical Inspector And Electrical Inspectors Rules, 2006
Child Labour (Prohibition And Regulation) Act, 1986
Child Labour (Prohibition And Regulation) Rules, 1988
Child Marriage Restraint Act, 1929
Children (Pledging Of Labour)Act, 1933
Children Act, 1960
Chilli Powder (Grading And Marking) Rules, 1964
Chillies (Grading And Marking) Rules, 1962
Chit Funds (Amendment) Act, 2001
Chit Funds Act, 1982
Christian Marriage Act, 1872
Church Of Scotland Kirk Sessions Act, 1899
Cigarettes (Regulation Of Production, Supply And Distribution) Act, 1975
Cigarettes (Regulation Of Production, Supply And Distribution) Rules, 1976
Cigarettes And Other Tobacco Products (Packaging And Labelling) Rules, 2006
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Amendment Act, 2007
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Rules, 2004
Cine Workers And Cinema Theatre Workers (Regn. Etc.) Act, 1981
Cine Workers And Cinema Theatre Workers (Regulation Of Employment) Rules, 1984
Cine Workers Welfare Cess Act, 1981
Cine Workers Welfare Cess Rules, 1984
Cine Workers Welfare Fund Act, 1981
Cine Workers Welfare Fund Rules, 1984
Cine-Workers And Cinema-Theatre Workers (Regulation Of Employment) Rules, 1984
Cine-Workers Welfare Fund (Amendment) Act, 2001
Cinema Carbons (Control) Order, 1961
Cinematograph (Certification) Rules, 1983
Cinematograph Act, 1918
Cinematograph Act, 1952
Cinematograph Film Rules, 1948
Citizens (Registration At Indian Consulates) Rules, 1956
Citizenship (Amendment) Act, 2003
Citizenship (Amendment) Act, 2005
Citizenship (Amendment) Act, 2015
Citizenship (Pondicherry) Order, 1962
Citizenship (Registration Of Citizens And Issue Of National Identity Cards) Rules, 2003
Citizenship Act, 1955
Citizenship Rules, 1956
Citizenship Rules, 2009
Citrus Fruits (Grading And Marking) Rules, 1949
Civil Aviation Department (Group-A Posts) Recruitment Rules, 1995
Civil Aviation Department Deputy Director (Regulations And Information) Recruitment Rules, 1999
Civil Aviation Department Staff Car Drivers (Grade I, Grade Ii And Ordianry Grade) Recruitment Rules, 1999
Civil Aviation Security (Group C And D Posts) Recruitment Rules, 1995
Civil Construction Unit (Lower Division Clerk, Group C) Recruitment Rules, 1989
Civil Construction Unit (Stenographer Grade C Group C) Recruitment Rules, 1989
Civil Construction Unit (Stenographer Grade D Group C) Recruitment Rules, 1989
Civil Construction Unit (Upper Division Clerk, Group C) Recruitment Rules, 1989
Civil Courts Amins Act, 1856
Civil Defence (Amendment) Act, 2009
Civil Defence Act, 1968
Civil Defence Regulations, 1968
Civil Defence Rules, 1968
Civil Liability For Nuclear Damage Act, 2010
Civil Procedure Mediation Rules, 2006
Class-Iv Posts (In Inferior Service) In The Gujarat Secretariat And Non-Secretariat Offices Recruitment Rules, 2005
Clinical Establishments (Registration And Regulation) Act, 2010
Cochin Port Employees (Festival Advance) Regulations, 1997
Cochin Port Trust Employees (House Building Advance) Family Benefit Fund Regulations, 1998
Coconut (Grading And Marking) Rules, 1976
Coconut Development Board (Amendment) Act, 1987
Coconut Development Board (Chief Coconut Devlopment Officer And Secretary) Recruitment Rules, 1981
Coconut Development Board (Forms Of Option) Rules, 1981
Coconut Development Board (Hindi Officer) Recruitment Regulations, 1993
Coconut Development Board Recruitment Regulations, 1984
Coconut Development Board Regulations, 1982
Coconut Husks Control Order, 1973
Cocunut Development Board Act, 1979
Code Of Civil Procedure (Amendment) Act, 1999
Code Of Civil Procedure (Amendment) Act, 2002
Code Of Civil Procedure, 1908
Code Of Criminal Procedure (Amendment) Act, 1955
Code Of Criminal Procedure (Amendment) Act, 2001
Code Of Criminal Procedure (Amendment) Act, 2005
Code Of Criminal Procedure (Amendment) Act, 2008
Code Of Criminal Procedure (Amendment) Act, 2010
Code Of Criminal Procedure (Amendment) Amending Act, 2006
Code Of Criminal Procedure, 1898
Code Of Criminal Procedure, 1973
Coffee Act, 1942
Coffee Rules, 1955
Coinage (Amendment) Act, 1985
Coinage (Standard Weight And Remedy Of The Commemorative Coins) Of One Rupee (Containing Copper 7
Coinage (Standard Weight And Remedy Of The Coins Of Five Rupees Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Rules, 1991
Coinage (Standard Weight And Remedy Of The Commemorative Coins Of One Hundred Rupees Containing Sil
Coinage (Standard Weight And Remedy Of The Five Rupees Coins Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Rules, 1993
Coinage (Standard Weight And Remedy Of The One Rupee Circular Coins Containing Iron 82% And Chromium 18% With The Theme Cellular Jail) Rules, 1997
Coinage (Standard Weight And Remedy Of The Two Rupees Coin Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Coined With Theme Bio Diversity World Food Day Rules, 1993
Coinage (Standard Weight And Remedy Of The Two Rupees, Eleven Sided Coins Containing Copper 75 Per Cent. And Nickel 25 Per Cent.) Rules, 1992
Coinage Act, 1906
Coinage Act, 2011
Coinage Rules, 1937
Coinage [Standard Weight And Remedy Of Commemorative Coins Of The One Hundred Rupees (Containing S
Coinage(Standard Weight And Remedy Of Commemorative Coins) Of The Hundred Rupees(Containing Silver
Coir Industry (Registration And Licensing) Rules, 1958
Companies (Passing Of Resolution By Postal Ballot) Rules, 2001
Companies (Passing Of The Resolution By Postal Ballot) Rules, 2001
Companies (Preservation And Disposal Of Records) Rules, 1966
Companies (Profits) Surtax Act, 1964
Companies (Public Trustee) Rules, 1973
Companies (Second Amendment) Act, 2002
Companies (Share Capital And Debentures) Rules, 2014
Companies (Surcharge On Income-Tax) Act, 1971
Companies (Transfer Of Profits To Reserves) Rules, 1975
Companies Act, 1913
Companies Act, 1956
Companies Act, 2013
Companies Deposits ((Surcharge On Income Tax) Scheme, 1983
Companies Issue Of Share Capital With Differential Voting Rights) Rules, 2000
Companies Regulations, 1956
Companies Tribunal Regulations, 1964
Companies Unpaid Dividend (Transfer To General Revenue Account Of The Central Government) Rules, 1978
Company Law Board (Bench) Rules, 1975
Company Law Board (Fees On Applications And Petitions) Rules, 1991
Company Law Board (Group B Posts) Recruitment Rules, 1999
Company Law Board (Procedure) Rules, 1964
Company Law Board (Qualifications, Experience And Other Conditions Of Service Of Members)Rules, 1993
Company Law Board Regulations, 1991
Company Law Board Service Rules, 1965
Company Law Service Rules, 1999
Company Law Settlement Scheme, 2000
Company Secretaries (Amendment) Act, 2006
Company Secretaries (Amendment) Act, 2011
Company Secretaries (Election To The Council) Rules, 2006
Company Secretaries (Election Tribunal) Rules, 2006
Company Secretaries (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007
Company Secretaries (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007
Company Secretaries Act, 1980
Company Secretaries Procedures Of Meetings Of Quality Review Board, And Terms And Conditions Of Service And Allowances Of The Chairperson And Members Of The Board Rules, 2006
Company Secretaries Regulations, 1982
Companys Liquidation Accounts Rules, 1965
Competition (Amendment) Act, 2007
Competition (Amendment) Act, 2009
Competition Act, 2002
Competition Commission Of India (Selection Of Chairperson And Other Members Of The Commission) Rules, 2003
Compounded Asafoetida (Grading And Marking) Rules, 1984
Comptroller And Auditor Generals (Duties, Powers And Conditions Of Service) Act, 1971
Customs Tariff (Determination Of Origin Of Goods Under The Agreement On Saarc Preferential Trading Arrangement) Rules, 1995
Customs Tariff (Determination Of Origin Of Goods Under The Agreement On Global System Of Trade Preferences Among Developing Countries) Rules, 1989
Customs Tariff (Determination Of Origin Of Goods Under The Bangkok Agreement) Rules, 1976
Customs Tariff (Determination Of Origin Of Goods Under The Free Trade Agreement Between The Democratic Socialistic Republic Of Sri Lanka And The Republic Of India) Rules, 2000
Customs Tariff (Determination Of Origin Of Goods Under The Preferential Trade Agreement Between The Transitional Islamic State Of Afghanistan And Republic Of India) Rules, 2003
Customs Tariff (Determination Of Origin Of Other Preferential Areas) Rules, 1977
Customs Tariff (Determination Of Origin Of The U.A.R. And Yugoslavia) Rules, 1976
Customs Tariff (Identification And Assessment Of Safeguard Duty) Rules, 1997
Customs Tariff (Identification, Assessment And Collection Of Anti-Dumping Duty On Dumped Articles And For Determination Of Injury) Rules, 1995
Customs Tariff (Identification, Assessment And Collection Of Antidumping Duty On Dumped Articles For Determination Of Injury) Rules, 1995
Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995
Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995
Customs Tariff Act, 1975
Customs Valuation (Determination Of Price Of Imported Goods) Rules, 1988
Customs Valuation (Determination Of Value Of Export Goods) Rules, 2007
Customs Valuation (Determination Of Value Of Imported Goods) Rules, 2007
Customs, Central Excise And Gold (Control) Removal Of Difficulties Order, 1982
Customs, Excise And Gold (Control) Appellate Tribunal (Procedure) Rules, 1982
Customs, Excise And Gold (Control) Appellate Tribunal Members (Recruitment And Conditions Of Service) Rules, 1987
Cutchi Memons Act, 1938
Cyber Regulations Appellate Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of Presiding Officer)Rules, 2003
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1983
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) Administration Of Funds Rules, 1983
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) Act, 1981
Dalmia Dadri Cement Limited (Acquisition And Transfer Of Undertakings) Amendment Act, 2006
Dalmia Dadri Cement Limited (Acquisition Andtransfer Of Undertakings) Act, 1981
Damodar Valley Corporation (Amendment) Act, 2011
Damodar Valley Corporation Act, 1948
Damodar Valley Corporation(Amendment) Act, 1957
Dangerous Drugs (Import, Export And Transhipment) Rules, 1957
Dangerous Drugs Act, 1930
Dangerous Machines (Reguiation) Rules, 1984
Dangerous Machines (Regulation) Act, 1983
Ddebts Recovery Appellate Tribunal (Financial And Administrative Powers) Rules, 1997
DE1F04~1
Debts Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appelate Tribunal) Rules, 1998
Delhi Specified Foodstuffs (Declaration And Prohibition Of Sale) Order, 1965
Delhi Stamp (Prevention Of Under-Valuation Of Instruments) Rules, 2007
Delhi Sugar (Declaration Of Stock And Prohibition Of Unauthorised Sale) Order, 1965
Delhi Sugar (Restriction On Sale And Possession) Order, 1966
Delhi Wheat (Export Control) Order, 1959
Delhi Wheat And Wheat Products (Export Control) Order, 1959
Delhi, Meerut And Bulandshahr Milk Products Control Order, 1973
Delimitation (Amendment) Act, 2003
Delimitation (Amendment) Act, 2008
Delimitation Act, 1972
Delimitation Act, 2002
Delimitation Of Wards Of Municipalities Rules, 1972
Delivery Of Books (Public Libraries) Amendment Act, 1956
Delivery Of Books And Newspapers (Public Libraries) Act, 1954
Delivery Of Mail Order, 1991
Delivery Of Postal Articles Order, 1996
Dena Bank Officer Employees (Conduct) Regulations, 1976
Denaturing Of Spirit Rules, 1972
Dentists (Code Of Ethics) Regulations, 1976
Dentists Act, 1948
Department Of Agriculture And Co-Operation Joint Commissioners In The Animal Husbandry Division Recruitment Rules, 1990
Department Of Agriculture And Cooperation (Agriculture Commissioner, General Central Service Group A) Recruitment Rules, 1990
Department Of Agriculture And Cooperation (Agriculture Commissioner, General Central Service, Group A) Recruitment Rules, 2007
Department Of Agriculture And Cooperation (Animal Husbandry Commissioner) Recruitment Rules, 1990
Department Of Agriculture And Cooperation (Group A Technical Posts In The Crops Division) Recruitment Rules, 2007
Department Of Agriculture And Cooperation Scheme Officer Recruitment Rules, 1990
Department Of Agriculture And Cooperation Technical Assistant (Soil Conservation) Recruitment Rules, 1999
Department Of Agriculture And Cooperation, Assistant Director (Manures) Recruitment Rules, 1990
Department Of Agriculture And Cooperation, Assistant Director (Monitoring) And Technical Officer (Monitoring) Recruitment Rules, 1989
Department Of Agriculture And Cooperation, Director (Computer) Recruitment Rules, 1990
Department Of Agriculture And Cooperation, Senior Technical Assistant (Law) Recruitment Rules, 1996
Department Of Agriculture And Cooperation, Technical Assistant (Seeds) Recruitment Rules, 1990
Department Of Atomic Energy (Deputy Controller Of Accounts) Recruitment Rules, 1989
Department Of Atomic Energy (Principal Private Secretary) Recruitment Rules, 2001
Department Of Chemicals And Petrochemicals Group A Posts, Recruitment Rules, 2002
Department Of Civil Supplies (Telex Operator) Recruitment Rules, 1990
Department Of Explosives (Group B Posts) Recruitments Rules, 1997
Department Of Fertilizers (Group D Posts) Recruitment Rules, 1999
Department Of Health (Group A Gazetted Non- Medical Scientific And Technical Posts) In Situ Promotion Rules, 1990
Department Of Indian Systems Of Medicine And Homoeopathy Deputy Director (Parliament Work) Recruitment Rules, 1998
