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Judgment
3 paragraphs · 60 words
ORDER
As recorded in the order dated 18.04.2022, IBBI was directed to file report vide order dated 17.02.2022. Registry has accordingly sent copy of this order to the IBBI for further action and necessary compliance report. Report from IBBI is still awaited. Let registry send another reminder to the IBBI to comply the order within two weeks.
List on 28.06.2022.