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Judgment
2 paragraphs · 60 words
Ms. Swechcha Mishra, Learned Counsel for the applicant is present through video-conferencing. Issue notice to RoC and IBBI. Applicant is directed to take steps within three days and file proof of service. On receipt of notice, respondents are permitted to file their replies within ten days, with a copy in advance to the other side.
List this matter on 25.04.2025.