Department Of Lighthouses And Lightship Non- Gazetted (Group B Technical Posts) Recruitment Rules, 1996
Department Of Lighthouses And Lightships (Senior Personal Assistant) Recruitment Rules, 1990
Department Of Ocean Development (Adminis- Trative Officer) Recruitment Rules, 1990
Department Of Pace (Group A Posts) Recruitment Rules, 1999
Department Of Posts (Assistant Superintendent Of Posts) Recruitment Rules, 2007
Department Of Posts (Junior Hindi Translator And Senior Hindi Translator) Recruitment Rules, 1996
Department Of Posts (Postal Assistant In Circle And Regional Offices) Recruitment Rules, 1996
Department Of Posts (Sub-Editor) Recruitment Rules, 1999
Department Of Revenue (Customs Appraiser) Recruitment Rules, 1989
Department Of Revenue Narcotics Control Bureau (Superintendent) Recruitment Rules, 1996
Department Of Revenue, Narcotics Control Bureau (Deputy Director) Recruitment, Rules, 1996
Department Of Rural Development, Superintending Engineer And Assistant Engineer (Central Project Management Cell) Recruitment Rules, 1989
Department Of Science And Technology Director General (Ncmrwf) Recruitment Rules, 1996
Department Of Science And Technology Junior Technical Assistant (Group C Post) Recruitment Rules, 1993
Department Of Science And Technology Staff Car Driver (Group C Posts) Recruitment Rules, 1995
Department Of Scientific And Industrial Research, Junior Technical Assistant (Group C Post) Recruitment Rules, 1996
Department Of Telecommunications (Sports Inspector) Recruitment Rules, 1999
Department Of Telecommunications (Telegraphaman) Recruitment Rules, 1999
Department Of Telecommunications (Welfare Inspector) Recruitment Rules, 1999
Department Of Telecommunications Stenographers (Grade, I, Ii, Iii) Recruitment Rules. 1994
Department Of Telecommunications, Assistant Engineer And Divisional Engineer (Horticulture), Recruitment Rules, 1997
Department Of Telecommunications, Civil Engineering Wing Ferro Printer And Senior Draftsman (Civil) And Junior Draftsman (Civil) Recruitment Rules, 1989
Department Of Women And Child Development General Services (Group A And B Posts) Recruitment Rules, 1990
Departmental Enquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1972
Departmentalisation Of Union Accounts (Transfer Of Personnel) Act, 1976
Departmentalisation Of Union Accounts (Transfer Of Personnel) Act, 1975
Departmnet Of Science And Technology, Protocol Assistant (Integrated Lung Term Programme Of Co-Operation) Recruitment Rules, 1999
Deposit Insurance And Credit Guarantee Corporation Act, 1961
Deposit Insurance Corporation (Amendment And Miscellaneous Provisions) Act, 1978
Deposit Scheme For Retiring Employees Of Public Sector Companies, 1991
Deposit Scheme For Retiring Government Employees, 1989
Depositories (Appeal To Securities Appellate Tribunal) Rules, 2000
Depositories (Appeal To The Central Government) Rules, 1998
Depositories (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 2005
Depositories Act, 1996
Deputy Director (Administration) Field Operations Division, National Sample Survey Organisation Recruitment, Rules, 1999
Deputy Director, Industrial Safety And Health, Gujarat Industrial Safety And Health Service, Class-I, Recruitment Rules, 2007
Designated Authority Under Customs Tariff (Identification, Assessment And Collection Of Countervailing Duty On Subsidized Articles And For Determination Of Injury) Rules, 1995
Designs Act, 1911
Designs Act, 2000
Designs Rules, 1933
Designs Rules, 2001
Destruction Of Records Act, 1917
Destructive Insects And Pests (Amendment And Validation) Act, 1992
Destructive Insects And Pests Act, 1914
Determination Of The Price Of The Forfeited Property Rules, 2005
Development Commissioner (Handicrafts) Regional Offices, (Stenographer Grade C) Recruitment Rules, 1990
Dhoties (Additional Excise Duty) Repeal Act, 1976
Digha Acquired Land Settlement Act, 2010
Diplomatic And Consular Officers (Oaths And Fees) Act, 1948
Diplomatic Immunities (Conferences With Common-Wealth Countries And Republic Of Ireland) Act, 1961
Diplomatic Privileges Act, 1964
Diplomatic Relations (Vienna Convention) Act 1972
Direct Tax Laws (Amendment) Act, 1989
Direct Tax Laws (Miscellaneous) Repeal Act, 2000
Direct To Home Broadcasting Services (Standards Of Quality Of Service And Redressal Of Grievances) Regulations, 2007
Director Regional Station For Forage Production And Demonstration (Group-A) Recruitment Rules, 1999
Directorate General Border Security Force, Air Wing Oncers (Group A And Group B Posts) Recruitment Rules, 1999
Directorate General Of Health Services (Ministry Of Health And Family Welfare), Staff Car Drivers (Ordinary Grade, Grade- Ii And Grade-1) Recruitment Rules, 1996
Directorate General Of Health Services Editor, Central Health Education Bureau Recruitment Rules, 1999
Directorate General Of Health Services, National Medical Library (Director-Library), Recruitment Rules, 1990
Directorate General Of Lighthouses And Lightships Junior Engineer (CivilElectricalMechanical) Group C Posts Recruitment Rules, 2006
Directorate General Of Lighthouses And Lightships Stenographer Grade-Ii And Stenographer Grade-Iii (Group C Non-Gazetted, Ministerial Posts), Recruitment Rules, 2006
Directorate General Of Supplies And Disposals (Junior Programmer And Senior Programmer) Recruitment Rules, 1990
Directorate General, Border Security Force (Assistant) Recruitment Rules, 1989
Directorate Of Advertising And Visual Publicity (Accountant) Recruitment Rules, 1990
Directorate Of Advertising And Visual Publicity (Accounts Clerk) Recruitment Rules, 1990
Directorate Of Advertising And Visual Publicity (Accounts Officer) Recruitment Rules, 1996
Directorate Of Advertising And Visual Publicity (Deputy Director-Outdoor Publicity) Recruitment Rules, 1989
Directorate Of Advertising And Visual Publicity (Group A Posts) Recruitment Rules, 1988
Directorate Of Advertising And Visual Publicity Ministry Of Information And Broadcasting (Assistant Accounts Officer) Recruitment Rules, 1996
Directorate Of Co-Ordination Police Wireless (Additional Director, Joint Director And Deputy Director) Recruitment Rules, 2007
Directorate Of Economics And Statistics, Editor (English) Recruitment Rules, 1999
Directorate Of Extension, Offset Production Officer (Group B Post) Recruitment Rules, 1996
Directorate Of Field Publicity Accountant (Headquarters) Recruitment Rules, 1999
Directorate Of Forest Education, Dehradun (Office Superintendent And Accountant Group B Posts) Recruitment Rules, 1996
Directorate Of Marketing And Inspection Accounts Officer Recruitment Rules, 1990
Directorate Of Municipal Administration Statistical Service (Recruitment And Conditions Of Service) Orders, 1992
Directorate Of Plant Protection, Quarantine And Storage (Plant Protection Adviser), Recruitment Rules, 1995
Directorate Of Plant Protection, Quarantine And Storage Deputy Director (Plant Pathology Training) And Assistant Director (Plant Pathology Training) Recruitment Rules, 1996
Directorate Of Plant Protection, Quarantine And Storage Instrument Technician Recruitment Rules, 1989
Directorate Of Plant Protection, Quarantine And Storage, (Staff Car Driver) Recruitment Rules, 1999
Directorate Of Plant Protection, Quarantine And Storage, Assistant Scientific Officer (Packaging Recruitment) Rules, 1990
Directorate Of Plant Protection, Quarantine And Storage, Engineer (Instrumentation) Recruitment Rules, 1990
Directorate Of Plant Protection, Quarantine And Storage, Senior Technical Assistant (Chemistry), Recruitment Rules, 1989
Directorate Of Statistics And Intelligence (Central Excise And Customs) Group A Posts, Recruitment Rules, 1999
Directorate Of Sugar, Director(Sugar Technical) Recruitment Rules, 2006
Directorate Of Training (Vocational Training Programme For Women) Group D Non-Gazetted (Ministerial And Non-Ministerial Posts), Recruitment Rules, 1995
Disaster Management (Annual Report Of National Authority) Rules, 2006
Disaster Management (National Institute Of Disaster Management) Rules, 2006
Disaster Management (Notice Of Alleged Offence) Rules, 2007
Disaster Management (Term Of Office And Conditions Of Service Of Members Of The National Authority And Payment Of Allowances To Members Of Advisory Committee) Rules, 2006
Disaster Management Act, 2005
Disaster Management National Executive Committee (Procedure And Allowances) Rules, 2006
Essential Services Maintenance (Application To The State Of Pondicherry) Order, 1960
Essential Services Maintenance (Assam) Act, 1980
Essential Services Maintenance Act, 1968
Essential Services Maintenance Act, 1981
Esso (Acquisition Of Undertakings In India) Act, 1974
Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003
Establishment Of New Medical Colleges Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulations, 1993
Estate Duty (Amendment) Act, 1958
Estate Duty (Amendment) Act, 1968
Estate Duty (Amendment) Act, 1986
Estate Duty (Controlled Companies) Rules, 1953
Estate Duty (Distribution) Act, 1962
Estate Duty (Distribution) Rules, 1979
Estate Duty Act, 1953
Estate Duty And Tax On Railway Passenger Fares (Distribution) Act, 1957
Estate Duty Rules, 1953
Ethyl Alcohol (Price Control) Order, 1971
European Economic Community International Institutional Partners Scheme, 1993
Evacuee Interest (Separation) Act, 1951
Evacuee Interest (Separation) Rules, 1951
Evidence Act, 1872
Excess Profits Tax Act, 1940
Exchange Of Prisoners Act, 1948
Excise (Malt Liquors) Act, 1890
Excise (Spirits) Act, 1863
Exemption From Land-Revenue (No. 1) Act, 1863
Expenditure Tax Act, 1987
Expenditure-Tax Rules, 1987
Explosive Substances (Amendment) Act, 2001
Explosive Substances Act, 1908
Explosives Act, 1884
Explosives Rules, 1983
Export (Quality Control And Inspection) Act, 1963
Export (Quality Control And Inspection) Rules, 1964
Export Import Bank Of India Act, 1981
Export Manifest (Aircraft) Regulations, 1976
Export Manifest (Vessels) Regulations, 1976
Export Of Air Compressors (Quality Control And Inspection) Rules, 1974
Export Of Automobile Spares, Components And Accessories (Quality Control And Inspection) Rules, 1973
Export Of Basmati Rice (Quality Control And Inspection) Rules, 2003
Export Of Beche-De-Mer (Inspection) Rules, 1978
Export Of Bicycles (Quality Control And Inspection) Rules, 1967
Export Of Bright Steel Bars (Quality Control And Inspection) Rules, 1973
Export Of Canned Fish And Fishery Products (Quality Control And Inspection) Rules, 1983
Export Of Carpets (Quality Control And Inspection) Rules, 1973
Export Of Cashew Kernels (Quality Control And Inspection) Rules, 1966
Export Of Cast Iron Manhole Covers And Frames (Inspection) Rules, 1971
Export Of Cast Iron Soil Pipes And Fittings (Inspection) Rules, 1971
Export Of Cast Iron Spun Pipes (Quality Control And Inspection) Rules, 1977
Export Of Ceramic Products (Inspection) Rules, 1969
Export Of Ceramic Sanitary Appliances (Quality Control And Inspection) Rules, 1977
Export Of Chrome Pigments (Quality Control And Inspection) Rules, 1974
Export Of Coir Mattings (Inspection) Rules, 1972
Export Of Coir Products (Inspection) Rules, 1965
Export Of Coir Yarn (Inspection) Rules, 1966
Export Of Common Salt (Inspection) Rules, 1977
Export Of Coriander (Inspection) Rules, 1971
Export Of Crushed Bones, Hooves And Horns (Inspection) Rules, 1977
Export Of Cumin Seeds (Quality Control And Inspection) Rules, 1979
Export Of Curry Powder (Inspection) Rules, 1973
Export Of De-Oiled Rice Bran (Quality Control And Inspection) Rules, 1966
Export Of Diesel Engines (Quality Control And Inspection) Rules, 1967
Export Of Domestic Refrigerators (Quality Control And Inspection) Rules, 1974
Export Of Dried Fish (Inspection) Rules, 1970
Export Of Dried Fish (Quality Control And Inspection) Rules, 2002
Export Of Dried Shark Fins And Dried Fish Maws (Inspection) Rules, 1969
Export Of Dry Batteries (Quality Control And Inspection) Rules, 1978
Export Of Electric Cables And Conductors (Inspection) Rules, 1968
Export Of Electric Fans (Quality Control And Inspection) Rules, 1967
Export Of Electric Lamps And Tubes (Quality Control And Inspection) Rules, 1978
Export Of Enamelwares (Inspection) Rules, 1978
Export Of Expanded Metal Steel Sheets (Inspection) Rules, 1967
Export Of Fasteners (Inspection) Rules, 1978
Export Of Fennel, Fenugreek And Celery Seeds (Inspection) Rules, 1971
Export Of Fish And Fishery Products (Quality Control And Inspection) Rules, 1977
Export Of Flashlights (Inspection) Rules, 1978
Export Of Footwear (Inspection) Rules, 1967
Export Of Fresh Poultry Meat And Poultry Meat Products (Quality Control, Inspection And Monitoring) Rules, 2002
Export Of Frozen Froglegs (Quality Control And Inspection) Rules, 1979
Export Of Fruit Products (Quality Control And Inspection) Rules, 1978
Export Of Gum Karaya (Inspection) Rules, 1966
Export Of Gum Karaya (Inspection) Rules, 1979
Export Of Human Hair (Inspection) Rules, 1968
Export Of Industrial Chains (Quality Control And Inspection) Rules, 1978
Export Of Inorganic Chemicals (Inspection) Rules, 1966
Export Of Inorganic Pigments (Inspection) Rules, 1966
Export Of Jute Mill Spares And Accessories (Inspection) Rules, 1979
Export Of Jute Products (Quality Control And Inspection) Rules, 1970
Export Of Laminated Jute Products (Inspection) Rules, 1975
Export Of Laundry Soap (Inspection) Rules, 1966
