Tribunals and CommissionsDivision Bench(2023) 01 NCLT CK 0424

Union Bank Of India vs M/s. Supertech Ltd.

National Company Law Tribunal · Decided on 18 January 2023

HON’BLE JUDGES
P.S.N. Prasad, Member (Judicial) · Binod Kumar Sinha, Member (Technical)
CASE NUMBER
New IA/324/ND/2023 IB/204/ND/2021

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Judgment

2 paragraphs · 48 words

ORDER

This is 4th Report certifying the constitution of committee of creditors and updated list of creditors for Project Eco Village-II of the Corporate Debtor. The report is taken on record with all just exceptions. Place it with the main file for further reference. IA stands disposed of.