Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0575

Umesh Garg (RP)

National Company Law Tribunal · Decided on 27 August 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
RESULT
Allowed
CASE NUMBER
MA/808/2019 in IBA/128/2019

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Judgment

2 paragraphs · 39 words

ORDER

On the application moved by the Resolution Professional for extension of 90 days on the resolution passed by the CoC with 100% voting share, this MA/808/2019 is hereby allowed holding this extension will come into effect on 01.09.2019.