Export Of Light Engineering Products (Inspection) Rules, 1976
Export Of Linoleum (Quality Control And Inspection) Rules, 1969
Export Of Live Fish (Quality Control,Inspection And Monitoring) Rules, 2002
Export Of Minerals And Ores-Group I (Inspection) Rules, 1965
Export Of Minerals And Ores-Group Ii (Inspection) Rules, 1965
Export Of Non-Baled Coir Yarn (Inspection) Rules, 1972
Export Of Organic Chemicals (Inspection) Rules, 1966
Export Of P.V.C. Leather Cloth (Inspection) Rules, 1966
Export Of Paints And Allied Products (Quality Control And Inspection) Rules, 1967
Export Of Pesticides And Their Formulations (Inspection) Rules, 1970
Export Of Pipe Fittings (Inspection) Rules, 1977
Export Of Power Driven Pumps (Quality Control And Inspection) Rules, 1967
Export Of Power Transformers (Quality Control And Inspection) Rules, 1977
Export Of Printing Inks (Quality Control And Inspection) Rules, 1974
Export Of Refractory Bricks (Inspection) Rules, 1966
Export Of Roasted And Salted Cashew Kernels (Inspection) Rules, 1978
Export Of Room Air-Conditioners (Quality Control And Inspection) Rules, 1974
Export Of Rosin (Inspection) Rules, 1978
Export Of Rubber Belting (Inspection) Rules, 1966
Export Of Rubber Belts (Inspection) Rules, 1966
Export Of Rubber Gloves (Inspection) Rules, 1966
Export Of Rubber Gloves For Electrical Purposes (Inspection) Rules, 1973
Export Of Rubber Hoses (Inspection) Rules, 1967
Export Of Rubber Hot Water Bottles (Inspection) Rules, 1966
Export Of Rubber Ice Bags (Inspection) Rules, 1966
Export Of Safety Glass (Inspection) Rules, 1969
Export Of Sanitary And Water Fittings (Inspection) Rules, 1978
Export Of Service Rules, 2005
Export Of Services Rules, 2005
Export Of Sewing Machines (Quality Control And Inspection) Rules, 1967
Export Of Silver Plated Wares (Inspection) Rules, 1978
Export Of Small Tools And Hand Tools (Quality Control And Inspection) Rules, 1967
Export Of Steel And Steel Products (Inspection) Rules, 1966
Export Of Steel Trunks (Inspection) Rules, 1967
Export Of Steel Tubes (Quality Control And Inspection) Rules, 1970
Export Of Steel Wire Ropes (Quality Control And Inspection) Rules, 1974
Export Of Steel Wire Strands (Quality Control And Inspection) Rules, 1979
Export Of Storage Batteries (Quality Control And Inspection) Rules, 1978
Export Of Transmission Line Towers (Quality Control And Inspection) Rules, 1971
Export Of Ultramarine Blue (Quality Control And Inspection) Rules, 1977
Export Of Vacuum Flasks (Inspection) Rules, 1968
Export Of Valves (Inspection) Rules, 1978
Export Of Water Coolers (Quality Control And Inspection) Rules, 1974
Export Of Welding Electrodes (Quality Control And Inspection) Rules, 1978
Export Of Zip Fasteners (Inspection) Rules, 1965
Export Report (Form) Regulations, 1976
Export-Import Bank Of India (Amendment) Act, 2011
Extradition Act, 1962
Eyes (Authority For Use For Therapeutic Purposes) Act, 1982
Factories Act, 1934
Factories Act, 1948
Factoring Regulation Act, 2011
Falta Export Processing Zone, Falta-Office Superintendent (Group B Post) Recruitment Rules, 1999
Family Courts (Other Qualifications For Appointment Of Judges) Rules, 1988
Farakka Barrage Project, (Group C Post) Recruitment Rule, 1999
Faridabad Development Corporation Act, 1956
Farm Machinery Training And Testing Institutes, (Department Of Agriculture And Cooperation) Group A And Group B (Gazetted) Posts Recruitment Rules, 1990
Fatal Accidents Act, 1855
Federal Court (Enlargement Of Jurisdiction) Act, 1947
Fennel (Whole And Ground), Fenugreek (Whole And Ground) And Celery Seeds (Whole) (Grading And Marking) Rules, 1967
Foreign Exchange Regulation (Authentication Of Documents) Rules, 1976
Foreign Exchange Regulation (Encashment Of Draft, Cheque Or Other Instrument) Rules, 1977
Foreign Exchange Regulation Act, 1947
Foreign Exchange Regulation Act, 1957
Foreign Exchange Regulation Act, 1973
Foreign Exchange Regulation Rules, 1974
Foreign Jurisdiction Act, 1947
Foreign Law Ascertainment Act, 1861
Foreign Marriage Act, 1969
Foreign Marriage Rules, 1970
Foreign Privileged Persons (Regulation Of Customs Privileges) Rules, 1957
Foreign Recruitment Act, 1874
Foreign Service (Conduct And Discipline) Rules, 1961
Foreign Trade (Development And Regulation) Act, 1992
Foreign Trade (Development And Regulation) Amendment Act, 2010
Foreign Trade (Exemption From Application Of Rules In Certain Cases) Order, 1993
Foreign Trade (Regulation) Rules, 1993
Foreign Trade (Regulation)Rules, 1993
Foreign Travel Tax Regulations, 1971
Foreign Travel Tax Rules, 1971
Foreign Travel Tax Rules, 1979
Foreigners (Amendment) Act, 2004
Foreigners (Exemption) Order, 1957
Foreigners (Internment) Order, 1962
Foreigners (Production Of Proof Of Identity) Orders, 1991
Foreigners (Proof Of Identity) Order (Ii) 1986
Foreigners (Proof Of Identity) Order (Iii) 1988
Foreigners (Proof Of Identity) Order, 1987
Foreigners (Proof Of Identity) Order, 1988
Foreigners (Proof Of Identity)Order (I), 1986
Foreigners (Proof Of Identity)Order, 1983
Foreigners (Protected Areas) Order, 1958
Foreigners (Report To Police) Order, 1971
Foreigners (Report To Police) Order, 2001
Foreigners (Restricted Areas) Order, 1963
Foreigners (Restriction On Activities) Order, 1962
Foreigners (Restriction On Chinese Nationals) Order, 1962
Foreigners (Restriction On Movements) Order, 1960
Foreigners (Restriction On Pakistani Nationals) Order, 1965
Foreigners (Restriction On Pakistani Nationals) Order, 1971
Foreigners (Tribunal For Assam) Order, 2006
Foreigners (Tribunals) Order, 1964
Foreigners Act, 1946
Foreigners From Uganda Order, 1972
Foreigners Law (Application And Amendment) Act, 1962
Foreigners Order, 1948
Forest (Conservation) Act, 1980
Forest (Conservation) Rules, 1981
Forest (Conservation) Rules, 2003
Forest Act, 1927
Forest Research Institute (Driver) Recruitment Rules, 1989
Forester, Class-Iii, Gujarat Subordinate Forest Service Recruitment Rules, 2007
Forfeited Deposits Act, 1850
Forfeiture (Repeal) Act, 2000
Forfeiture Act, 1859
Former Secretary Of State Service Officers (Conditions Of Service) Act, 1972
Forward Contracts (Regulation) Act, 1952
Forward Contracts (Regulation) Rules, 1954
Forward Markets Commission (Terms And Conditions Of Service Of Members) Rules, 1954
Freedom Of Information Act, 2002
French Establishments (Administration) Order, 1954
French Establishments (Application Of Laws) Order, 1954
French Establishments (Change Of Name) Order, 1954
Fruit Products Order, 1955
Furnace Oil (Fixation Of Ceiling Price And Distribution) Order, 1974
Furnishing Of Return Of Income On Internet Scheme, 2004
Futwah Islampur Light Railway Line (Nationalisation) Act, 1985
Ganesh Flour Company Limited (Acquisition And Transfer Of Undertakings) Rules, 1984
Ganesh Flour Mills Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
Garlic (Grading And Marking) Rules, 1964
Garlic Grading And Marking Rules, 2002
Gas Cylinders Rules, 1981
Gas Cylinders Rules, 2004
Gauhati High Court (Establishment Of A Permanent Bench At Itanagar) Order, 2000
Gauhati High Court (Establishment Of A Permanent Bench At Shillong) Order, 1995
Gender Sensitisation & Sexual Harassment Of Women At The High Court Of Punjab And Haryana, Chandigarh (Prevention, Prohibition And Redressal) Regulations, 2013
General (Grading And Marking) Rules, 1937
General Clauses Act, 1897
General Financial Rules, 2005
General Grading And Marking Rules, 1988
General Insurance (Conduct, Discipline And Appeal) Rules, 1975
General Insurance (Emergency Provisions) Act, 1971
General Insurance (Employees) Pension Scheme, 1995
General Insurance (Rationalisation And Revision Of Pay Scales And Other Conditions Of Service Of Supervisory, Clerical And Subordinate Staff) Scheme, 1974
General Insurance (Rationalisation Of Pay Scales And Other Conditions Of Service Of Development Staff) Scheme, 1976
General Insurance (Rationalisation Of Pay Scales And Other Conditions Of Service Of Officers) Scheme, 1975
General Insurance Business (Nationalisation) Act, 1972
General Insurance Business (Nationalisation) Amendment Act, 1985
General Insurance Business (Nationalisation) Amendment Act, 2002
General Provident Fund (Central Services)Rules, 1960
General Service Electric Lamps (Quality Control) Order, 1986
General Service Electric Lamps (Quality Control)Order, 1989
Geneva Conventions Act, 1960
Geographical Indications Of Goods (Registration And Protection) Act, 1999
Geographical Indications Of Goods (Registration And Protection) Rules, 2002
Ghee (Grading And Marking) Rules, 1938
Gift Tax (Removal Of Difficulties) Order, 1989
Gift Tax Act, 1958
Gift Tax Rules, 1958
Ginger (Grading And Marking) Rules, 1964
Glanders And Farcy Act, 1899
Glanders And Farcy And Dourine Acts (Extension) Act, 1960
Goa Appropriation (No. 3)Act, 2006
Goa Rehabilitation Board Act, 2006
Goa, Daman And Dil Reorganisation.4Ct, 1987
Goa, Daman And Diu (Administration) Act, 1962
Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987
Goat Hair (Grading And Marking) Rules, 1960
Gold (Control) Act, 1968
Gold (Control) Repeal Act, 1990
Gold Bonds (Immunities And Exemptions) Act, 1993
Gold Bonds Immunities And Exemptions Act, 1993
Gold Bonds Scheme, 1993
Gold Deposit Scheme, 1999
Goods Imported (Conditions Of Transhipment) Regulations, 1995
Goods Imported(Conditions Of Transhipment)Regulations, 1995
Goods Under The Agreement On Saarc Preferential Trading Arrangement) Rules, 1995
Government Buildings Act, 1899
Government Grants Act, 1895
Government Management Of Private Estates Act, 1892
Government Of Goa, Office Of The Director General Of Police, Group C And D, Non-Ministerial, Non-Gazetted, Recruitment Rules, 2006
Government Of Goa, River Navigation Department, Group C And D, Non-Ministerial, Non-Gazetted Posts, Recruitment Rules, 2006
Government Of India (Transaction Of Business) Rules, 1961
Government Of India Act, 1800
Government Of India Act, 1833
Government Of India Act, 1853
Government Of India Act, 1854
Government Of India Act, 1858
Government Of India Act, 1865
Government Of India Act, 1869
Government Of India Act, 1870
Government Of India Act, 1912
Government Of India Act, 1915
Government Of India Act, 1935
Government Of India Presses And Branches Group C Electronic Duplicating Machine Operator Recruitment Rules, 1996
Government Of National Capital Territory Of Delhi Act, 1991
Government Of Union Territories Act, 1963
Government Of Union Territories And The Government Of National Capital Territory Of Delhi (Amendment) Act 2006
Government Of Union Territories And The Government Of National Capital Territory Of Delhi (Amendment) Act, 2005
Government Savings Banks Act, 1873
Government Savings Certificates Act, 1959
Government Savings Certificates Rules, 1965
Government Seal Act, 1862
Government Securities Act, 2006
Government Trading Taxation Act, 1926
Governmtnt Of India Act, 1854
Governors (Allowances And Privileges) Amendment Rules, 2014
Governors (Allowances And Privileges) Amendment Rules, 2015
Governors (Allowances And Privileges) Rules, 1987
Governors (Emoluments, Allowances And Privileges) Act, 1982
Governors (Emoluments, Allowances And Privileges) Amendment Act, 2008
Governors (Emoluments, Allowances And Privileges) Amendment Act, 2014
Gram Nyayalayas Act, 2008
Gram Zone (Movement Control) Order, 1966
Granite Conservation And Development Rules, 1999
Grant Of Leave To Members Of The Cantonment Board Rules, 1985
Grant Of Loans To Licensed Salt Manufacturers (Repeal) Rules, 2003
Grapes (Grading And Marking) Rules, 1937
Gresham And Craven Of India (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977
Gresham And Craven Of India (Private) Limited (Acquisition And Transfer Of Undertakings) Rules, 1978
Groundnut (Grading And Marking) Rules, 1965
Guar Gum (Grading And Marking) Rules, 1982
Guardians And Wards Act, 1890
Gujarat Civil Services Computer Competency Training And Examination Rules, 2006
Gujarat Electricity Regulatory Commission (Gerc) Levy And Collection Of Fees And Charges By Sldc Regulations, 2005
Gujarat Panchayat Services (Reservation Of Vacancies For Ex-Servicemen In Class-Iii And Class-Iv Posts And Service) Rules, 2005
Gujarat State Legislature (Delegation Of Powers) Act, 1976
Gujarat Veterinary Council Rules, 2007
Gujarati Stenographer Grade-Ii, Class-Iii (In The Secretariat And Other Offices) Recruitment Rules, 2007
Gujarati Stenographer Grade-Iii, Class-Iii (In The Secretariat And Other Offices) Recruitment Rules, 2007
Gum Karaya (Grading And Marking) Rules, 1982
Gur (Control) Order, 1994
Gur (Control) Order, 1997
Gur (Movement Control) Order, 1963
Gur (Regulation Of Use) Order, 1968
Guruvayoor Devaswom Act, 1978
Hackney Carriage Act, 1879
Hackney-Carriage Act, 1879
Haj Committee Act, 1959
Haj Committee Act, 2002
Haj Committee Rules, 1963
Haj Committee Rules, 2002
Hand Picked Selected Groundnuts (Grading And Marking) Rules, 1982
Handlooms (Reservation Of Articles For Production) Act, 1985
Handlooms (Reservation Of Articles For Production) Rules 1986
Haryana And Uttar Pradesh (Alteration Of Boundaries) Act, 1979
Hazardous Micro-Orgamsms And Genetically Modified Organisms (Manufacture, Use, Import, Export And Storage) Rules, 1999
Head Clerk, Class-Iii, Recruitment Rules, 2005
Hides (Grading And Marking) Rules, 1937
High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2005
