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Judgment
3 paragraphs · 37 words
ORDER
Heard the argument of the Ld. Counsel for the Petitioner.
This Company Petition is admitted and Mr. Bharat Ramakant Upadhyay having its Registration No. IBBI/IPA-002/IP-N00120/2017-2018/10289 is appointed as an Interim Resolution Professional Detailed Judgment later on.
