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Judgment
6 paragraphs · 75 words
Ld. Counsel for the Liquidator is present physically. Ld. Counsel Ms. Niti Khanna is present on behalf of the RoC through VC.
Liquidator is directed to serve a copy of the Application to the Ld. Counsel for the RoC by way of Email.
Let notice be issued to the IBBI and Income Tax Department returnable by 13.03.2025.
List this matter on 13.03.2025.
Sd/- (DR. SANJEEV RANJAN) MEMBER (TECHNICAL)
Sd/- (MANNI SANKARIAH SHANMUGA SUNDARAM) MEMBER (JUDICIAL)