High Court And Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2009
High Court At Patna (Establishment Of Permanent Bench At Ranchi) Act, 1976
High Court Judges (Conditions Of Service) Act, 1954
High Court Judges (Salaries And Conditions Of Service) Act, 1954
High Court Judges Rules, 1956
High Court Judges Travelling Allowance Rules, 1956
High Courts (Seals) Act, 1950
High Courts Act, 1865
High Courts Act, 1911
High Denomination Bank Notes (Demonetisation) (Removal Of Difficulties) Order, 1978
High Denomination Bank Notes (Demonetisation) Act, 1978
High Speed Diesel Oil And Light Diesel Oil (Restriction On Use) Order, 1974
Highways Administration Rules, 2003
Highways Administration Rules, 2004
Himachal Pradesh (Administration) Order, 1948
Himachal Pradesh (Application Of Laws) Order, 1948
Himachal Pradesh (Courts) Order, 1948
Himachal Pradesh (Legal Proceedings And Executive Authority) Order, 1949
Housing Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances And Other Terms And Conditions Of Service Of The Presiding Officer ) Rules, 2002
Housing Finance Institution Recovery Officers (Qualifications And Conditions Of Service) Rules, 2002
Housing Finance Institutions (Procedure For Recovery Of Dues) Rules, 2002
Housing Finance Institutions Debt Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appellate Tribunal) Rules, 2002
Indo-Tibetan Border Police Veterinary Cadre (Group A) Recruitment Rules, 1999
Indoor Use Of Low Power Wireless Equipment In The Frequency Band 5 Ghz (Exemption From Licensing Requirement) Rules, 2005
Indoor Use Of Wireless Lan (W-Lan) Equipment Using Bluetooth And Ieee802.11B Standard In 2.4 Ghz Band (Exemption From Licensing Requirement) Rules, 2003
Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993
Interest Tax Act, 1974
Interest-Tax Rules, 1974
International Airports Authority (Storage And Processing Of Goods) Regulations, 1993
International Airports Authority Of India (Employees Contributory Fund And Family Pension Fund) Regulations, 1982
International Airports Authority Of India (General Management, Entry For Ground Handling Of Air Transport Services) Regulations, 1984
International Airports Authority Of India (L.T.C.) Regulations, 1982
International Airports Authority Of India (Management Of Airports) Regulations, 1982
International Airports Authority Of India Employees (Conduct, Discipline And Appeal) Regulations, 1987
International Copyright Order,1991
International Development Association (Status, Immunities And Privileges) Act, 1960
International Finance Corporation (Status, Immunities And Privileges) Act, 1958
International Monetary Fund And Bank Act, 1945
International Telecommunication Access To Essential Facilities At Cable Landing Stations Regulations, 2007
International, Airports Authority Act, 1971
Internationals Copyright Order, 1999
Internees (Discipline And Offences) Order, 1963
Intimation Of Accidents (Form And Time Of Service Of Notice) Rules, 2004
Investigation Of High Quality Counterfeit Indian Currency Offences (Amendment) Rules, 2013
Investigation Of High Quality Counterfeit Indian Currency Offences Rules, 2013
Investigators (Small Industries Development Organisation) Recruitment Rules, 2000
Investment Deposit Account Scheme, 1986
Investor Education And Protection Fund (Awareness And Protection Of Investors) Rules, 2001
Ircon Conduct Discipline And Appeal Rules, 1981
Iron And Steel (Control) Order, 1956
Iron And Steel Companies (Amalgamation And Takeover Laws) Repeal Act, 2000
Iron And Steel Companies Amalgamation Act, 1952
Iron And Steel Company (Acquisition Of Shares) Act, 1976
Iron And Steel Company (Taking Over Of Management) Act, 1972
Iron Ore Mines And Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Rules, 1978
Iron Ore Mines And Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Act, 1976
Iron Ore Mines Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978
Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976
Issue Of Foreign Currency Convertible Bonds And Ordinary Shares (Through Depository Receipt Mechanism) Scheme, 1993
Isubgol Husk (Grading And Marking) Rule, 1982
Jallianwala Bagh National Memorial Act, 1951
Jamia Millia Islamia Act, 1988
Jawaharlal Institute Of Post Graduate Medical Education And Research, Pondicherry, (Group B) Recruitment Rules, 1993
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry (Binder Grade 1) Recruitment Rules. 1999
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry (Male Health Supervisor And Senior Sanitary Inspector) Recruitment Rules, 1996
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry (Stock Verifier) Recruitment Rules, 1999
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Pondicherry, Group C Recruitment Rules, 1993
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry (Amendment) Act, 2011
Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008
Jawaharlal Institute Of Postgraduate Medical Education And Research, Pondicherry, Assistant (Animal House) Group C Post, Recruitment Rules, 2005
Jawaharlal Nehru University Act, 1966
Jayanti Shipping Company (Acquisition Of Shares) Act, 1971
Joint Electricity Regulatory Commission For The States Of Manipur And Mizoram (Salaries, Allowances And Other Conditions Of Service Of Chairperson And Members)Rules, 2006
Joint Electricity Regulatory Commission For Union Territories Except Delhi (Salary, Allowances And Other Conditions Of Service Of Chairperson And Member) Rules, 2007
Judges (Inquiry) Act, 1968
Judges (Protection) Act, 1985
Judicial Administration Laws (Repeal) Act, 2001
Judicial Commissioners Courts(Declaration As High Courts) Act, 1950
Judicial Officers Protection Act, 1850A
Junagadh Administratlon (Property) Act, 1948
Junior Inspector Of Weights And Measures, Class-Iii, Recruitment Rules, 2007
Jute (Grading And Marking) Rules, 1978
Jute (Licensing And Control) Order, 1961
Jute And Jute Textiles Control Order, 2000
Jute Companies (Nationalisation) Act, 1980
Jute Manufactures Cess Act, 1983
Jute Manufactures Cess Rules, 1984
Jute Manufactures Development Council Act, 1983
Jute Packaging Materials (Compulsory Use In Packing Commodities) Act, 1987
Jute Packaging Meterials (Compulsory Use In Packing Commodities) Rules, 1987
Jute Textiles (Control) Order, 1956
Juvenile Justice (Care And Protection Of Children) Act, 2000
Juvenile Justice (Care And Protection Of Children) Act, 2015
Juvenile Justice (Care And Protection Of Children) Amendment Act, 2006
Juvenile Justice (Care And Protection Of Children) Amendment Act, 2011
Juvenile Justice (Care And Protection Of Children) Rules, 2007
Juvenile Justice Act, 1986
Kalakshetra Foundation Act, 1993
Kalawati Saran Children Hospital (E. E. G. Technician) Recruitment Rules, 1989
Kandla Free Trade Zone - Upper Division Clerk (Group C Post) Recruitment Rules,1999
Kandla Free Trade Zone Deputy Development Commissioner (Group A Post) Recruitment Rules, 1999
Kandla Free Trade Zone, Head Jamadar Grade-1 (Group C Post) Recruitment Rules, 1999
Mild Steel Tubes (Excluding Seamless Tubes And Tubes According To A. P. I. Specifications) (Quality Control) Order, 1978
Military Lands And Cantonments Service (Group A And B) Rules, 1951
Military Prisons Rules, 1962
Milk And Milk Product Order, 1992
Mineral (Auction) Rules, 2015
Mineral Concession Rules, 1960
Mineral Conservation And Development Rules, 1988
Mineral Products (Additional Duties Of Excise And Customs) Act, 1958
Minerals Conservation And Development Rules,1958
Mines (Posting Up Of Abstracts) Rules, 1954
Mines Act, 1923
Mines Act, 1952
Mines And Minerals (Development And Regulation) Act, 1957
Mines And Minerals (Development And Regulation) Amendment Act, 2015
Mines And Minerals (Regulation And Development) Act, 1948
Mines And Minerals (Regulation And Development) Act, 1957
Mines Rescue Rules, 1985
Mines Vocational Training Rules, 1966
Minimum Wages (Central) Rules, 1950
Minimum Wages Act, 1948
Mining Lease (Modification Of Terms) Rules, 1956
Ministers (Allowances, Medical Treatment And Other Privileges) Rules, 1957
Ministers Residences Rules, 1962
Ministry Of Agriculture, Central Poultry Development Organization (Northern Region), Chandigarh Office Superintendent (Group B Post) Recruitment Rules, 2007
Ministry Of Agriculture, Department Of Agriculture And Cooperation, Senior Library And Information Assistant Recruitment Rules, 1996
Ministry Of Agriculture, Department Of Animal Husbandry And Dairying, Delhi Milk Scheme, Junior Librarian Group C Recruitment Rules, 1994
Ministry Of Agriculture, Department Of Rural Development Economic Investigator (Grade Ii) And Statistical Investigator (Grade Ii) Recruitment Rules, 1989
Ministry Of Chemicals And Fertilizers, Department Of Fertilizers, Data Entry Operator, Grade B Recruitment Rules, 1997
Ministry Of Chemicals And Fertilizers, Department Of Chemicals And Petrochemicals (Group D Posts) Record Sorter Recruitment Rules, 1999
Ministry Of Commerce (Additional Economic Adviser) Recruitment Rules, 1999
Ministry Of Commerce (Economic Adviser) Recruitment Rules, 1999
Ministry Of Commerce (Senior Accountant) Recruitment Rules, 1999
Ministry Of Commerce And Industry, Department Of Commerce Special Officer (Gatt) Recruitment Rules, 1999
Ministry Of Commerce Assistant Director (Accounts) Recruitment Rules, 1999
Ministry Of Commerce Senior Analyst (Work Study) And Junior Analyst (Work Study) Recruitment Rules, 1999
Ministry Of Commerce, Assistant Director Recruitment Rules, 1999
Ministry Of Consumer Affairs And .Public Distribution, Department Of Public. Distribution, (Assistant Librarian) Recruitment Rules, 1999
Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, (Despatch Riders) Recruitment Rules, 1999
Ministry Of Consumer Affairs And Public Distribution Department Of Public Distribition, Senior Analyst (Work Study) Group C Recruitment Rules, 1999
Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Gestetner Operator (Senior)] Recruitment Rules, 1999
Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Statistical Investigators (Grade-Ii)], Recruitment Rules, 1999
Ministry Of Consumer Affairs And Public Distribution, Department Of Public Distribution, [Draftsman (Grade-I)] Recruitment Rules, 1999
Ministry Of Environment And Forests (Chowkidar) Recruitment Rules, 1989
Ministry Of Environment And Forests (Library Information Assistant) Recruitment Rules, 1999
Ministry Of External Affairs, Central Passport Organisation (Group A Posts) Recruitment Rules, 1995
Ministry Of External Affairs, Central Passport Organisation (Group B Posts) Recruitment Rules, 1995
Ministry Of Finance (Department Of Economic Affairs) Verifying Officer Recruitment Rules, 1999
Ministry Of Finance, Income-Tax Department (Office Superintendent) Group B Non-Gazetted Post Recruitment Rules, 2007
Ministry Of Food And Civil Supplies (Department Of Civil Supplies), Artist (Senior) Recruitment Rules, 1989
Ministry Of Food And Civil Supplies, Department Of Food, (Script Writer) Recruitment Rules, 1990
Ministry Of Health And Family Welfare, Research Officer (Transport) Recruitment Rules, 1987
Ministry Of Home Affairs The Citizenship (Registration Of Citizens And Issue Of National Identity Cards) Rules, 2003
Ministry Of Home Affairs, Border Security Force, Private Secretary, Senior Personal Assistant And Stenographer Grade Ii, Group B Posts Recruitment Rules, 1995
Ministry Of Home Affairs, National Security Guard Group C Posts Recruitment Rules, 1996
Ministry Of Human Resource Development, Department Of Culture, National Gallery Of Modern Art, Store Keeper Group C Post Recruitment Rules, 1997
Ministry Of Human Resource Development, Department Of Culture, Archaeological Survey Of India, PeonAttendant Group D Post Recruitment Rules, 1996
Ministry Of Human Resource Development, Department Of Education Investigator (Book Promotion) Recruitment Rules, 1999
Ministry Of Human Resource Development, Directorate Of Adult Education, Desk Top Publishing Operator, Group C Post Recruitment Rules, 1995
Ministry Of Human Resource Development, Directorate Of Adult Education, Junior Administrative Officer, Group B Recruitment Rules, 1997
Ministry Of Human Resources Development Department Of Culture, Archaeological Survey Of India, Chief Horticulturist Group A Post Recruitment Rules, 1996
Ministry Of Industry (Department Of Heavy Industry Group B Pest) Recruitment Rules, 1999
Ministry Of Industry, Department Of Explosives, Group C Posts Recruitment Rules, 1996
Ministry Of Industry, Khadi And Village Industries Commission Group A And Group B Posts Recruitment Rules, 1998
Ministry Of Industry, Small Industry Development Organisation Group A And Group B Posts Recruitment Rules, 1997
Ministry Of Information And Broadcasting Song And Drama Division (Staff Artist) (Group C) Recruitment Rules, 1996
Ministry Of Law And Justice (Department Of Legal Affairs) Accountant Recruitment Rules, 1989
Ministry Of Law And Justice, Legislative Department, Vidhi Sahitya Prakashan (Group A Posts) Recruitment Rules, 1989
Ministry Of Law, Justice And Company Affairs (Department Of Legal Affairs, Committee For Implementing Legal Aid Schemes) Superintendent Recruitment Rules, 1993
Ministry Of Law, Justice And Company Affairs, (Department Of Legal Affairs) Junior Analyst (Work Study) Recruitment Rules, 1999
Ministry Of Law, Justice And Company Affairs, Department Of Legal Affairs (Cash Officer) Recruitment Rules, 1999
