Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0445

Varsha Tools Corporation vs Universal Construction Machinery And Equipment Limited

National Company Law Tribunal · Decided on 2 March 2020

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member (Judicial) · Shyam Babu Gautam, Member (Technical)
CASE NUMBER
C.P.(IB)-110(MB)/2019

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Judgment

3 paragraphs · 45 words

ORDER

Counsel for the both sides are present. Counsel for the petitioner submits that he has received full and final payment from the respondent and prayed for withdrawal of the petition.

Accordingly, the request made by the petitioner the company petition disposed of as withdrawn.