High CourtsDivision Bench(2026) 09 KAR CK 2651

Venkatesh Saka vs The State Of Karnataka & Ors.

Karnataka High Court, Bengaluru Bench · Decided on 18 September 2026

HON’BLE JUDGES
Vibhu Bakhru, C.J · K.S. Hemalekha, J
CASE NUMBER
Writ Petition No. 45 of 2023 (GM-MM-S)

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Judgment

4 paragraphs · 31 words

ORAL ORDER

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1.

The learned counsel appearing for the petitioner states that the present petition has become infructuous.

2.

The petition is, accordingly, dismissed.