Ministry Of Law, Justice And Company Affairs, Law Commission Group D Posts Recruitment Rules, 1994
Ministry Of Personnel Public Grievances And Pensions, Department Of Administrative Reforms And Public Grievances Despatch Rider Group C Post Recruitment Rules, 1999
Ministry Of Personnel, Public Grievances And Pensions Department Of Personnel And Training, Group C (Ex- Cadre) Posts Recruitment Rules, 1999
Ministry Of Personnel, Public Grievances And Pensions (Department Of Administrative Reforms And Public Grievances) Accountant Group B Recruitment Rules, 1999
Ministry Of Personnel, Public Grievances And Pensions (Department Of Administrative Reforms And Public Grievances) Junior Analyst (Computer) Recruitment Rules, 1990
Ministry Of Personnel, Public Grievances And Pensions (Department Of Personnel And Training) Chief Welfare Officer And Director, Recruitment Rules, 1989
Ministry Of Personnel, Public Grievances And Pensions, Department Of Personnel And Training, Departmental Canteen, Group C And D Posts Recruitment Rules, 1999
Ministry Of Power Research Assistant (Work Study) Group B Post Recruitment Rules, 1997
Ministry Of Power Senior Analyst (Work Study) Recruitment Rules, 1997
Ministry Of Power, Central Electricity Authority Sub-Ordinate Officers (Superintendent) Recruitment Rules, 1997
Ministry Of Power, Central Electricity Authority, Head Draftsman Group B Post Recruitment Rules, 1995
Ministry Of Rural Development Assistant Library And Information Officer Recruitment Rules, 1999
Ministry Of Rural Development, Accounts Clerk Recruitment Rules, 1999
Ministry Of Surface Transport (Development Wing) Chief Engineer (Project Implementation Cell) Recruitment Rules, 1995
Ministry Of Tourism (Department Of Tourism) Tourist Offices Of Government Of India Junior Hindi Translator Recruitment Rules, 1990
Ministry Of Urban Affairs And Employment Officer On Special Duty Recruitment Rules, 1999
Ministry Of Urban Development (Accountant) Recruitment Rules, 1999
Ministry Of Urban Development Directorate Of Estates, Estate Manager Group B Post Recruitment Rules, 1999
Ministry Of Urban Development Research Officer Recruitment Rules, 1999
Ministry Of Urban Development, Central Public Works Department, Directorate Of Horticulture Group B Post Recruitment Rules, 1999
Ministry Of Water Resources, Accountant (Budget And Technical) Recruitment Rules, 1996
Ministry Of Water Resources, Command Area Development (Group A) Posts, Recruitment Rules, 1996
Ministry Of Welfare (Deptt. Of Welfare) (Record Keeper) Recruitment Rules, 1990
Miscellaneous Personal Laws (Extension) Act, 1959
Mising Autonomous Council Act, 1995
Mizoram University (Amendment) Act, 2007
Mizoram University Act, 2000
Mogul Line Limited (Acquisition Of Shares) Act, 1984
Mohammad Ali Jauhar University Act, 2005
Mohanlal Sukhadia University Act, 1962
Molasses Control Order, 1961
Monocrotophos (Cancellation Of Certificate Of Registration) Order, 2005
Monopolies And Restrictive Trade Practices Commission Regulations, 1991
Monopolies And Restrictive Trade Practices Rules, 1970
Mormugao Port Employees (Conduct) Regulations, 1964
Mormugao Port Trust (Adaptation Of Rules) Regulations, 1964
Mormugao Port Trust (Payment Of Fees And Allowances To Trustees) Rules, 1964
Mormugao Port Trust (Procedure At Board Meetings) Rules, 1964
Motor Cars (Distribution And Sale) Control Order, 1959
Motor Spirit And High Speed Diesel (Preventon Of Malpractices In Supply And Distribution) Order, 1990
Motor Spirit And High Speed Diesel (Regulation Of Supply And Distribution And Prevention Of Malpractices) Order, 1998
Motor Spirit And High Speed Diesel (Regulation Of Supply, Distribution And Prevention Of Malpractices) Order, 2005
Motor Transport Workers Act, 1961
Motor Vehicles (All India Permit For Tourist Transport Operators) Rules, 1993
Motor Vehicles (Amendment) Act, 2001
Motor Vehicles (Amendment) Act, 2015
Motor Vehicles (New High Security Registration Plates) Order, 2001
Motor Vehicles Act, 1939
Motor Vehicles Act, 1988
Mulki Rules (Repeal) Act, 1973
Mulki Rules Act, 1972
Multi State Co-Operative Societies Act, 1984
Multi-State Co-Operative Societies (Privileges, Properties And Funds, Accounts, Audit, Winding Up And Exectution Of Decrees, Orders And Decisions) Rules, 1985
Multi-State Co-Operative Societies (Registration, Membership, Direction And Management, Settlement Of Disputes, Appeal And Revision) Rules 1985
Naphtha (Acquisition, Sale, Storage And Prevention Of Use In Automobile) Order, 2000
Narcotic Drugs And Psychotropic Substances (Amdndment) Act, 2001
Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2014
Narcotic Drugs And Psychotropic Substances (Authentication Of Documents) Rules, 1992
Narcotic Drugs And Psychotropic Substances (Execution Of Bond By Convicts Or Addicts) Rules, 1985
Narcotic Drugs And Psychotropic Substances (National Fund For Control Of Drug Abuse) Rules, 2006
Narcotic Drugs And Psychotropic Substances (Regulation Of Controlled Substance) Order, 1993
Narcotic Drugs And Psychotropic Substances Act, 1985
Narcotic Drugs And Psychotropic Substances Consultative Committee Rules, 1988
Narcotic Drugs And Psychotropic Substances Rules, 1985
Nationai Disaster Management Authority, Group C Posts Recruitment Rules, 2009
National Airports Authority (Gratuity) Regulations, 1992
National Airports Authority (Management Of Airports) Regulations, 1989
National Airports Authority Act, 1985
National Archives Of India (Library And Information Officer) Recruitment Rules, 1996
National Atlas And Thematic Mapping Organisation (Additional Director) Recruitment Rules, 1990
National Atlas And Thematic Mapping Organisation (Manager) Recruitment Rules, 1990
National Atlas And Thematic Mapping Organisation (Senior Administrative Officer) Recruitment Rules, 1990
National Atlas And Thematic Mapping Organisation (Senior Librarian) Recruitment Rules, 1989
National Bank For Agriculture And Rural Development (Additional) General Regulations, 1984
National Bank For Agriculture And Rural Development (Amendment) Act, 2003
National Bank For Agriculture And Rural Development Act, 1981
National Bank For Agriculture And Rural Development General Regulations, 1982
National Board For Micro, Small And Medium Enterprises Rules, 2006
National Board For Wild Life Rules, 2003
National Cadet Corps (Girls Division) Rules, 1949
National Cadet Corps Act, 1948
National Cadet Corps Rules, 1948
National Capital Region Planning Board Act, 1985
National Capital Territory Of Delhi Laws (Special Provisions) Act, 2007
National Capital Territory Of Delhi Laws (Special Provisions) Act, 2011
National Capital Territory Of Delhi Laws (Special Provisions) Second (Amendment) Act, 2014
National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011
National Capital Territory Of Delhi, Andaman And Nicobar Islands, Lakshadweep, Daman And Diu And Dadra And Nagar Haveli (Civil Service) Rules, 2003
National Civil Defence College, Nagpur, (Hindi Officer) Recruitment Rules, 1996
National Co-Operative Development Corporation (Amendment) Act, 2002
National Co-Operative Development Corporation Act, 1962
National Commission For Backward Classes Act, 1993
National Commission For Minorities Act, 1992
National Commission For Minority Educational Institutions (Amendment) Act, 2006
National Commission For Minority Educational Institutions (Amendment) Act, 2010
National Commission For Minority Educational Institutions (Annual Report) Rules, 2005
National Commission For Minority Educational Institutions (Financial And Administrative Powers) Rules, 2005
National Commission For Minority Educational Institutions (Procedure For Appeal) Rules, 2006
National Commission For Minority Educational Institutions (Salaries And Allowances And Conditions Of Service Of Chairperson And Other Members) Rules, 2006
National Commission For Minority Educational Institutions Act, 2004
National Commission For Protection Of Child Rights Rules, 2006
National Commission For Safai Karamcharis Act, 1993
National Commission For Scheduled Castes And Scheduled Tribes Chairperson, Vice-Chair Person And Members (Conditions Of Service And Tenure) Rules, 1990
National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions Of Service And Tenure) Rules, 2004
National Commission For The Scheduled Tribes (Specification Of Other Functions) Rules, 2005
National Commission For Women Act, 1990
National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980
National Company Limited (Acquisition Nd Transfer Of Undertakings) Administration Of Funds Rules, 1981
National Cooperative Development Corporation Rules, 1975
National Council For Teacher Education (Assignment Of Functions To The Executive Committee) Regulations, 2007
National Council For Teacher Education (Establishment, Location And Territorial Jurisdiction Of The Regional Committees) Regulations, 2003
National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006
National Council For Teacher Education Act, 1993
National Council For Teacher Education Rules, 1997
National Dairy Development Board Act, 1987
National Development Bonds Rules 1977
National Employment Guarantee Fund Rules, 2006
National Environment Appellate Authority (Appeal) Rules, 1997
National Environment Appellate Authority (Financial And Administrative Powers) Rules, 1998
National Environment Appellate Authority Act, 1997
National Environment Tribunal Act, 1995
National Food Security Act, 2013
National Forest Data Management Centre, Forest Survey Of India, Dehradun (Group C Posts) Recruitment Rules, 1996
National Gallery Of Modern Art (Director) Recruitment Rules, 1999
National Green Tribunal Act, 2010
National Highways (Collection Of Fees By Any Person For The Use Of Section Of National HighwaysPermanent Bridge Temporary Bridge On National Highways) Rules, 1997
National Highways (Fees For The Use Of National Highways Section And Permanent Bridge Public Funded Project) Rules, 1997
National Highways (Fees For The Use Of National Highways Section And Permanent Bridge-Public Funded Project) Rules, 1997
National Highways (Fees For Use Of Permanent Bridges) Rules, 1992
National Highways (Manner Of Depositing The Amount By The Central Government With The Cpompetent Authority For Acquistion Of Land) Rules, 1998
National Highways (Rate Of Fee) Rules, 1997
National Highways (Rate Of Fees) Rules, 1997
National Highways (Temporary Bridges) Rules, 1964
National Highways Act, 1956
National Highways Authority Of India (Amendment) Act, 2013
National Highways Authority Of India Act, 1988
National Highways Fee (Determination Of Rates And Collection) Rules, 2008
National Highways Rules, 1957
National Highways Tribunal (Financial And Administrative Powers) Rules, 2004
National Highways Tribunal (Procedure For Investigation Of Misbehaviour Or Incapacity Of Presiding Officer) Rules, 2003
National Highways Tribunal (Procedure) Rules, 2003
National Housing Bank (Nomination) Regulations, 2004
National Housing Bank (Recovery Of Dues Of The Approved Institutions) General Regulations, 2002
National Housing Bank (Slum Improvment And Low Cost Housing Fund) Regulations, 1993
National Housing Bank Act, 1987
National Human Rights Commission (Procedure) Regulations, 1994
National Institute Of Design Act, 2014
National Institute Of Disaster Management Regulations, 2006
National Institute Of Fashion Technology Act, 2006
National Institute Of Mental Health And Neuro-Sciences Bangalore Act, 2012
National Institute Of Pharmaceutical Education And Research (Amendment) Act, 2002
National Institute Of Pharmaceutical Education And Research (Amendment) Act, 2007
National Institute Of Pharmaceutical Education And Research Act, 1998
National Institute Of Sugarcane And Sugar Technology (Hostel Superintendent) Recruitment Rules, 1999
National Institute Of Sugarcane And Sugar Technology (Administrative Officer) Recruitment Rules, 2000
National Institute Of Sugarcane And Sugar Technology (Library Assistant) Recruitment Rules, 2000
National Institutes Of Technology (Amendment) Act, 2012
National Institutes Of Technology Act, 2007
National Institutes Of Technology, Science Education And Research (Amendment) Act, 2014
National Institutes Of Technology, Science Education And Research Act, 2007
National Investigation Agency (Manner Of Constitution) Rules, 2008
National Investigation Agency Act, 2008
National Judicial Appointments Commission Act, 2014
National Jute Board Act, 2006
National Jute Board Act, 2008
National Legal Services Athorities Rules 1995
National Library Of India Act, 1976
National Load Despatch Centre Rules, 2005
National Oilseeds And Vegetable Oils Development Board Act, 1983
National Oilseeds And Vegetable Oils Development Board Regulations, 1988
National Pharmaceutical Pricing Authority, Department Of Chemicals And Petrochemicals, Ministry Of Chemicals And Fertilizers (Group 'D' Posts) Recruitment Rules, 2002
National Research Laboratory For Conservation Of Cultural Property, Scientific Group A (Gazetted) Posts (In-Situ Promotion Under Flexible Complimenting Scheme) Rules, 1999
National Rural Employment Guarantee (Amendment) Act, 2009
National Rural Employment Guarantee (Central Council) Rules, 2006
National Rural Employment Guarantee (Extension To Jammu And Kashmir) Act, 2007
National Rural Employment Guarantee Act, 2005
