Tribunals and CommissionsDivision Bench(2023) 03 NCLT CK 3603

Vision Multiplex Pvt. Ltd. vs Starlite Builders Pvt. Ltd.

National Company Law Tribunal, New Delhi Bench (Court – II) · Decided on 13 March 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · L. N. Gupta, Member (T)
RESULT
Allowed
CASE NUMBER
(IB)-465/ND/2022, New IA-1392/2023

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Judgment

2 paragraphs · 29 words

IA-1392/2023: In view of the resolution dated 17.01.2023 passed by the CoC and the averments made in the application, the IA is allowed.

The IB-465/ND/2022 is dismissed as withdrawn.