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Judgment
2 paragraphs · 23 words
ORDER
Both the sides present. Counsel for the Petitioner seeks withdrawal of the company petition. This Company Petition is dismissed as not pressed.
Tribunals and CommissionsDivision Bench(2020) 02 NCLT CK 0830
Vibhore Khandelwal vs Ferriswheel Entertainment Pvt Ltd
National Company Law Tribunal · Decided on 11 February 2020
- HON’BLE JUDGES
- Suchitra Kanuparthi, Member (Judicial) · V. Nallasenapathy, Member (Technical)
- CASE NUMBER
- C.P.(IB)- 3699/(MB)/2019