National Sample Survey Organisation, Survey Design And Research Division (Assistant Librarian) Recruitment Rules, 1990
National Savings Certificate (Vi Issue) Rules, 1981
National Savings Certificates (First Issue) Rules, 1965
National Savings Certificates (Vii Issue) Rules, 1989
National Savings Certificates (Viii Issue) Rules, 1989
National Savings Organisation (Artist) Recruitment Rules, 1990
National Savings Scheme Rules, 1987
National Savings Scheme Rules, 1992
National Security (Amendment) Act, 1985
National Security (Amendment) Act, 1984
National Security (Amendment) Act, 1987
National Security (Amendment) Act, 1988
National Security (Second Amendment) Act, 1984
National Security Act, 1980
National Security Guard Act, 1986
National Security Guard Rules, 1987
National Security Guard, Senior Personal Assistant (Group B Posts) Recruitment Rules, 1999
National Service Act, 1972
National Shipping Board Rules, 1960
National Small Savings Fund (Custody And Investment) Rules, 2001
National Sugar Institute, Kanpur (Staff Car Driver (Ordinary Grade) And Cleaner) Recruitment Rules, 2005
National Sugar Institute, Kanpur, (Farm Superintendent) Recruitment Rules, 2007
National Sugar Institute, Kanpur, Professor (Bio-Chemistry), Assistant Professor (Bio-Chemistry) And Junior Scientific Officer (Bio-Chemistry) Recruitment Rules, 2006
National Sugar Institute, Kanpur, Research Assistant(Agriculture Chemistry) Recruitment Rules, 2005
National Tax Tribunal (Amendment) Act, 2007
National Tax Tribunal Act, 2005
National Test House Kolkata (Lower Division Clerk) Recruitment Rules, 2005
National Test House, Calcutta (Director General) Group A Post Recruitment Rules, 2000
National Tiger Conservation Authority (Qualifications And Experience Of Experts Of Professional Members) Rules, 2006
National Tiger Conservation Authority (Salaries, Allowances And Other Conditions Of Appointment) Rules, 2006
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000
National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retradation And Multiple Disabilities Act, 1999
National University Of Advanced Legal Studies (Amendment) Act, 2008
National University Of Advanced Legal Studies Act, 2005
National Waterway (Allahabad-Haldia Stretch Of The Ganga- Bhagirathi-Hooghly River) Act, 1982
National Waterway (Kollam-Kottapuram Stretch Of West Coast Canal And Champakara And Udyog-Mandal Canals) Act, 1992
National Waterway Sadiya-Dhubri Stretch Of The Brahmaputra River) Act, 1988
National Waterways, Safety Of Navigation And Shipping Regulations, 2002
National Welfare Board For Seafarers Rules, 1963
Nationalized Banks (Management And Miscellaneous Provisions) Scheme, 1970
Nationalized Banks (Management And Miscellaneous Provisions) Scheme, 1980
Naturalization Act, 1926
Naval And Aircraft Prize Act, 1971
Naval Armament Act, 1923
Navy (Amendment) Act, 2005
Navy (Pay And Allowances) Regulations, 1966
Navy Act, 1957
Nazool Lands (Transfer) Rules, 1956
Ndian Forest Service (Appointment By Promotion) Regulations, 1966
Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002
Negotiable Instruments (Amendment) Act, 2015
Negotiable Instruments Act, 1881
New Bank Of India (Amalgamation And Transfer Of Undertaking) Scheme, 1993
New Bank Of India [Determination Of Placement Of Employee (Officers And Workmen) Of The New Bank Of India In Punjab National Bank] Scheme, 1993
News Paper (Price And Page) Continuance Act, 1961
Newspaper (Price And Page) Act, 1956
Newspapers (Incitement To Offences) Act, 1908
Newsprint Control Order, 1962
Newsprint Control Order, 2004
Neyveli Lignite Corporation Limited (Acquisition And Transfer Of Power Transmission System) Act, 1994
Notified Goods (Prevention Of Illegal Import)Rules, 1969
Nursing Council Act, 1947
Oaths Act, 1873
Oaths Act, 1969
Obstructions In Fairways Act, 1881
Office Of The Development Commissioner (Handi- Crafts), Deputy Director (Metal) Recruitment Rules, 1990
Office Of The Devlopment Commissioner Small Seals Industries, New Delhi Data Entry Operator Grade A, Group C Post, Recruitment Rules 1999
Officers Of Parliament (Pension, Housing And Medical Facilities To The Spouse Of The Speaker Of The House Of The People, Dying While Holding Such Office) Rules, 2002
Official Languages Act, 1963
Official Secrets Act, 1923
Official Trustees (Amendment) Act, 1964
Official Trustees Act, 1913
Offshore Areas Mineral (Development And Regulation) Act, 2002
Oil And Natural Gas Commission (Transfer Of Undertaking And Repeal) Act, 1993
Oil And Natural Gas Commission Act, 1959
Oil And Natural Gas Corporation Limited (Payment Of Compensation) Rules, 1994
Oil Industry (Development) Act, 1974
Oil Industry Development Board Employees (Conduct, Discipline And Appeal) Rules, 1988
Oil Mines Regulations, 1984
Oil Pressure Stoves (Quality Control) Order, 1997
Oil Pressure Stoves (Quality Control)Order, 1985
Oil Pressure Stoves (Quality Control)Order, 1987
Oil Seeds Committee Act, 1946
Oilfields (Regulation And Development) Act, 1948
Onions (Grading And Marking) Rules, 1964
Opium Act, 1857
Opium Act, 1878
Opium And Revenue Laws (Extension Of Application) Act, 1950
Order-01 Parties To Suits
Order-02 Frame Of Suit
Order-03 Recognized Agents And Pleaders
Order-04 Institution Of Suits
Order-04A Consolidation Of Cases
Order-05 Issue And Service Of Summons
Order-06 Pleadings Generally
Order-07 Plaint
Order-08 Written Statement, Set-Off And Counter-Claim
Order-09 Appearance Of Parties And Consequence Of Non-Appearance
Order-10 Examinatton Of Parties By The Court
Order-11 Discovery And Inspection
Order-12 Admissions
Order-13 Production, Impounding And Return Of Documents
Order-14 Settlement Of Issues And Determination Of Suit On Issues Of Law Or On Issues Agreed Upon
Order-15 Disposal Of The Suit At The First Hearing
Order-15A Striking Off Defence In A Suit By A Lessor
Order-16 Summoning And Attendance Of Witnesses
Order-16A Attendance Of Witnesses Confined Or Detained In Prison
Order-17 Adjournments
Order-18 Hearing Of The Suit And Examination Of Witnesses
Order-19 Affidavits
Order-20 Judgment And Decree
Order-20A Costs
Order-21 Execution Of Decrees And Orders
Order-22 Death, Marriage And Insolvency Of Parties
Order-23 Withdrawal And Adjustment Of Suits
Order-24 Payment Into Court
Order-25 Security For Costs
Order-26 Commissions
Order-27 Suits By Or Against The Government Or Public Officers In Their Official Capacity
Order-27A Suits Involving A Substantial Question Of Law As To The Interpretation Of
Order-28 Suits By Or Against Military 2 [Or Naval] Men 3 [Or Airmen]
Order-29 Suits By Or Against Corporations
Order-30 Suits By Or Against Firms And Persons Carrying On Business In Names Other Than Their Own
Order-31 Suits By Or Against Trustees, Executors And Administrators
Order-32 Suits By Or Against Minors And Persons Of Unsound Mind
Order-32A Suits Relating To Matters Concerning The Family
Order-33 Suits By Indigent Persons
Order-34 Suits Relating To Mortgages Of Lmmoveable Property
Order-35 Interpleader
Order-36 Special Case
Order-37 Summary Procedure
Order-38 Arrest And Attachment Before Judgment
Order-39 Temporary Injunctions And Interlocutory Orders
Railways (Employment Of Members Of The Armed Forces) Act, 1965
Railways (Local Authorities Taxation) Act, 1941
Railways (Local Authorities Taxation), 1941
Railways (Opening For Public Carriage Of Passengers) Rules,2000
Railways (Punitive Charges For Overloading Of Wagon) Rules, 2006
Railways (Second Amendment) Act, 2003
Railways Act, 1890
Railways Act, 1989
Railways Board Act, 1905
Railways Claims Tribunal (Procedure) Rules, 1989
Raipur And Khattra Laws Act, 1879
Rajghat Samadhi Act, 1951
Rajiv Gandhi Institute Of Petroleum Technology Act, 2007
Rajiv Gandhi National Aviation University Act, 2013
Rajiv Gandhi National Institute Of Youth Development Act, 2012
Rajiv Gandhi University Act, 2006
Raksha Shakti University (Amendment) Act, 2013
Rampur Raza Library Act, 1975
Rani Lakshmi Bai Central Agricultural University Act, 2014
Rape And Mustard Seeds (Grading And Marking) Rules, 1964
Raw Meat (Chilled Or Frozen) (Grading And Marking) Rules, 1977
Rawcashewnut (Grading And Marking) Rules, 1980
Re-Export Of Imported Goods (Drawback Of Customs Duties) Rules, 1995
Re-Export Of Imported Goods. (Drawback Of Customs Duties) Rules, 1995
Reciprocity Act, 1943
Red Cross Society (Allocation Of Property) Act, 1936
Red Cross Society Act, 1920
Redeployment Of Surplus Staff Against Vacancies In Central Civil Services And Post (Group A And B) Rules, 1986
Redressal Of Public Grievances Rules, 1998
Reduction Or Waiver Of Penal Interest For Late Filing Of Return Of Income, Etc. - Authorisation Of Powers To Chief Commissioners And Directors - General` (Investigation)
Refined Groundnut Oil (Regulation Of Refining And Prices) Control Order, 1977
Reformatory Schools Act, 1897
Refuge Relief Taxes (Abolition) Act, 1973
Refugee Relief Taxes (Abolition) Repeal Act, 2002
Regional Rural Banks (Amendment) Act, 2015
Regional Rural Banks Act, 1976
Register Of Interconnect Agreements Regulations, 1999
Registrar Of Newspapers For India (Accounts Clerk) Regional Offices Recruitment Rules, 1999
Registrar Of Newspapers For India (Accounts Clerk) At Headquarters, Recruitment Rules, 1999
Registrar Of Newspapers For India (Junior Investigator) Recruitment Rules, 1999
Registration Act, 1908
Registration And Licensing Of Industrial Undertakings Rules, 1952
Registration Mark On Vehicles At A Glance
Registration Of Births And Deaths Act, 1969
Registration Of Electors Rules, 1960
Registration Of Foreigners (Bangladesh) Rules, 1973
Registration Of Foreigners (Exemption) Order, 1957
Registration Of Foreigners (Extension To Pondicherry) Rules, 1963
Registration Of Foreigners Act, 1939
Registration Of Foreigners Rules, 1939
Registration Of Foreigners Rules, 1992
Registration Of Multimodal Transport Operators Rules, 1992
Registration Of Newspapers (Central) Rules, 1956
Regulation On Guidelines For Registration Of Consumer OrganisationNon-Government Organizations (Ngos) And Theirinteraction With Trai, 2001
Regulation On Quality Of Service For Voip Based International Long Distance Service, 2002
Regulation On Quality Of Service Of Basic And Cellular Mobile Telephone Services, 2005
Regulation On Quality Of Service Of Dial-Up And Leased Line Internet Access Service, 2001
Rehabilitation Council Of India Act, 1992
Rehabilitation Finance Administration Act, 1948
Religious Endowments Act, 1863
Religious Institutions (Prevention Of Misuse) Act, 1988
Religious Societies Act, 1880
Remittances Of Foreign Exchange And Investment In Foreign Exchange Bonds (Immunities And Exemptions) Act, 1991
Removal Of (Licensing Requirements Stock Limits And Movement Restictions) On Specified Foodstuffs Order, 2002
Rent A Cab Scheme, 1989
Rent A Motor Cycle Scheme, 1997
Rent Control Act, 2009
Repatriation Of Prisoners (Amendment) Act, 2011
Repatriation Of Prisoners Act, 2003
Repatriation Of Prisoners Rules, 2004
Repealing And Amending (Second) Act, 2015
Repealing And Amending Act, 1960
Repealing And Amending Act, 1978
Repealing And Amending Act, 1988
Repealing And Amending Act, 2001
Repealing And Amending Act, 2015
Representation Of The People (Amendment And Validation) Act, 2013
Representation Of The People (Amendment) Act, 1989
Representation Of The People (Amendment) Act, 2002
Representation Of The People (Amendment) Act, 2003
Representation Of The People (Amendment) Act, 2008
Representation Of The People (Amendment) Act, 2009
Representation Of The People (Amendment) Act, 2010
Representation Of The People (Second Amendment) Act, 2002
Representation Of The People (Second Amendment) Act, 2003
Representation Of The People (Third Amendment) Act, 2002
Representation Of The People Act, 1950
Representation Of The People Act, 1951
Requisitioned Land (Apportionment Of Compensation) Act, 1949
Requisitioning And Acquisition Of Immovable Property (Application To The State Of Pondicherry) Order, 1960
Requisitioning And Acquisition Of Immovable Property Act, 1952
Requisitioning And Acquisition Of Immovable Property Rules, 1953
Research And Development Cess Act, 1986
Research Assistant (Work Study) Recruitment Rules, 1990
Reserve And Auxiliary Air Forces Act, 1952
Reserve Bank (Transfer To Public Ownership) Act, 1948
Reserve Bank Of India (Amendment) Act, 2006
Reserve Bank Of India (Board For Financial Supervision) Regulations, 1994
Reserve Bank Of India Act, 1934
Reserve Forces Act, 1888
Resettlement Of Displaced Persons (Land Acquisition) Act, 1948
Residents Of Kashmir Division In The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Services And Posts) Rules 1995
Restriction Of Import, Manufacture And Use Of Lindane (Gamma B.H.C.) Order, 2007
Revenue Recovery Act, 1890
Revision Applications (Procedure) Rules, 1961
Rice (Grading And Marking) Rules, 1939
Rice (Northern Zone) Movement Control Order, 1958
Rice (Prohibition Of Use In Wheat Products) Order, 1958
Rice And Paddy (Southern Zone) Movement Control Order, 1976
Rice Milling Industry (Regulation) Act, 1958
Rice Milling Industry (Regulation) Repeal Act, 1997
Richardson And Cruddas Limited (Acquisition And Transfer Of Undertaking) Rules, 1974
Richardson And Cruddas Limited (Acquisition And Transfer Of Undertaking) Act, 1972
Rifles Act, 1920
Right Of Children To Free And Compulsory Education (Amendment) Act, 2012
