Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0546

Zydus Healthcare Ltd vs Amicus Formulations Pvt Ltd

National Company Law Tribunal · Decided on 24 September 2021

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member Judicial · Dr. Binod Kumar Sinha, Member Technical
CASE NUMBER
TRANSFER PETITION NO. COMPANY PETITION/APPLICATION NO.CP(IB) No.362/7/HDB/2020

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Judgment

3 paragraphs · 42 words

ORDER

Learned Counsel for Operational Creditor and Learned Counsel for Corporate Debtor appeared via video conference.

Both the counsels submitted that parties have entered into a Settlement Agreement. CP No.362/7/HDB/2020 is withdrawn and stands disposed of with liberty to revive the same.