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Tribunals and CommissionsDivision Bench(2023) 08 NCLT CK 0656

Umang Jain, RP vs Deepak Modi & Anr.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 22 August 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Umesh Kumar Shukla, Technical Member
RESULT
Dismissed
CASE NUMBER
Cont. A (IBC) No. 05/425/JPR/2023

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Judgment

1 paragraphs · 38 words

Heard Mr. Nitesh Shrivastava, Adv. appearing for the RP. Mr. Umang Jain, RP present in person. Learned Counsel for the RP seeks to withdraw this present petition. Permission granted. Cont. A (IBC) No. 05/425/JPR/2023 is dismissed as withdrawn.