Right Of Children To Free And Compulsory Education Act, 2009
Right Of Information (Regulation Of Fee And Cost) Rules, 2005
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Compensation, Rehabilitation And Resettlement And Development Plan) Rules, 2015
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013
Right To Information Act, 2005
River Boards Act, 1956
Road Transport Corporations Act, 1950
Roasted Bengal Gram (Split) Grading And Marking Rules, 1999
Roasted Bengal Gram (Split) Grading And Marking Rules, 2002
Roller Mills Wheat Products (Ex-Mill) Price Control Order, 1969
Sick Textile Undertakings (Taking Over Of Management) Act, 1972
Sikh Gurdwaras (Supplementary) Act, 1925
Sikh Gurdwaras Act, 1925
Site Restoration Fund Scheme, 1999
Sixth Schedule To The Constitution (Amendment) Act, 2003
Skins (Grading And Marking) Rules, 1937
Slum Area(Improvement An Clearance) Amendment Act, 1964
Slum Areas (Improvement And Clearance) Act, 1956
Small Coins (Offences) Act, 1971
Small Industries Development Bank Of India (Appeal To The Central Government) Rules, 2003
Small Industries Development Bank Of India Act, 1989
Smith, Stanistreet And Company Limited (Acquisition And Transfer Of Undertakings) Act, 1977
Smugglers And Foreign Exchange Manipulators (Appellate Tribunal For Forfeited Property) Rules, 1977
Smugglers And Foreign Exchange Manipulators (Forfeiture Of Property) Act, 1976
Smugglers And Foreign Exchange Manipulators (Receipt, Management And Disposal Of Forfeited Property) Rules, 2006
Social Security Certificate Rules, 1982
Societies Registration Act, 1860
Solatium Scheme, 1989
Soldiers (Litigation) Act, 1925
Solvent, Raffinate And Slop (Acquisition, Sale, Storage And Prevention Of Use In Automobiles) Order, 2000
Solvent-Extracted Oil, De-Oiled Meal And Edible Flour (Control) Order, 1967
Solvent-Extracted Oil, De-Oiled Meal And Edible Flour (Delegation Of Powers) Order, 1968
Song And Drama Division (Gestetner Operator) Recruitment Rules, 1999
Sonthal Parganas Act, 1855
Southern Region Farm Machinery Training And Testing Institute , Garladinne, Anantapur (Andhra Pradesh), Hindi Typist And Hindi Translator Group C Recruitment Rules, 1999
Southern Region Farm Machinery Training And Testing Institute, Garladinne, Anantapur (Andhra Pradesh) Instructor (Group B) Recruitment Rules, 1996
Southern State (Regulation Of Export Of Rice) Order, 1964
Special Bearer Bonds (Immunities And Exemptions) Act, 1981
Special Court (Trial Of Offences Relating To Transactions In Securities) Act, 1992
Special Court (Trial Of Offences Relating To Transactions In Securities) Rules, 1992
Special Courts (Repeal) Act, 1982
Special Courts Act, 1979
Special Criminal Courts (Jurisdiction) Act, 1950
Special Economic Zones (Customs Procedures) Regulations, 2003
Special Economic Zones Act, 2005
Special Economic Zones Rules, 2003
Special Economic Zones Rules, 2006
Special Marriage Act, 1872
Special Marriage Act, 1954
Special Protection Group (Amendment) Act, 2003
Special Protection Group Act, 1988
Special Tribunals (Supplementary Provisions) Act, 1946
Specific Relief Act, 1877
Specific Relief Act, 1963
Specific Reliief Act, 1877
Specified Goods (Prevention Of Illegal Export) Rules, 1969
Spices Board (Quality Marking) Regulations, 1992
Spices Board Act, 1986
Spices Board Rules, 1987
Spices Cess Act, 1986
Spices Cess Rules, 1988
Spices Grading And Marking Rules, 2005
Spirituous Preparations (Inter State Trade And Commerce) Control Act, 1955
Spirituous Preparations (Inter-State Trade And Commerce) Control (Repeal) Act, 2006
Sports Broadcast Signals (Mandatory Sharing With Prasar Bharati) Rules, 2007
Sports Broadcasting Signals (Mandatory Sharing With Prasar Bharati) Act, 2007
Sports Broadcasting Signals (Mandatory Sharing With Prasarbharati) Act, 2007
Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum (Amendment) Act, 2005
Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum Act, 1980
St. John Ambulance Association (India) Transfer Of Funds Act, 1956
St.John Ambulance Association (India) Transfer Of Funds (Repeal) Act, 2002
Telecom Factories Organisation Department Of Telecommunications (Senior Personal Assistant), General Central Service Group B (Gazetted) Recruitment Rules, 1989
Telecom Regulatory Authority Of India (Access To Information) Regulation, 2005
Telecom Regulatory Authority Of India (Amendment) Act, 2014
Telecom Regulatory Authority Of India (Amendment) Bill, 2008
Telecom Regulatory Authority Of India (Annual Report And Returns) Rules, 1999
Telecom Regulatory Authority Of India (Annual Report And Returns) Rules, 1999
Telecom Regulatory Authority Of India (Form Of Annual Statement Of Accounts And Records) Rules, 1999
Telecom Regulatory Authority Of India (Levy Of Fees And Other Charges For Tariff Plans) Regulation, 2002
Telecom Regulatory Authority Of India (Miscellaneous) Rules, 1999
Telecom Regulatory Authority Of India (Procedure For Conducting Inquiry Against A Member) Rules, 1999
Telecom Regulatory Authority Of India Act, 1997
Telecom Regulatory Authority Of India, Service Providers (Maintenance Of Books Of Accounts And Other Documents) Rules, 2002
Textile Undertakings (Nationalisation) Laws (Amendment And Validation) Act, 2014
Textile Undertakings (Taking Over Of Management) Act, 1983
Textiles (Control) Order, 1986
Textiles (Development And Regulation) Order, 1992
Textiles (Development And Regulation) Order, 1993
Textiles (Furnishing Of Information And Statistics) Order, 1987
Textiles (Production By Handlooms) Control Order, 1956
Textiles (Production By Knitting, Embroidery, Lace-Making And Printing Machines) Control Order, 1963
Textiles (Production By Powerloom) Control Order, 1956
Textiles Committee Act, 1963
Tezpur University Act, 1993
The Central Civil Services (Classification,Control And Appeal) Rules, 1965
The Central Civil Services (Joining Time) Rules, 1979
The Central Civil Services (Revised Pay) Rules, 1986
The Central Civil Services And Civil Posts (Civil Age-Limit For Direct Recruitment) Rules, 1998
The Currency Note Press, Canteen Manager, Recruitment Rules, 1996
The Department Of Revenue Narcotics Control Bureau (Intelligence Officer) Recruitment Rules, 1996
The Government Of India (Authorisation Of Officers For Verification Of Pleadings And Other Documents To Be Filed In The Central Administrative Tribunal) Rules, 1993
The Indian Revenue Service Rules, 1988
The Law Officers (Conditions Of Service) Rules, 1987
The Members Of Lok Sabha (Disqualification On Ground Of Defection) Rules, 1985
The Merchant Shipping (Registration Of Indian Ships) Rules, 1960
The Parel Investments And Trading Private Limited And Domestic Gas Private Limited (Taking Over Of Management) Repeal Act, 2005
The Punjab General Sales Tax (As In Force In The Union Territory Of Chandigarh) Repeal Act, 2005
The Residents Of Assam (Relaxation Of Upper Age Limit) Rules, 1985
The State-Associated Banks (Miscellaneous Provisions ) Act, 1962
The Workmens Contributory Provident Fund Rules, 1980
Theft Act, 1968
Tobacco (Grading And Marking) Rules, 1937
Tobacco Board Act, 1975
Tobacco Cess Act, 1975
Tokyo Convention Act, 1975
Tolls (Army And Air Force) Act, 1901
Tolls Act, 1851
Tolls Act, 1864
Tolls Act, 1888
Tourist Vehicles (Additional Conditions Of Permit) Rules, 1986
Town And Country Planning Act, 1971
Tractor Cess Rules, 1992
Tractors (Distribution And Sale) Control Order, 1971
Tractors (Price Control) Order, 1967
Trade And Merchandise Marks Act, 1958
Trade And Merchandise Marks Rules, 1959
Trade Marks (Amendment) Act, 2010
Trade Marks (Applications And Appeals To The Intellectual Property Appellate Board) Rules, 2003
Trade Marks (Removal Of Difficulties) Order, 2004
Trade Marks Act, 1940
Trade Marks Act, 1999
Trade Marks Rules, 2002
Trade Unions (Amendment) Act, 2001
Trade Unions Act, 1926
Trading With The Enemy (Continuance Of Emergency Provisions) Act, 1947
Trai (Levy Of Fees And Other Charges For Tariff Plans) Regulation, 2002
Trai Meetings For Transaction Of Business Regulation, 1999
Training Ship Chanakya (Assistant) (Group-C) Recruitment Rules, 1999
Tramways Act, 1886
Tramways Act, 1902
Transaction Of Business Of The Government Of National Capital Territory Of Delhi Rules, 1993
Transfer Of Evacuee Deposits Act, 1954
Transfer Of Prisoners Act, 1950
Transfer Of Property (Amendment) Act, 2002
Transfer Of Property Act, 1882
Transfer Of Property In Cantonments (Form Of Notice And Manner Of Giving Such Notice) Rules, 1985
Transformer And Switchgear Limited (Acquisition And Transfer Of Undertakings) Act, 1983
Transformer Oil (Additional Duty) Rules, 1978
Transplantation Of Human Organs (Amendment) Act, 2011
Transplantation Of Human Organs Act, 1994
Transplantation Of Human Organs Rules, 1995
Transport Of Animals Rules, 1978
Transportation Of Goods (Through Foreign Territory) Regulations, 1965
Travancore Cochin Hindu Religious Institutions (Amendment) Act, 2007
Travancore Cochin Medical Practitioners Act, 1953
Travancore-Cochin High Court Act, 1125
Travancore-Cochin Literary, Scientific And Charitable Societies Registration Act, 1955
Treasure Trove Act, 1878
Tripura (Administration) Order, 1949
Tripura (Courts) Order, 1950
Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002
Trustees (Declaration Of Holdings Of Shares And Debentures) Rules, 1964
Trusts Act, 1882
Turmeric (Grading And Marking) Rules, 1964
Two Member Constituencies (Abolition) And Other Laws Repeal Act, 2001
Two Wheeler Vehicles (Restrication On Resale), Order, 1981
Two-Member Constituencies (Abolition) Act, 1961
Types Of Motor Vehicles At A Glance
Tyre Corporation Of India Limited (Disinvestment Of Ownership) Act, 2007
Tyres And Tubes (Movement Control) Order. 1974
U. P. Prevention Of Food Adulteration Rules, 1976
U. P. Sugarcane Cess (Validation) Act, 1961
U.P.Sugarcane Cess (Validation) Repeal Act, 2001
Unclaimed Deposits Act, 1866
Unclaimed Deposits Act, 1870
Uncleared Goods (Bill Of Entry) Regulations, 1972
Uniform Protocol On Water Quality Monitoring Order, 2005
Union Duties Of Excise (Distribution) Act, 1979
Union Duties Of Excise (Electricity) Distribution Act, 1980
Union Duties Of Excise (Electricity) Distribution Repeal Act, 2006
Union Public Service Commission (Finance And Budget Officer) Recruitment Rules, 1989
Union Public Service Commission (Junior Accounts Officer) Recruitment Rules, 1990
Union Public Service Commission (Protocol Assistant) Recruitment Rules, 1999
Union Public Service Commission (Protocol Officer) Recruitment Rules, 1999
Union Public Service Commission (Vigilance Assistant) Recruitment Rules, 1999
Union Public Service Commission Assistant Director (Vigilance) Recruitment Rules, 1999
Union Public Service Commission Junior Accounts Officer, Group B Post Recruitment Rules, 2000
Union Public Service Commission Library And Information Assistant Recruitment Rules, 1993
Union Public Service Commission Staff Car Drivers Group C Posts Recruitment Rules, 1991
Union Public Service Commission Technical Assistant (Accounts) Group C Post Recruitment Rules, 2000
Union Public Service Commission, (Administrative Officer (Group A) Post Recruitment Rules, 1999
Union Public Service Commission, Assistatnt Director (Ais), Group A Post Recruitment Rules, 1999
Union Public Service Commission, Supervisor (Confidential) Recruitment Rules, 1989
Union Territories (Direct Election To The House Of The People) Act, 1965
Union Territories (Laws) Act, 1950
Union Territories (Separation Of Judicial And Executive Functions) Act, 1969
Union Territories (Stamp And Court-Fees Laws) Act, 1961
Unit Trust Of India Act, 1963
United Khasi-Jaintia Hills Autonomous District Council (Appointment And Succession Of Chiefs And Headmen) Act, 1959
United Nations (Privileges And Immunities) Act, 1947
United Nations (Security Council) Act, 1947
Universities (Repeal) Act, 2001
University Grants Commission (Fitness Of Agricultural Universities For Grant) Rules, 1975
University Grants Commission (Fitness Of Certain Universities For Grants) Rules, 1974
University Grants Commission (Fitness Of Health Sciences And Medical Universities For Receiving Grants) Rules, 1996
University Grants Commission (Fitness Of Institutions For Grants) Rules, 1975
University Grants Commission (Fitness Of Open Universities For Grants) Rules, 1988
University Grants Commission (Fitness Of Technological Universities For Grants) Rules, 1978
University Grants Commission (Inspection Of Universities) Rules, 1960
University Grants Commission (Inspection Of Universities) Rules, 2004
University Grants Commission (Qualifications Required Of A Person To Be Appointed To The Teaching Staff Of The University And Institutions Affiliated To It) Regulations, 1991
University Grants Commission (Returns Of Information By Universities) Rules, 1979
University Grants Commission (Returns Of Information By University Grants Commission) Rules, 2004
University Grants Commission Act, 1956
University Grants Commission(Establishment And Maintenance Of Institutions) Regulations, 1985
Unlisted Companies (Issue Of Sweat Equity Shares) Rules, 2003
Unlisted Public Companies (Preferential Allotment) Rules, 2003
Unorganised Workers Social Security Act, 2008
Untouchability (Offences) Act, 1955
Untouchability (Offences) Amendment And Miscellaneous Provision Act, 1976
Urban Land (Ceiling And Regulation) Act, 1976
