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Judgment
4 paragraphs · 51 words
Learned Counsel for the RP appeared.
Learned PCA appeared for the CoC.
We heard both of them. The undisputed amount of Rs. 21.00 lacs, the CoC is ready to make payment. We direct CoC to make payment within seven days from today.
The matter stands adjourned to 14.12.2021 for further consideration.