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Judgment
3 paragraphs · 20 words
ORDER
The Counsel for the Petitioner sought leave of the court for withdrawing the petition.
Petition is dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0867
Vigneshwar Tex vs Bmi Wholesale Trading Private Limited
National Company Law Tribunal · Decided on 2 January 2020
- HON’BLE JUDGES
- Rajesh Sharma, Member (Technical) · Bhaskara Pantula Mohan, Member (Judicial)
- CASE NUMBER
- C.P.(IB)-964/(MB)/2019