Urban Land (Ceiling And Regulation) Repeal Act, 1999
Urban Land (Ceiling And Regulation) Rules, 1976
Use Of Fenitrothion Order, 2007
Use Of Low Power Equipment In Citizen Band 26.957-27.283 Mhz (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The 335 Mhz Band For Remote Control Of Cranes (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The 335 Mhz Band For Remote Control Of Cranes (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Citizen Band 26.957 - 27.283 Mhz (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Frequency Band 2.4 Ghz To 2.4835 Ghz (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Frequency Band 865--867 Mhz For (Rfid) Radio Frequency Identification Devices (Exemption From Licensing Requirement) Rules, 2005
Use Of Low Power Equipment In The Frequency Band 865-867 Mhz For (Rfid) Radio Frequency Identification Devices (Exemption From Licensing Requirement) Rules, 2005
Usurious Loans Act, 1918
Usury Laws Repeal Act, 1855
Uttar Pradesh Cantonments (Control Of Rent And Eviction) (Repeal) Act, 1971
Uttar Pradesh High Court (Abolition Of Letters Patent Appeals) Act, 1962
Weapons Of Mass Destruction And Their Delivery Systems (Prohibition Of Unlawful Activities) Act, 2005
Weapons Of Mass Destruction And Their Delivery Systems, Appointment Of Advisory Committees And Their Powers And Duties Rules, 2006
Weekly Holidays Act, 1942
Welfare Inspectors Recruitment Rules, 1996
West Bengal Court-Fees Act, 1970
West Bengal Electricity Regulatory Commission (Manner Of Application Of Fund) Rules, 2006
West Bengal Husking Machines (Control Of Operation) Order, 1966
West Bengal Legislative Council (Abolition) Act, 1969
West Godavari District (Assimilation Of Laws On Federal Subjects) Act, 1949
Wheat (Price Control) Order, 1974
Wheat (Regulation Of Use In Roller Mills) Order,1958
Wheat (Removal Of Movement Control) Order, 1955
Wheat (Stock Declaration By Companies Or Firms Or Individuals) Order, 2007
Wheat (Stock Declaration By Companies Or Firms Or Order), 2007
Wheat Atta (Grading And Marking) Rules, 1961
Wheat Porridge (Dallia) Grading And Marking Rules, 1998
Wheat Porridge (Dallia) Grading And Marking Rules, 2000
Wheat Roller Flour Mills (Licensing And Control) Order, 1957
Whistle Blowers Protection Act, 2011
White Phosphorus Matches Prohibition Act, 1913
Wild Birds And Animals Protection Act, 1912
Wild Life (Protection) Act, 1972
Wild Life (Protection) Amendment Act, 1991
Wild Life (Protection) Amendment Act, 2002
Wild Life (Protection) Amendment Act, 2006
Wild Life (Protection) Licensing (Additional Matters For Consideration) Rules, 1983
Wild Life (Protection) Rules, 1995
Wild Life (Specified Plants - Conditions For Possession By Licensee) Rules, 1995
Wild Life (Stock Declaration) Central Rules, 1973
Wild Life (Transactions And Taxidermy) Rules,1973
Willliam Pears (Grading And Marking) Rules, 1953
Wireless Planning And Coordination And Monitoring Organisation(Wireless Adviser) Recruitment Rules, 1996
Wireless Telegraphy (Commercial Radio Perators Certificate Proficiency And Licence To Coperate Global Maritime Distress And Safety System) Rules, 1994
Wireless Telegraphy Act, 1933
Womens And Childrens Institutions (Licensing) Act, 1956
Wool (Grading And Marking) Rules, 1975
Woollen Textiles (Production And Distribution Control) Order, 1962
Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957
Working Journalists (Fixation Of Rates Of Wages) Act, 1958
Working Journalists (Fixation Of Rates Of Wages) Act, 1958
Working Journalists (Fixation Of Rates Of Wages) Rules, 1958
Working Journalists (Industrial Disputes) Act, 1995
Working Journalists And Other Newspaper Employees (Conditions Of Service) And Miscellaneous Provisions Act, 1955
Working Journalists And Other Newspaper Employees Tribunal Rules. 1979
Working Journalists Wage Board Rules, 1956
Workmens Compensation (Amendment) Act, 2009
Workmens Compensation (Transfer Of Money) Rules, 1935
Workmens Compensation (Venue Of Proceedings) Rules, 1996
Workmens Compensation Act, 1923
Workmens Compensation Rules, 1924
Works Contract (Composition Scheme For Payment Of Service Tax) Rules, 2007
Works Of Defence Act, 1903
Works Of Licensees Rules, 2006
Writ Proceedings Rules, 1977
Yoga Undertakings (Taking Over Of Management) Act, 1977
Young Persons (Harmful Publications) Act, 1956
Zoological Survey Of India (Zoological Assistant Group C) Recruitment Rules, 1990
THE AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2016
Appellate Authority (Allowances Payable To, And Other Terms And Conditions Of Service Of Chairperson And Members And The Manner Of Meeting Expenditure Of The Authority) Rules, 2006
Burmah Oil Company (Acquisition Of Shares Of Oil India Limited And Of The Undertakings In India Of Assam Oil Company Limited And Burmah Oil Company (India Trading) Limited (Administration Of Funds) Rules, 1982
Burmah Oil Company (Acquisition Of Shares Of Oil India Limited And Of The Understakings In India Or Assam Oil Company Limited And The Burmah Oil Company (India Trading) Limited) Act, 1981
Central Electricity Regulatory Commission (Procedure For Making Of Application For Determination Of Tariff, Publication Of The Application And Other Related Matters) Regulations, 2004
Coinage (Standard Weight And Remedy Of Commemorative Coins Of Ten Rupees, Five Rupees And One Rupee Containing Copper 75% And Nickel 25% Coined In Commemoration Of Commonwealth Parliamentary Conference, 1991) Rules, 1991
Coinage (Standard Weight And Remedy Of Commemorative Coins Of Ten Rupees, Five Rupees And One Rupee Containing Copper 75% And Nickel 25% Coined On The Occasion Of 89Th Inter Parliamentary Union Conference) Rules, 1993
Coinage (Standard Weight And Remedy Of Ferritic Stainless Steel Coin Of One Rupee, Fifty Paise, Twenty Five Paise And Ten Paise Containing Iron Eighty Three Percent And Chromium Seventeen Per Cent) Rules, 1997
Coinage (Standard Weight And Remedy Of The Commemorative Coins Of Five Rupees, Two Rupees And One Rupee Containing Copper 75% And Nickel 25%), Coined On The Occasion Of India Tourism Year 1991, Rules, 1991
Coinage (Standard Weight And Remedy Of The Commemorative Coins Of One Rupee Containing Copper 75% And Nickel 25% Coined In Commemoration Of Dr. B. R. Ambedkar Centenary) Rules, 1991
Coinage (Standard Weight And Remedy Of The Two Rupees Eleven Sided Coin Containing Copper 75 Per Cent. And Nickel 25 Per Cent. Coined On The Theme Land Vital Resource) Rules, 1993
Coinage (Standard Weight And Remedy Of The Two Rupees, Eleven Sided Coins Containing Copper 75 Per Cent. And Nickel 25 Per Cent.)Coined With The Theme Small Family Happy Family Rules, 1993
Dental Council Of India (Establishment Of New Dental Colleges, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity In Dental Colleges) Regulations, 2006
Department Of Economic Affairs, Group-C Posts [Foreman Bindry (Supervisory), Assistant Artist (Retouching), Offset Machineman (Grade-Ii) And Assistant Storekeeper] Budget Press Recruitment (Amendment) Rules, 1999
Dr. Ram Manohar Lohia Hospital, Saafdarjung Hospital And Lady Hardinge Medical College And Smt. Sucheta Kriplani Hospital, Deputy Director (Administration) Recruitment Rules, 1999
Hooghly Docking And Engineering Company Limited (Acquisition And Transfer Of Undertakings) (Intimation Regarding Mortgage, Charge, Lien Or Other Interest In Any Property) Rules, 1985
Jawaharlal Institute Of Post Graduate Medical Education And Research, Pondicherry (Anaesthesia Technical Assistant And Anaesthesia Technician) (Group C Posts), Recruitment Rules, 2005
Maharashtra Electricity Regulatory Commission(Specific Conditions Of Distribution Licence Applicable To Brihan Mumbai Electric Supply And Transport Undertaking Of Municipal Corporation Of Greater Mumbai)Regulations, 2007
Ministry Of Agriculture, Department Of Agriculture And Cooperation, Central Institute Of Coastal Engineering For Fishery Assistant Engineer (Civil) (Group B Posts) Recruitment Rules, 1995
Ministry Of Human Resource Development (Department Of Education), Assistant Education Officer (Statistics), Assistant Director (Planning) And Deputy Director (Planning) Recruitment Rules, 1995
Ministry Of Human Resource Development (Department Of Education), Deputy Director (Planning), Assistant Director (Planning) And Assistant Education Officer (Statistics) Recruitment Rules, 1999
Ministry Of Personnel, Public Grievances And Pensions, Department Of Personnel And Training Central Bureau Of Investigation, Assistant Library And Information Officer Group B Posts Recruitment Rules, 1995
National Sugar Institute, Kanpur, Professor Of Organic Chemistry, Assistant Professor Of Organic Chemistry And Junior Scientific Officer (Organic Chemistry) Recruitment Rules, 2007
National Sugar Institute, Kanpur, Professor Of Organic Chemistry, Assistant Professor Of Organic Chemistry And Junior Scientific Officer (Organic Chemistry) Recruitment Rules, 2007
National Thermal Power Corporation Limited, The National Hydroelectric Power Corporation Limited And The North-Eastern Electric Power Corporation Limited (Acquisition And Transfer Of Power Transmission Systems Act, 1993
National Waterway (Kakinada-Puducherry Stretch Of Canals And The Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch Of River Godavari And Wazirabad-Vijayawada Stretch Of River Krishna) Act, 2008
National Waterway (Talcher-Dhamra Stretch Of Rivers, Geonkhali-Charbatia Stretch Of East Coast Canal, Charbatia-Dhamra Stretch Of Matai River And Mahanadi Delta Rivers) Act, 2008
Office Of The Registrar-General And Ex-Officio Census Commissioner For India And The Offices Of The Directors Of Census Operations In States And Union Territories (Loader And Packer Posts) Recruitment Rules, 1993
Petroleum And Natural Gas Regulatory Board (Procedure For Appointment Of A Person Or Constitution Of An Authority For Conducting Inquiry Against Chairperson Or A Member) Rules, 2006
Prevention Of Money-Laundering (Forms, Search And Seizure And The Manner Of Forwarding The Records And Material To The Adjudicating Authority, Impounding And Custody Of Records And The Period Of Retention) Rules, 2005
Prevention Of Money-Laundering (The Forms And Manner Of Forwarding A Copy Of Order Arrest Of A Person Along With The Material To The Adjudicating Authority And Its Period Of Retention) Rules, 2005
Prevention Of Money-Laundering (The Manner Of Forwarding A Copy Of The Order Of Retention Of Seized Property Along With The Material To The Adjudicating Authority And The Period Of Its Retention Rules, 2005
Muslim Women (Protection of rights on marriage) Bill, 2018
The Muslim Women (Protection of Rights on Marriage) Bill, 2017
Real Estate (Regulation and Development) Act, 2016
THE AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2016 (1)
THE ADMIRALTY (JURISDICTION AND SETTLEMENT OF MARITIME CLAIMS) ACT, 2017
THE ANTI-HIJACKING ACT, 2016
THE BUREAU OF INDIAN STANDARDS ACT, 2016
THE COMPENSATORY AFFORESTATION FUND ACT, 2016
THE DR. RAJENDRA PRASAD CENTRAL AGRICULTURAL UNIVERSITY ACT, 2016
THE FOOTWEAR DESIGN AND DEVELOPMENT INSTITUTE ACT, 2017
THE FUGITIVE ECONOMIC OFFENDERS ACT, 2018
THE GOODS AND SERVICES TAX (COMPENSATION TO STATES) ACT, 2017
THE HUMAN IMMUNODEFICIENCY VIRUS AND ACQUIRED IMMUNE DEFICIENCY SYNDROME (PREVENTION AND CONTROL) ACT, 2017
THE INDIAN INSTITUTE OF PETROLEUM AND ENERGY ACT, 2017
THE INDIAN INSTITUTES OF INFORMATION TECHNOLOGY (PUBLIC-PRIVATE PARTNERSHIP) ACT, 2017
THE CENTRAL GOODS AND SERVICES TAX (EXTENSION TO JAMMU AND KASHMIR) ACT, 2017 (1)
THE CENTRAL GOODS AND SERVICES TAX ACT, 2017
THE INTEGRATED GOODS AND SERVICES TAX (EXTENSION TO JAMMU AND KASHMIR)
THE INTEGRATED GOODS AND SERVICES TAX ACT, 2017
The Mental Healthcare Act 2017
THE NATIONAL COMMISSION FOR BACKWARD CLASSES (REPEAL) ACT, 2018
THE NATIONAL SPORTS UNIVERSITY ACT, 2018
THE NATIONAL WATERWAYS ACT, 2016
THE REGIONAL CENTRE FOR BIOTECHNOLOGY ACT, 2016
THE REPEALING AND AMENDING (SECOND) ACT, 2017
THE REPEALING AND AMENDING ACT, 2017
THE RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
THE SCHOOL OF PLANNING AND ARCHITECTURE ACT, 2014
THE SPECIFIED BANK NOTES (CESSATION OF LIABILITIES) ACT, 2017
THE UNION TERRITORY GOODS AND SERVICES TAX ACT, 2017
THE WHISTLE BLOWERS PROTECTION ACT, 2014
INSOLVENCY AND BANKRUPTCY CODE, 2016
THE ANDHRA PRADESH REORGANISATION ACT, 2014
THE PERSONAL LAWS (AMENDMENT) ACT, 2019
THE ARBITRATION AND CONCILIATION (AMENDMENT) ACT, 2019
MOTOR VEHICLES (AMENDMENT) ACT, 2019
CONSUMER PROTECTION ACT, 2019
Negotiable Instrument (Amendment) Act, 2018
THE BANKING REGULATION ACT, 2017
THE AIRPORTS ECONOMIC REGULATORYAUTHORITYOF INDIA ACT, 2019
Central Goods And Services Tax (Amendment) Act, 2018
Code On Wages, 2019
Banning Of Unregulated Deposit Schemes Act, 2019
Central Educational Institutions (Reservation In Teachers' Cadre) Act, 2019
Muslim Women (Protection Of Rights On Marriage) Act, 2019
National Medical Commission Act, 2019
New Delhi International Arbitration Centre Act, 2019
Repealing And Amending Act, 2019
Jammu And Kashmir Reorganisation Act, 2019
Micro, Small And Medium Enterprises Development Act, 2006
Aadhaar And Other Laws (Amendment) Act, 2019
Central Educational Institutions (Reservation In Teachers' Cadre) Bill, 2019
Commercial Courts, Commercial Division And Commercialappellate Division Of High Courts (Amendment) Act, 2018