High CourtsSingle Bench(2026) 09 KAR CK 5305

Yasmeen Naaz vs The State

Karnataka High Court, Kalaburagi Bench · Decided on 29 September 2026

HON’BLE JUDGES
Tyagaraja N. Inavally, J
RESULT
Dismissed
CASE NUMBER
Criminal Petition No.201354 of 2026

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Judgment

3 paragraphs · 55 words

Learned High Court Government Pleader for the respondent is present.

2.

Learned counsel for the petitioner is present and he files memo submitting that the petition may be dismissed as not pressed.

3.

The said memo is taken on record and in view of the said memo, this petition is hereby dismissed as not pressed.