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Judgment
2 paragraphs · 49 words
Heard Mr. Harshul Chaudhary, Adv. appearing on behalf of the Petitioner. Mr. Virendra Ganda, Sr. Adv. appearing on behalf of the Respondent. Learned counsel for the Petitioner seeks to withdraw present petition. Permission granted.
CP No. (IB)- 54/7/JPR/2019 is dismissed as withdrawn. All pending IAs stands disposed of accordingly.
