Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0625

Vignesh Metal And Industries vs Golden Engineering Technologies Pvt Ltd

National Company Law Tribunal · Decided on 17 September 2020

HON’BLE JUDGES
R. Sucharitha, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
CASE NUMBER
IBA/1466/2019

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Judgment

3 paragraphs · 50 words

Learned Counsel Mr. A.M. Sridharan for Petitioner and Learned Counsel Raghupathy for Respondent are present.

Counsel for Petitioner submits that a compromise has been arrived at between both the parties and Memo of Compromise has also been filed at the Registry.

Accordingly, IBA/1466/2019 is dismissed as settled out of Court.